High Courts03 Jan 1933
The Official Receiver Vs Segiraju Subbayya and Another
Madras High Court · 146 Ind. Cas. 530
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,513 of 5,226
High Courts03 Jan 1933
Bava Sahib Miyan Vs Abdul Ghani Sahib and Others
Madras High Court · AIR 1933 Mad 498 : 147 Ind. Cas. 710 : (1933) 37 LW 725 : (1933) 64 MLJ 728
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(6)
High Courts03 Jan 1933
The Official Receiver Vs Sagiraju Subbayya and Another
Madras High Court · AIR 1933 Mad 527 : (1933) 37 LW 508 : (1933) 64 MLJ 397
Provincial Insolvency Act, 1920 — Section 53
High Courts03 Jan 1933
V.S. Rm. Ramanathan Chettiar Vs V. St. N. Chidambaram Chettiar
Madras High Court · (1933) 37 LW 366 : (1933) 65 MLJ 347
Civil Procedure Code, 1908 (CPC) — Section 63
High Courts03 Jan 1933
(Thayyil Puthia Purayil) Ambukutti Vaidier Vs Kannoth Koottambath Kelan
Madras High Court · AIR 1933 Mad 460
High Courts03 Jan 1933
Raju Thambiran Vs Arunagiri Thambiran and Others
Madras High Court · AIR 1933 Mad 397 : (1933) 37 LW 462 : (1933) 64 MLJ 500
High Courts16 Dec 1932
Olakkat Moidunni Haji Vs Pootherri Illoth Madhavan Nair and Another
Madras High Court · AIR 1933 Mad 876 : (1933) 38 LW 921 : (1933) 65 MLJ 826
Transfer of Property Act, 1882 — Section 65A, 66
High Courts15 Dec 1932Dismissed
Tadikonda Sreeramamurthi Vs Jayarajalakshmiamma by her Father Mottamarri Subba Rao and Fifteen Ors.
Madras High Court · (1932) 12 MAD CK 0025
High Courts15 Dec 1932
Mannaluri Yegnanarayanamurthi and Another Vs Munnaluri Balakrishnayya and Others
Madras High Court · AIR 1933 Mad 411 : (1933) 37 LW 452 : (1933) 64 MLJ 489
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, 47
High Courts14 Dec 1932
Thayammal Vs Sankaranarayana Pillai and Another
Madras High Court · AIR 1933 Mad 836 : (1933) 38 LW 734
High Courts14 Dec 1932
Sathiavel Pillai Vs Sivasami Pillai
Madras High Court · AIR 1933 Mad 344 : (1933) 37 LW 313
High Courts14 Dec 1932
R.M.P.R.M.M. Subramaniam Chettiar Vs K.S. Subbiah Ayyar
Madras High Court · AIR 1933 Mad 563 : (1933) 38 LW 201 : (1933) 65 MLJ 538
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5(3)
High Courts14 Dec 1932
Payidi Gunnam Naidu Vs Kuna Chendri Naidu and Others
Madras High Court · AIR 1933 Mad 839 : (1933) 38 LW 803 : (1933) 65 MLJ 752
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 61
High Courts14 Dec 1932
(Marudugula) Subbarayudu Vs Pandivi Satyanandam and Others
Madras High Court · AIR 1933 Mad 609
High Courts13 Dec 1932
(Kodukulla) Kamayya Bhuktah and Another Vs (Kodukulla) China Sooranna and Others
Madras High Court · AIR 1934 Mad 48
High Courts13 Dec 1932
Thirupathi Ayyangar Vs Yegnammal
Madras High Court · AIR 1933 Mad 568 : (1933) 38 LW 224
High Courts13 Dec 1932
Sothavalan alias Irulan and Others Vs Rama Kone and Others
Madras High Court · AIR 1933 Mad 338 : (1933) ILR (Mad) 481 : (1933) 37 LW 250 : (1933) 64 MLJ 314
Penal Code, 1860 (IPC) — Section 147, 323
High Courts13 Dec 1932
Sarkaru Munisami Achari and Others Vs Chikka Veerappa Setti
Madras High Court · AIR 1933 Mad 403 : (1933) 37 LW 455 : (1933) 64 MLJ 345
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts13 Dec 1932
Kodukulla Kamayya Bhakta (deceased) and Another Vs Kodukulla China Sooranna and Others
Madras High Court · (1934) 39 LW 68 : (1934) 66 MLJ 37