High Courts08 Dec 1933
Dharapuram Municipal Council Vs Sultan Moideen Ansari Sahib
Madras High Court · AIR 1934 Mad 335 : (1934) 39 LW 508
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,498 of 5,226
High Courts08 Dec 1933
N.K.R.M. Rajagopala Chettiar Vs Hindu Religious Endowment Board and Others
Madras High Court · AIR 1934 Mad 555 : (1934) 40 LW 288
High Courts07 Dec 1933
The Indian Bank and The Official Receiver of Madura Vs Seth Bansiram Jashamal Firm and Another
Madras High Court · AIR 1934 Mad 360 : (1934) ILR (Mad) 670 : 150 Ind. Cas. 538 : (1934) 39 LW 624 : (1934) 66 MLJ 532
High Courts07 Dec 1933
In Re: Penumatcha Janakiramaraju
Madras High Court · (1934) ILR (Mad) 554 : (1934) 39 LW 433 : (1934) 66 MLJ 653
Penal Code, 1860 (IPC) — Section 307, 397
High Courts05 Dec 1933
Byya Reddi Vs T.S. Gopala Rao
Madras High Court · AIR 1934 Mad 303 : (1934) ILR (Mad) 741 : 150 Ind. Cas. 71 : (1934) 39 LW 499 : (1934) 66 MLJ 486
Limitation Act, 1963 — Article 182(2)
High Courts05 Dec 1933
Tirunarayana Pillai and Another Vs P.R.Y. Manickavachagam Chettiar and Others
Madras High Court · AIR 1934 Mad 448 : 155 Ind. Cas. 359 : (1934) 40 LW 122
High Courts04 Dec 1933
Neelakantan Nambudripad Vs Anantanarayana Ayyar
Madras High Court · AIR 1934 Mad 718
High Courts30 Nov 1933
S. Muthukrishna Ayyar and Another Vs V. Sankarasubramania Ayyar and Another
Madras High Court · AIR 1934 Mad 267 : (1934) 39 LW 476
High Courts30 Nov 1933
R. Rajagopala Ayyangar and Others Vs Ranganatha Ayyangar and Another
Madras High Court · AIR 1934 Mad 615 : 152 Ind. Cas. 375 : (1934) 40 LW 481
High Courts30 Nov 1933
Thirumala Chettiar Vs Chellam Pillai
Madras High Court · AIR 1934 Mad 190 : (1934) ILR (Mad) 791 : (1934) 39 LW 193 : (1934) 66 MLJ 468
High Courts29 Nov 1933
Panjam V. Thirumala Reddi Vs C.K. Anavema Reddi and Others
Madras High Court · AIR 1934 Mad 306 : (1934) ILR (Mad) 560 : (1934) 39 LW 559 : (1934) 66 MLJ 687
Limitation Act, 1908 — Section 12
High Courts29 Nov 1933
Aravamudhu Ayyangar Vs Zamindarini Srimath Abiramavalli Ayah by Power Agent M. Chinnaswami Naicker and Others
Madras High Court · AIR 1934 Mad 353 : 150 Ind. Cas. 930 : (1934) 39 LW 732 : (1934) 66 MLJ 566
Transfer of Property Act, 1882 — Section 100
High Courts29 Nov 1933
D. Yellamanda Vs Nappuraju Raghaviah and Another
Madras High Court · AIR 1934 Mad 314 : (1934) ILR (Mad) 453 : (1934) 39 LW 493 : (1934) 66 MLJ 428
Government of India Act, 1915 — Section 107
High Courts27 Nov 1933
V.S. Raja Gaounder Vs S.K. Senniappa Gounder and Others
Madras High Court · 148 Ind. Cas. 848
High Courts27 Nov 1933
V.S. Raja Gounder Vs S.K. Senniappa Gounder and Others
Madras High Court · AIR 1934 Mad 313 : (1934) 39 LW 516
High Courts24 Nov 1933
(Sreepada) Ramamurti Guru and Another Vs Bangaru Bulli Rangayya and Others
Madras High Court · AIR 1934 Mad 268 : (1934) 39 LW 729
High Courts24 Nov 1933
Pedda Venkata Reddi and Another Vs Vitta Hussain Setti
Madras High Court · AIR 1934 Mad 883 : (1934) ILR (Mad) 779 : 150 Ind. Cas. 51 : (1934) 39 LW 632 : (1934) 66 MLJ 709
Stamp Act, 1899 — Section 36
High Courts23 Nov 1933
Vaidinatha Chettiar and Others Vs Thirumalai Reddiar
Madras High Court · AIR 1934 Mad 220 : (1934) 39 LW 354 : (1934) 66 MLJ 315