High Courts23 Nov 1933
Vaidanatha Chettiar Vs Thirumalai Reddyar
Madras High Court · 148 Ind. Cas. 759
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,499 of 5,226
High Courts22 Nov 1933
Sundari Ammal Vs Venkatarama Sastrial and Others
Madras High Court · AIR 1934 Mad 384 : (1934) 39 LW 676 : (1934) 66 MLJ 680
High Courts21 Nov 1933
Kuramutla Gangadu Vs D.V.N. Abraham and the Inspector of Local Boards
Madras High Court · AIR 1934 Mad 174 : 147 Ind. Cas. 819 : (1934) 39 LW 89 : (1934) 66 MLJ 421
Madras Local Boards Act, 1884 — Section 199(2)(c)
High Courts15 Nov 1933
Subramania Ayyar Vs Swaminatha Ayyar
Madras High Court · AIR 1935 Mad 121 : (1934) 40 LW 576
High Courts15 Nov 1933
Muthirulappa Pillai and Others Vs T.V.K. Kamaraja Pandia Naicker
Madras High Court · AIR 1934 Mad 224 : (1934) 39 LW 147
High Courts15 Nov 1933
P.S. Aravamuda Ayyangar and Another Vs A.V. Srinivasa Chettiar and Another
Madras High Court · AIR 1934 Mad 632 : (1934) 40 LW 483
High Courts15 Nov 1933
Duraiswami Ayyangar Vs Rangaswami Ayyangar
Madras High Court · 152 Ind. Cas. 416
High Courts15 Nov 1933
Duraiswami Iyengar and Another Vs Rangaswami Iyengar
Madras High Court · AIR 1934 Mad 726 : (1934) 40 LW 507
High Courts15 Nov 1933
The Official Receiver Vs M.R.M.K.A.R.R.M. Arunachalam Chettiar
Madras High Court · AIR 1934 Mad 217 : (1934) 39 LW 338 : (1934) 66 MLJ 412
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts15 Nov 1933
Srinivasa Ayyar alias Srinivasa Ayyangar Vs The Board of Commissioner for the Hindu Religious Endowments and Others
Madras High Court · 148 Ind. Cas. 168
High Courts15 Nov 1933
Srinivasa Ayyar alias Srinivasa Ayyangar Vs The Board of Commissioners for the Hindu Religious Endowments and Others
Madras High Court · AIR 1934 Mad 258 : (1934) ILR (Mad) 297 : (1934) 39 LW 197 : (1934) 66 MLJ 247
Madras Hindu Religious Endowments Act, 1923 — Section 84(2)
High Courts14 Nov 1933
V.N. Muthuswamy Iyer Vs V.S. Narasimha Ayyar
Madras High Court · AIR 1934 Mad 330
High Courts14 Nov 1933
Vaiyapuri Pandaram Vs V. Seetharama Chettiar
Madras High Court · AIR 1934 Mad 639 : 152 Ind. Cas. 464 : (1934) 40 LW 479
High Courts14 Nov 1933
V.N. Muthusamy Iyer, Managing Partner of V.N. Sundaram Ayyar and Brothers Vs V.S. Narasimha Iyer and Others
Madras High Court · (1934) ILR (Mad) 696 : (1934) 39 LW 383 : (1934) 66 MLJ 656
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15
High Courts10 Nov 1933
C.V. Raran and Another Vs K.T. Kandan and Others
Madras High Court · AIR 1934 Mad 262 : (1934) ILR (Mad) 803 : (1934) 39 LW 462 : (1934) 66 MLJ 540
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 6, 145
High Courts10 Nov 1933
Karnati Baseddulagari Chinna Veeriah alias Chenniah and Others Vs Yerrabhothula Gurivi Reddi
Madras High Court · AIR 1934 Mad 223 : (1934) 39 LW 347 : (1934) 66 MLJ 277
High Courts09 Nov 1933
Rajagopalu Pillai Vs Kasiviswanathan Chettiar
Madras High Court · AIR 1934 Mad 399 : (1934) ILR (Mad) 705 : 150 Ind. Cas. 63 : (1934) 39 LW 682
High Courts09 Nov 1933
Nachimuthu Ammal Vs Sathivadivel Muthuswamy Maniagaran and Another
Madras High Court · AIR 1934 Mad 273 : (1934) 39 LW 496
High Courts09 Nov 1933
Thiagaraja Thevar Vs Sambasiva Thevar
Madras High Court · AIR 1934 Mad 283 : (1934) ILR (Mad) 795 : (1934) 39 LW 488 : (1934) 66 MLJ 492
Civil Procedure Code, 1908 (CPC) — Section 99
High Courts09 Nov 1933
P.R.M. Thiruvenkatasami Naidu Vs K.R.P.R.A.L. Ranganathan Chettiar by agent Ramaswami Naidu and Another
Madras High Court · AIR 1934 Mad 496 : (1934) 39 LW 400 : (1934) 66 MLJ 310
Guardians and Wards Act, 1890 — Section 7