High Courts17 Oct 1918
Samayan Servai and Another Vs P.K. Kadir Moideen Rowthen and Others
Madras High Court · 51 Ind. Cas. 899
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,857 of 5,226
High Courts17 Oct 1918
Badmi Seshiah Vs Katti Chinna Marippa and Another
Madras High Court · 52 Ind. Cas. 928
High Courts17 Oct 1918
Gulusam Bivi Vs Ahmadsa Rowther and Others
Madras High Court · (1919) ILR (Mad) 196 : 51 Ind. Cas. 140 : (1919) 19 LW 541
High Courts15 Oct 1918Dismissed
P. Varadarajulu Naidu Vs Public Prosecutor
Madras High Court · (1918) 10 MAD CK 0042
Penal Code, 1860 (IPC) — Section 124A
High Courts15 Oct 1918
In Re: P. Varadarajulu Naidu
Madras High Court · 51 Ind. Cas. 343 : (1919) 36 MLJ 64
Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 124A
High Courts15 Oct 1918
Kumarappa Chettiar and Others Vs Saminatha Chettiar alias Avatha Chettiar and Others
Madras High Court · (1919) ILR (Mad) 431 : (1919) 36 MLJ 612
High Courts11 Oct 1918
Iyathurai Aiyer and Another Vs Kuppamuthu Padayachi
Madras High Court · 49 Ind. Cas. 416 : (1919) 19 LW 120
High Courts11 Oct 1918
Ammalu Achi, by her authorised Agent, G. Venkatachalam Pillai Vs Ponnammal Achi and Others
Madras High Court · (1919) 19 LW 202 : (1919) 36 MLJ 507
Transfer of Property Act, 1882 — Section 35
High Courts10 Oct 1918
Ayya Krishnaswami Thathachariar Vs Veeraswami Mudali and Others
Madras High Court · (1919) 19 LW 11 : (1919) 36 MLJ 93
Limitation Act, 1963 — Article 124
High Courts10 Oct 1918
Kunhi Coya Haji Vs Panikka Vittil Assan Bava Haji and Others
Madras High Court · (1919) 36 MLJ 188
Stamp Act, 1899 — Section 19
High Courts10 Oct 1918
Chidambaram Pillai Vs Meenakshiammal
Madras High Court · 52 Ind. Cas. 842 : (1922) 16 LW 678
High Courts10 Oct 1918
Marudai Muthirian Vs Chinnakannu Muthirian
Madras High Court · 52 Ind. Cas. 243 : (1919) 19 LW 82
High Courts09 Oct 1918
Brahmandam Venkata Lakshmi Narayana Row Vs Allamaneni Venkayya and Others
Madras High Court · 49 Ind. Cas. 466
High Courts09 Oct 1918
Addaganti Chinna Venkata Subba Row, by Mother and next friend Narasamma and Another Vs Yemmanur Venkatramayya and Others
Madras High Court · 53 Ind. Cas. 161 : (1919) 10 LW 422
High Courts09 Oct 1918
Putti Sesha Aiyar and Others Vs Kuppachar and Others
Madras High Court · 49 Ind. Cas. 699 : (1919) 10 LW 1
High Courts09 Oct 1918
Gopalasami Naick and Another Vs Nammalwar Naick
Madras High Court · (1919) 36 MLJ 175
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts09 Oct 1918
Nanikutti alias Narayani Kutti Amma and Others Vs Kotale Patnihare Puthiyapuril Achutan Kutti Nair, Karnavan and Manager of the tarwad and Others
Madras High Court · (1919) ILR (Mad) 292 : (1919) 36 MLJ 529
High Courts09 Oct 1918
Nani Kutti alivs Narayani Kutti Amma and Others Vs Kotthale Patinhare Puthiya Purayil Achuthan Kutti Nair and Others
Madras High Court · 51 Ind. Cas. 10
High Courts08 Oct 1918
S.D.S.N. Firm Vs T.M. Ponnuswami Pillai
Madras High Court · 49 Ind. Cas. 273 : (1919) 19 LW 198
High Courts08 Oct 1918
Kurichetti Venkatasubbayya Vs Emperor
Madras High Court · 49 Ind. Cas. 492 : (1919) 19 LW 75