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Madras High Court judgments

1,04,503 judgments · page 4,516 of 5,226

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High Courts02 Nov 1932

Chittoori Chinnammi Vs Immanni Venkayamma and Others

Madras High Court · AIR 1933 Mad 407 : (1933) 37 LW 471 : (1933) 64 MLJ 449

Contract Act, 1872 — Section 183
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High Courts01 Nov 1932

Kottamasu Venkataratnam Vs Polisetty Butchayya and Others

Madras High Court · (1933) 37 LW 260 : (1933) 64 MLJ 204

Negotiable Instruments Act, 1881 (NI) — Section 4
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High Courts01 Nov 1932

The Pioneer Mutual Benefit and Friend-in-need Society, Ltd. Vs The Assistant Registrar of Joint Stock Companies

Madras High Court · AIR 1933 Mad 129 : (1932) 36 LW 942 : (1932) 63 MLJ 917

Penal Code, 1860 (IPC) — Section 294A
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High Courts31 Oct 1932

Mottai Goundan Vs P.S. Ramaswami Ayyangar and Others

Madras High Court · AIR 1933 Mad 290

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High Courts26 Oct 1932

Srinivasalu Naidu Vs Ramakrishna Naidu

Madras High Court · AIR 1933 Mad 353(1) : (1933) 37 LW 288

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High Courts25 Oct 1932

T.B. Kesava Reddiar Vs Tahsildar of Polur and Another

Madras High Court · AIR 1933 Mad 319

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High Courts25 Oct 1932

Mariappan and Another Vs Nalla Sevugan Servai

Madras High Court · AIR 1933 Mad 298

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High Courts25 Oct 1932

His Holiness Lakshmindra Tirta Swamiyar Vs The President of the Board of Commissioners for the Hindu Religious Endowments and Others

Madras High Court · AIR 1933 Mad 306 : (1933) ILR (Mad) 712 : (1933) 37 LW 207 : (1933) 65 MLJ 364

Madras Hindu Religious Endowments Act, 1923 — Section 70
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High Courts25 Oct 1932

In Re: P.S. Anantanarayanan

Madras High Court · (1933) 37 LW 476 : (1933) 64 MLJ 351

Criminal Law (Amendment) Act, 1908 — Section 17(1)
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High Courts25 Oct 1932

Saphar Sitapati Rao Vs Chittaluri Sitabayamma

Madras High Court · AIR 1933 Mad 662 : 145 Ind. Cas. 993 : (1933) 38 LW 604 : (1933) 65 MLJ 387

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
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High Courts24 Oct 1932

Navamani Nadar and Another Vs Vedamanicka Nadar (deceased) and Others

Madras High Court · AIR 1933 Mad 424 : (1933) ILR (Mad) 724 : (1933) 37 LW 503 : (1933) 64 MLJ 526

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High Courts21 Oct 1932

Coimbatore Sri Venkatachalapathi Nidhi, Ltd. and Others Vs G.K. Nanjappa Goundan and Others

Madras High Court · AIR 1933 Mad 299 : (1933) ILR (Mad) 398 : (1933) 37 LW 104 : (1933) 64 MLJ 117

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2
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High Courts20 Oct 1932

Rajah Sir S.R.M. Annamalai Chettiar by his authorised agent T. Dhanapala Chettiar Vs Sri Rama Narasimhulu Naidu and Another

Madras High Court · AIR 1933 Mad 257 : (1933) 37 LW 154 : (1933) 64 MLJ 18

Madras Estates Land Act, 1908 — Section 13(3), 55
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High Courts19 Oct 1932

V.E.A.R.M. Annamalai Chettiar Vs Koothappudayar and Others

Madras High Court · AIR 1934 Mad 485 : (1933) 38 LW 280

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High Courts19 Oct 1932

Karuppayya Nadar through his authorised agent Ratnasami Nadar Vs Ponnuswami Nadar and Another

Madras High Court · AIR 1933 Mad 500 : (1933) ILR (Mad) 563 : (1933) 37 LW 110 : (1933) 64 MLJ 112

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High Courts18 Oct 1932

S. Ayyaswami Ayyar Vs Sivakki Ammal

Madras High Court · AIR 1933 Mad 780 : 145 Ind. Cas. 871

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High Courts18 Oct 1932

S. Ayyaswami Aiyar Vs Sivakki Ammal

Madras High Court · (1933) ILR (Mad) 909 : (1933) 38 LW 651 : (1933) 65 MLJ 407

Civil Procedure Code, 1908 (CPC) — Section 145
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High Courts18 Oct 1932

Arumuga Mudaliar Vs Venkatachala Pillai and Others

Madras High Court · AIR 1933 Mad 439 : (1933) ILR (Mad) 716 : (1933) 37 LW 552 : (1933) 64 MLJ 568

Court Fees Act, 1870 — Section 7(iv)(c)
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High Courts17 Oct 1932

M.N. Schamnad and Another Vs M.N. Rama Rao

Madras High Court · AIR 1933 Mad 268

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High Courts14 Oct 1932

Municipal Council Vs Thazhel Puthan Purayil Kunhipathumma and Another

Madras High Court · AIR 1933 Mad 454

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