High Courts12 Dec 1932
V.K. Kelu Achan and Another Vs Thandavan Chettiar and Another
Madras High Court · AIR 1933 Mad 340 : 147 Ind. Cas. 526 : (1933) 37 LW 346
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,514 of 5,226
High Courts12 Dec 1932
Ramaswami Nayakar and Others Vs Venkatasami Naicker and Others
Madras High Court · 145 Ind. Cas. 876
High Courts12 Dec 1932
Ramalingam Pillai Vs Ponnusami Goundan and Others
Madras High Court · AIR 1933 Mad 726 : 145 Ind. Cas. 1014 : (1933) 38 LW 333
High Courts12 Dec 1932
Rajah Bahadur Dhanarajagerji Vs Rajah Panuganti Parthasaradhy Rayanim Varu and Others
Madras High Court · (1934) ILR (Mad) 49 : (1933) 38 LW 714 : (1934) 66 MLJ 263
Civil Procedure Code, 1908 (CPC) — Section 2(12)Evidence Act, 1872 — Section 106
High Courts12 Dec 1932
Ramasami Nayakar and Others Vs Venkatasami Naicker, a creditor on behalf of himself and Others
Madras High Court · AIR 1933 Mad 653 : (1933) 38 LW 494 : (1933) 65 MLJ 298
Provincial Insolvency Act, 1920 — Section 53, 54
High Courts09 Dec 1932
Isidore Fernando Vs Thommai Antoni Michael Fernand
Madras High Court · AIR 1933 Mad 544 : (1933) 38 LW 232
High Courts09 Dec 1932
Tanneru Venkayamma Vs Tanneru Gangayya and Others
Madras High Court · (1933) 38 LW 779 : (1933) 65 MLJ 703
High Courts08 Dec 1932
Sree Chelikani Venkatarayanim Garu Vs The Maharaja of Pittapuram
Madras High Court · AIR 1933 Mad 427 : (1933) ILR (Mad) 486 : (1933) 37 LW 495 : (1933) 64 MLJ 503
Madras Estates Land Act, 1908 — Section 26(3)
High Courts07 Dec 1932
T.K.M. Alagappa Chetty Vs Saminathan Chetty and Others
Madras High Court · AIR 1933 Mad 367
High Courts06 Dec 1932
Thangavelu and Another Vs Nachu Narayana Padayachi and Others
Madras High Court · AIR 1933 Mad 352
High Courts02 Dec 1932
Vaskuri Ayyanna Vs Vedangi Gangayya
Madras High Court · AIR 1933 Mad 465 : (1933) 38 LW 263
High Courts02 Dec 1932
Palani Chetty Vs A.R.S.V. Sevugan Chetty
Madras High Court · AIR 1933 Mad 395 : (1933) 37 LW 370 : (1933) 64 MLJ 317
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 6
High Courts01 Dec 1932
S.K. Samsuvava Rowther and Another Vs Sayyad Muhammad Rowther and Others
Madras High Court · AIR 1933 Mad 495 : (1933) 37 LW 633
High Courts01 Dec 1932
(Valluri) Suryaprakasa Rao Vs Bhamidipati Venkata Dikshitalu and Another
Madras High Court · AIR 1933 Mad 844
High Courts01 Dec 1932
Hariharan Pattar Vs Pachuveettial Narayana Menon
Madras High Court · AIR 1933 Mad 482 : 145 Ind. Cas. 174
High Courts01 Dec 1932
P.K. Krishnamurthi Chettiar Vs K.S.A.S. Sathappa Chettiar and Others
Madras High Court · AIR 1933 Mad 398 : (1933) ILR (Mad) 517 : (1933) 37 LW 501 : (1933) 64 MLJ 523
High Courts24 Nov 1932
In Re: M. Mounaguruswami Naicker and Others
Madras High Court · (1933) ILR (Mad) 159 : (1933) 37 LW 101 : (1933) 64 MLJ 150
High Courts23 Nov 1932
V. Thirumala Chariar Vs Athimoola Karayalar (Deceased) and Others
Madras High Court · AIR 1933 Mad 529 : 145 Ind. Cas. 289 : (1933) 37 LW 798 : (1933) 65 MLJ 15
Civil Procedure Code, 1908 (CPC) — Section 107
High Courts23 Nov 1932
Narappa Naicken Vs Rangasami Naichen and Another
Madras High Court · AIR 1933 Mad 393 : (1933) 37 LW 410