High Courts16 Jan 1934
Dara Sivarao Vs Kola Subbarao
Madras High Court · (1934) 66 MLJ 563
Evidence Act, 1872 — Section 115
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,497 of 5,226
High Courts15 Jan 1934
Gopalu Pillai Vs N.R. Kothandarama Ayyar and Others
Madras High Court · AIR 1934 Mad 529 : (1935) ILR (Mad) 1082 : 153 Ind. Cas. 916 : (1934) 40 LW 110
Provincial Insolvency Act, 1920 — Section 39
High Courts12 Jan 1934
M.P. Palaniappa Chettiar and Others Vs S.A. Ramanathan Chettiar and Another
Madras High Court · AIR 1934 Mad 320 : (1934) ILR (Mad) 849 : 150 Ind. Cas. 934 : (1934) 39 LW 574
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts12 Jan 1934
(Kanneganti) Ramamanemma Vs (Kanneganti) Basavayya
Madras High Court · AIR 1934 Mad 558 : (1934) 40 LW 277
Specific Relief Act, 1877 — Section 9
High Courts12 Jan 1934
Chathangali Rarichan Vs Puvvammparambath Kunhamu and Another
Madras High Court · AIR 1934 Mad 392 : (1934) ILR (Mad) 808 : 150 Ind. Cas. 113 : (1934) 39 LW 639
Provincial Insolvency Act, 1920 — Section 28(2)
High Courts08 Jan 1934
Manickam Vs Poongavanammal
Madras High Court · AIR 1934 Mad 323 : (1934) 39 LW 439 : (1934) 66 MLJ 543
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts08 Jan 1934
In Re: Ratnam Mudaliar
Madras High Court · (1934) 39 LW 344 : (1934) 66 MLJ 318
Criminal Procedure Code, 1898 (CrPC) — Section 436Penal Code, 1860 (IPC) — Section 304A
High Courts05 Jan 1934
In Re: Yedama Subbaramiah
Madras High Court · (1934) 39 LW 388 : (1934) 66 MLJ 408
Penal Code, 1860 (IPC) — Section 225B
High Courts05 Jan 1934
(Kaveripakkam) Bangarammal Vs Lydia Kent and Others
Madras High Court · AIR 1934 Mad 605 : (1934) ILR (Mad) 1062 : 152 Ind. Cas. 546 : (1934) 40 LW 406
High Courts03 Jan 1934
Samuel and Others Vs Annammal
Madras High Court · AIR 1934 Mad 310 : (1934) 66 MLJ 279
Evidence Act, 1872 — Section 112
High Courts19 Dec 1933
B. Mopurappa Vs K. Ramaswami Gramani
Madras High Court · AIR 1934 Mad 418 : (1934) ILR (Mad) 760 : 152 Ind. Cas. 538 : (1934) 40 LW 52
High Courts19 Dec 1933
United India Life Assurance Co., Ltd. and Others Vs S. Krishna Rao and Others
Madras High Court · AIR 1934 Mad 411 : 152 Ind. Cas. 965 : (1934) 39 LW 779
High Courts19 Dec 1933
M.K. Mahomed Asan Maracair Vs A.K. Bijli Sahib Bahadur and Others
Madras High Court · AIR 1934 Mad 269 : (1934) ILR (Mad) 571 : (1934) 39 LW 465 : (1934) 66 MLJ 367
Penal Code, 1860 (IPC) — Section 171C
High Courts19 Dec 1933
(Godavarti) Sobhanadramma Vs (Godavarti) Varaha Lakshmi Narasimhaswami and Another
Madras High Court · AIR 1934 Mad 401 : (1934) ILR (Mad) 1003 : 150 Ind. Cas. 797 : (1934) 39 LW 667
High Courts19 Dec 1933
R.T. Rangachari Vs Secretary of State
Madras High Court · AIR 1934 Mad 516 : (1934) ILR (Mad) 857 : (1934) 40 LW 146
High Courts18 Dec 1933
Manikkath Chinnu Amma's Daughter Ammalu Kutti Amma Vs Ramunni Menon alias R.M. Palat and Others
Madras High Court · AIR 1934 Mad 508 : 150 Ind. Cas. 952 : (1934) 40 LW 35
High Courts18 Dec 1933
In Re: Ponniah Lopes and Others
Madras High Court · (1934) ILR (Mad) 643 : 150 Ind. Cas. 977 : (1934) 39 LW 566 : (1934) 66 MLJ 572
Penal Code, 1860 (IPC) — Section 147, 323
High Courts15 Dec 1933
(Modalvalasam) Latchan Naidu and Another Vs Rama Krishna Ranga Rao Bahadur Bobbili Samasthanam
Madras High Court · AIR 1934 Mad 548 : (1934) 40 LW 358
High Courts15 Dec 1933
Modalavalasam Latchan Naidu and Another Vs Raja Saheb Maherban Dostan Raja Sri Rao Sweeta Chalapathi Rama Krishna Ranga Rao Bahadur
Madras High Court · 151 Ind. Cas. 941
High Courts12 Dec 1933
In Re: S.R. Varadarajulu Naidu
Madras High Court · (1934) 39 LW 215 : (1934) 66 MLJ 420
Criminal Procedure Code, 1898 (CrPC) — Section 107