High Courts28 Aug 1918
Sivaramalinga Dikshitar Vs Sabharatna Dikshitar and Others
Madras High Court · 51 Ind. Cas. 822
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,860 of 5,226
High Courts28 Aug 1918
Sivaramalinga Dikshatar Vs Sabharathna Dikshitar and Others
Madras High Court · (1919) 19 LW 357 : (1919) 36 MLJ 624
Specific Relief Act, 1877 — Section 42
High Courts27 Aug 1918
The Official Assignee of Madras and Others Vs The Official Assignee of Rangoon by his Agent, Subramania Aiyar and Others
Madras High Court · (1919) ILR (Mad) 121 : (1919) 19 LW 36 : (1918) 35 MLJ 533
Presidency Towns Insolvency Act, 1909 — Section 22
High Courts23 Aug 1918
Crown Prosecutor Vs Bhagavathi
Madras High Court · 48 Ind. Cas. 337 : (1919) 19 LW 14
High Courts23 Aug 1918
C. Vekatachariar Vs Narasimha Ayyangar and Others
Madras High Court · 48 Ind. Cas. 301 : (1919) 19 LW 164
High Courts23 Aug 1918
Paramaswami Ayyangar Vs Alamu Nachiar Ammal Represented by her Natural Uncle Venkatachariar and Another
Madras High Court · 49 Ind. Cas. 11 : (1919) 19 LW 26
High Courts23 Aug 1918
Paramaswami Aiyangar Vs Alamu Nachiar Ammal represented by her natural uncle Venkatachariar and Another
Madras High Court · (1919) ILR (Mad) 76 : (1918) 35 MLJ 632
Madras Estates Land Act, 1908 — Section 77
High Courts23 Aug 1918
The Crown Prosecutor Vs Bhagavathi
Madras High Court · (1919) ILR (Mad) 83 : (1918) 35 MLJ 559
Criminal Procedure Code, 1898 (CrPC) — Section 254Penal Code, 1860 (IPC) — Section 304(A)
High Courts23 Aug 1918
C. Venkatachariar Vs Narasimha Aiyangar and Others
Madras High Court · (1918) 35 MLJ 647
Transfer of Property Act, 1882 — Section 11(g)
High Courts23 Aug 1918Dismissed
Kandasami Pillai and Another Vs Emperor
Madras High Court · (1918) 08 MAD CK 0001
Criminal Procedure Code, 1898 (CrPC) — Section 4(o)
High Courts22 Aug 1918
V. Subramania Ayyar Vs Mulla Veettil Assan Koya by Next Friend Mulla Veettil Ameena Umma
Madras High Court · 46 Ind. Cas. 204
High Courts20 Aug 1918
The Secretary of State for India in Council Vs M.E. Srirangachariar and Others
Madras High Court · 51 Ind. Cas. 734
High Courts20 Aug 1918
Ambalam Ibrahi and Others Vs Emperor
Madras High Court · 47 Ind. Cas. 873 : (1918) 8 LW 558
High Courts20 Aug 1918
Arunachalam Pillai Vs Ponnuswami Pillai
Madras High Court · 48 Ind. Cas. 878 : (1918) 8 LW 422
High Courts20 Aug 1918
Arunachallam Pillai Vs Ponnuswamy
Madras High Court · (1919) ILR (Mad) 64 : (1918) 35 MLJ 454
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188
High Courts20 Aug 1918
In Re: Ambalam Ibrahi and Others
Madras High Court · (1918) 35 MLJ 401
Criminal Procedure Code, 1898 (CrPC) — Section 554(2)(e)
High Courts19 Aug 1918
T.V. Vedavyasa Aiyar Vs The Madura Hindu Labha Nidhi Co. Ltd. and Others
Madras High Court · (1919) ILR (Mad) 90 : (1918) 35 MLJ 639
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts16 Aug 1918
Muniappa Chettiar (dead) and Others Vs Su. Ma. Vellachamy Mannadi and Others
Madras High Court · 49 Ind. Cas. 278 : (1919) 19 LW 95
High Courts16 Aug 1918
Singa Raja and Others Vs Pethu Raja and Others
Madras High Court · (1919) ILR (Mad) 61 : (1918) 8 LW 497 : (1918) 35 MLJ 579
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2