High Courts10 Jan 1919
Chakravarthi V. Jagannatha Chariar and Another Vs Seenu Bhattachariar alias Ramasami Bhattachariar and Others
Madras High Court · (1919) ILR (Mad) 618 : 51 Ind. Cas. 869
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,853 of 5,226
High Courts10 Jan 1919
Mooriath Variath Karnavan and Manager, Sankunni Variar Vs Meledath K. Kunji Nangayaramma and Another
Madras High Court · (1919) 37 MLJ 206
Malabar Compensation for Tenants Improvements Act, 1899 — Section 5
High Courts09 Jan 1919
Anikaden Manappatti Kanari, Karnavan and Manager of the Tarwad and Another Vs Thayyan Kalliani and Others
Madras High Court · 52 Ind. Cas. 622
High Courts07 Jan 1919
In Re: Kamatchinatha Pillai
Madras High Court · 50 Ind. Cas. 175 : (1919) 36 MLJ 201
Penal Code, 1860 (IPC) — Section 468, 471
High Courts07 Jan 1919Dismissed
Kamatchinatha Pillai Vs Emperor
Madras High Court · 50 Ind. Cas. 175 : (1919) 36 MLJ 201
Penal Code, 1860 (IPC) — Section 468
High Courts06 Jan 1919
S.M.S. Matharasappa Chettiar Vs P.C. Muthu Chettiar
Madras High Court · 50 Ind. Cas. 931 : (1919) 19 LW 596
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 115, 47
High Courts06 Jan 1919
Koppaka Chandrayya Vs F.W.R. Robertson, Trustee to the Maharaja of Vizianagaram and Others
Madras High Court · 52 Ind. Cas. 641
High Courts06 Jan 1919
Krishna Shetti alias Krishnayya (deceased) and Another Vs Gilbert Pinto and Others
Madras High Court · 50 Ind. Cas. 895 : (1919) 19 LW 431 : (1919) 36 MLJ 367
Contract Act, 1872 — Section 74
High Courts06 Jan 1919Allowed
Krishna Shbtti Vs Gilbert Pinto and Others
Madras High Court · 50 Ind. Cas. 895 : (1919) 19 LW 431 : (1919) 36 MLJ 367
Contract Act, 1872 — Section 74Transfer of Property Act, 1882 — Section 111(g)
High Courts20 Dec 1918
P.S. Krishna Aiyar Vs Savurimuthu Pillai
Madras High Court · (1919) ILR (Mad) 338 : 50 Ind. Cas. 584 : (1919) 19 LW 443 : (1919) 36 MLJ 376
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts18 Dec 1918
C.V.C.T. Venkatachalam Chetty and Others Vs Aiyamperumaul Tevan and Others
Madras High Court · (1919) 37 MLJ 248
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts16 Dec 1918
V. Ramamurthi Ayyar and Another Vs Parasaram Mangayacharyulu and Others
Madras High Court · 52 Ind. Cas. 609
High Courts16 Dec 1918
The Corporation of Madras Vs P.M. Appasami Pillai and Others
Madras High Court · 50 Ind. Cas. 247
Madras City Municipal Act, 1904 — Section 224, 443
High Courts16 Dec 1918
Palani Goundan and Another minors by their next friend Maniam Karichi Goundan Vs Kasi Goundan and Others
Madras High Court · 50 Ind. Cas. 552
High Courts16 Dec 1918
Koyittal Parambil Parkum Chirathodi Vazha Valappil Cheeru and Others Vs Attimana Illeth Narayanan Nambudiri and Others
Madras High Court · (1919) ILR (Mad) 335 : 50 Ind. Cas. 371 : (1919) 19 LW 413
High Courts16 Dec 1918
Koyittal Parambil Parkum Chirathodi Vazha Valappil Cheeru and Others Vs Attimana Illoth Narayanan Nambudiri and Others
Madras High Court · (1919) 36 MLJ 295
High Courts15 Dec 1918
C. Cunniah, Proprietor of the Sri Krishna Vinodha Sabha Dramatic Company Vs K. Gopal Chettiar
Madras High Court · 52 Ind. Cas. 879
High Courts12 Dec 1918
Ookerjee Cowasjee Oomrigar Vs P.V. Sabhapathy Mudaliar and Another
Madras High Court · 51 Ind. Cas. 908 : (1919) 19 LW 471
Specific Relief Act, 1877 — Section 19
High Courts12 Dec 1918
S. Krishna Murthi Iyer Vs The Taluq Board of Mayavaram
Madras High Court · 50 Ind. Cas. 809
Madras Local Boards Act, 1884 — Section 95
High Courts12 Dec 1918
S. Krishnamurthi Aiyar Vs The Taluq Board of Mayavaram
Madras High Court · (1919) ILR (Mad) 331 : (1919) 19 LW 353 : (1919) 36 MLJ 372
Madras Local Boards Act, 1884 — Section 95