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Madras High Court judgments

1,04,503 judgments · page 4,565 of 5,226

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High Courts04 Nov 1929

In Re: G.A. Kuppuswami Nayagar

Madras High Court · 126 Ind. Cas. 481 : (1930) 32 LW 4

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High Courts04 Nov 1929

In Re: The Debts and Securities of the late G.A. Kuppuswami Nayagar (Deceased) K. Kesava Nayagar

Madras High Court · (1930) ILR (Mad) 237 : (1930) 59 MLJ 17

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High Courts01 Nov 1929

In Re: Vaithilinga Pandara Sannadhi Avergal by Power-of-Attorney Agent Anantarama Iyer

Madras High Court · AIR 1930 Mad 381 : (1930) ILR (Mad) 262 : (1930) 31 LW 294 : (1930) 58 MLJ 521

Court Fees Act, 1870 — Section 20
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High Courts01 Nov 1929

V.R. Rakkappan Ambalam Vs C. Suppiah Ambalam

Madras High Court · AIR 1930 Mad 485

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High Courts01 Nov 1929

(Vemulapalli) Ramakotayya Vs (Gutha) Viraraghavayya

Madras High Court · AIR 1929 Mad 502

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High Courts01 Nov 1929

Sinnana Gownden and Others Vs Veerappa Gownden and Others

Madras High Court · AIR 1930 Mad 676

Easements Act, 1882 — Section 7(i)
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High Courts30 Oct 1929

Yagammal Vs Arulayee Ammal and Others

Madras High Court · AIR 1930 Mad 158 : (1930) ILR (Mad) 395 : (1929) 30 LW 979 : (1929) 57 MLJ 781

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
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High Courts30 Oct 1929

Kocherlakota Subba Rao Vs The Secretary of State for India in Council

Madras High Court · (1930) 31 LW 113 : (1930) 58 MLJ 698

Specific Relief Act, 1877 — Section 42
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High Courts29 Oct 1929

The Imperial Bank of India Vs V.P. Avanasi Chettiar

Madras High Court · AIR 1930 Mad 874 : (1930) ILR (Mad) 826 : (1930) 59 MLJ 513

Contract Act, 1872 — Section 143
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High Courts28 Oct 1929

Subbarayulu Chettiar Vs Ratnam Ayyar and Others

Madras High Court · AIR 1931 Mad 615

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High Courts28 Oct 1929

(Chanda) Pullamma Garu Vs (Jasti) Satyanarayana and Others

Madras High Court · (1929) 10 MAD CK 0073

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High Courts28 Oct 1929

Ghanda Pullamma Garu Vs Jasti Satyanarayana and Others

Madras High Court · 123 Ind. Cas. 45

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High Courts28 Oct 1929

Gadde Venkatarayudu and Others Vs Anumolu Chinna Ramakrishnayya and Others

Madras High Court · AIR 1930 Mad 268 : (1930) 31 LW 30 : (1930) 58 MLJ 137

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High Courts28 Oct 1929

Pazhancheri Panangat Blahayib Karnavan Kunhunni Nair (dead) and Another Vs Raman Menon

Madras High Court · AIR 1930 Mad 502 : (1930) 31 LW 210 : (1930) 59 MLJ 117

Malabar Compensation for Tenants Improvements Act, 1899 — Section 5
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High Courts25 Oct 1929

Shum Shu Bibi Vs Muhammad Rashid Ali Khan and Others

Madras High Court · AIR 1930 Mad 355 : 126 Ind. Cas. 110(1)

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10
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High Courts25 Oct 1929

V. Seemiah Naidu Vs Abdul Wahab Sahib

Madras High Court · 123 Ind. Cas. 809

Criminal Procedure Code, 1898 (CrPC) — Section 250, 428, 476B, 537
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High Courts25 Oct 1929

Damodaran alias the Kuthiravattath Nair Avl. Vs The Board of Commissioners for the Hindu Religious Endowments

Madras High Court · AIR 1930 Mad 392 : (1930) ILR (Mad) 266 : (1930) 31 LW 428 : (1930) 58 MLJ 494

Madras Hindu Religious Endowments Act, 1926 — Section 84(2)
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High Courts25 Oct 1929

V. Seeniah Naidu Vs Abdul Wahab Sahib

Madras High Court · AIR 1930 Mad 483 : (1930) ILR (Mad) 688 : (1930) 31 LW 524 : (1930) 58 MLJ 414

Criminal Procedure Code, 1898 (CrPC) — Section 250
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High Courts24 Oct 1929

Dost Mahomed Vs V. Browne and Another

Madras High Court · AIR 1930 Mad 354 : (1930) ILR (Mad) 487 : (1930) 31 LW 315 : (1930) 58 MLJ 187

Presidency Towns Insolvency Act, 1909 — Section 11(b)
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High Courts24 Oct 1929

Maila Rai Vs Derappa and Others

Madras High Court · AIR 1930 Mad 924 : (1930) 59 MLJ 234

Transfer of Property Act, 1882 — Section 56
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