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Madras High Court judgments

1,04,503 judgments · page 4,859 of 5,226

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High Courts25 Sept 1918

T.R. Rama Krishna Naidu and Another Vs S.V. Krishnaswmi Naidu (dead) and Another

Madras High Court · (1919) 19 LW 180 : (1919) 36 MLJ 641

Civil Procedure Code, 1908 (CPC) — Section 11
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High Courts25 Sept 1918

Patrachariar Vs T.R.M.S. Ramaswami Chettiar and Another

Madras High Court · 49 Ind. Cas. 734 : (1919) 19 LW 276

Civil Procedure Code, 1908 (CPC) — Section 66(1)
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High Courts24 Sept 1918

Vadamali Thiruvanatha Sevuga Pandia Thevar Avergal Vs Sankaramoorthi Naidu

Madras High Court · (1919) ILR (Mad) 197 : (1919) 19 LW 218 : (1919) 36 MLJ 109

Madras Estates Land Act, 1908 — Section 143, 55
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High Courts24 Sept 1918

In Re: Mogal Beg and Another

Madras High Court · (1919) ILR (Mad) 109 : (1919) 19 LW 201 : (1918) 35 MLJ 665

Criminal Procedure Code, 1898 (CrPC) — Section 430
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High Courts24 Sept 1918

P. Bhashyakarlu Naidu Vs Nungambakkam Andalammal

Madras High Court · (1919) 19 LW 19 : (1919) 36 MLJ 89

Transfer of Property Act, 1882 — Section 55
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High Courts20 Sept 1918

The Secretary of State for India Vs Dadi Reddi Nagiah

Madras High Court · 50 Ind. Cas. 593 : (1919) 19 LW 22 : (1919) 36 MLJ 180

Provincial Insolvency Act, 1920 — Section 5
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High Courts18 Sept 1918

Krishnaswami Iyer Vs Seethalakshmi Ammal and Others

Madras High Court · 46 Ind. Cas. 268 : (1919) 19 LW 166

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High Courts18 Sept 1918

In Re: Hajee Mohamed Habibulla Badsha Sahib

Madras High Court · (1920) ILR (Mad) 1 : (1919) 36 MLJ 60

Penal Code, 1860 (IPC) — Section 193, 465
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High Courts14 Sept 1918

Maddukuri Ankamma Vs Muvvala Subbayya and Others

Madras High Court · (1919) 37 MLJ 611

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High Courts12 Sept 1918

Arunachala Chettiar Vs Muthu alias Salakshi Ammal and Others

Madras High Court · (1919) ILR (Mad) 130 : (1918) 35 MLJ 666

Succession Certificate Act, 1889 — Section 16
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High Courts12 Sept 1918

Sri Sri Sri Jagannadha Gajapati Anaga Bhima Delo Kesari Maharajulungaru Vs Sri Kunja Bihari Deo

Madras High Court · 49 Ind. Cas. 929 : (1919) 19 LW 385

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High Courts11 Sept 1918

Meethala Veetil Kaitheri Kelu Nambiar Vs Narikott Parambath Kaitheri Chathu Nambiar and Another

Madras High Court · 52 Ind. Cas. 258 : (1919) 19 LW 84

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High Courts11 Sept 1918

Kadir Mohideen Saheb and Others Vs Syyed Abbubukarr Saheb

Madras High Court · 50 Ind. Cas. 518 : (1919) 19 LW 98 : (1919) 36 MLJ 122

Limitation Act, 1963 — Section 5
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High Courts10 Sept 1918

B. Rajarajeswara Sethupathi alias Muthuramalinga Sethupathi Avergal, Rajah of Ramnad Vs Meerasa Marakkayar and Others

Madras High Court · 50 Ind. Cas. 892

Madras Estates Land Act, 1908 — Section 13(3)
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High Courts04 Sept 1918

Vadamalai Thiruvanatha Sevuga Pandia Thevar Avergal Vs Sankara Moorthi Naidu

Madras High Court · 49 Ind. Cas. 688

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High Courts04 Sept 1918

Anantha Bhatta Vs Mavinamale Anantha Bhatta and Others

Madras High Court · 48 Ind. Cas. 705

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High Courts04 Sept 1918

Anantha Bhatta Vs Manimmale Anantha Bhatta and Others

Madras High Court · (1919) 19 LW 78 : (1919) 36 MLJ 92

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High Courts03 Sept 1918

Lanka Lakshmanna and Another Vs Lanka Vardhanamma and Another

Madras High Court · (1919) ILR (Mad) 103 : (1919) 19 LW 698 : (1918) 35 MLJ 657

Registration Act, 1908 — Section 41(2)
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High Courts30 Aug 1918

In Re: Gaddam Panchalu Reddy

Madras High Court · (1919) ILR (Mad) 96 : (1919) 19 LW 237 : (1918) 35 MLJ 686

Penal Code, 1860 (IPC) — Section 182
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High Courts30 Aug 1918

Komuru Appalaswami and Others Vs Palli Narayanaswamy, minor by Guardian, Alla Narayanamma and Alla Yerakamma and Others

Madras High Court · (1919) 36 MLJ 62

Limitation Act, 1963 — Section 12
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