High Courts23 Nov 1932
Narappa Naicken Vs Govindaraja Naicken by guardian Muthammal
Madras High Court · (1933) 64 MLJ 531
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,515 of 5,226
High Courts22 Nov 1932
(Velugubantla) Papamma Vs Ravula Ramaswami and Another
Madras High Court · AIR 1933 Mad 622 : (1933) 37 LW 681
High Courts22 Nov 1932
S. Rama Ayyar Vs Ramachandran and Others
Madras High Court · AIR 1933 Mad 838 : (1933) 38 LW 728
High Courts22 Nov 1932
P. Ramaraja Nadar and Others Vs T.M.P. Chidambara Nadar and Others
Madras High Court · AIR 1933 Mad 345 : (1933) 37 LW 720
High Courts17 Nov 1932
In Re: A. Ramanna
Madras High Court · (1933) 38 LW 995 : (1933) 65 MLJ 791
Criminal Procedure Code, 1898 (CrPC) — Section 350
High Courts16 Nov 1932
(Thrikkaikat Madathil Mooppu Stanom Kollath) Raman Thirumumpu Vs (Mullasseri Karnavan) Karunakara Menon and Others
Madras High Court · AIR 1933 Mad 852 : 147 Ind. Cas. 735 : (1933) 38 LW 843
High Courts16 Nov 1932
Nadumogru Ammu Shetty and Others Vs Bapa alias Kunta
Madras High Court · AIR 1933 Mad 842 : (1934) 39 LW 63 : (1933) 65 MLJ 797
Penal Code, 1860 (IPC) — Section 148, 326
High Courts16 Nov 1932
Ramaswamy Naicken Vs Dandakaran and Others
Madras High Court · AIR 1933 Mad 840 : 147 Ind. Cas. 738 : (1933) 38 LW 875 : (1933) 65 MLJ 732
High Courts15 Nov 1932
Srivilliputtur Municipal Council Vs K.G.A. Arunachala Nadar and Others
Madras High Court · AIR 1933 Mad 332 : (1933) 37 LW 429
High Courts11 Nov 1932
Duraiswami Thevan Vs K.N.K.L. Lakshmanan Chettiar
Madras High Court · AIR 1933 Mad 537 : (1933) 38 LW 240
High Courts11 Nov 1932
Sorimuthu Pillai and Others Vs Muthukrishna Pillai
Madras High Court · AIR 1933 Mad 598 : (1933) ILR (Mad) 808 : (1933) 38 LW 138 : (1933) 65 MLJ 253
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts08 Nov 1932
Jujisti Mahapatro Vs Korada Magata Patro and Others
Madras High Court · AIR 1933 Mad 442 : (1933) ILR (Mad) 520 : (1933) 37 LW 557 : (1933) 64 MLJ 695
Limitation Act, 1877 — Article 179
High Courts07 Nov 1932
(Kotikalapudi) Pakirayya Vs (Kodiyala) Kamasastri and Another
Madras High Court · AIR 1933 Mad 328 : (1933) 37 LW 437
High Courts04 Nov 1932
Akshayalingam Pillai Vs Avyambalammal and Others
Madras High Court · AIR 1933 Mad 386 : (1933) ILR (Mad) 796 : (1933) 37 LW 417 : (1933) 64 MLJ 536
Specific Relief Act, 1877 — Section 35(c)
High Courts04 Nov 1932
Kotta Nagarattamma Vs Immadi Nagayya and Others
Madras High Court · AIR 1933 Mad 658 : 145 Ind. Cas. 831 : (1933) 38 LW 270 : (1933) 65 MLJ 362
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1
High Courts03 Nov 1932
In Re: Narayanaswamy Padayachi and Another
Madras High Court · 143 Ind. Cas. 190
High Courts03 Nov 1932
N.P. Subbiah Pillai Vs M. Nellayappa Pillai
Madras High Court · AIR 1933 Mad 366 : (1933) 65 MLJ 334
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 26, 29
High Courts03 Nov 1932
Narayanaswamy Padayachi and Another Vs Emperor
Madras High Court · AIR 1933 Mad 461