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Madras High Court judgments

1,04,503 judgments · page 4,447 of 5,226

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High Courts26 Nov 1935

(Seethamraju) Ramanarayana Rao Vs (Seethamraju) Ramkrishna Rao and Another

Madras High Court · AIR 1936 Mad 385

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High Courts26 Nov 1935

Rajagopala Konar and Others Vs Ramanuja alias Nayina Servai and Others

Madras High Court · 165 Ind. Cas. 448 : (1936) 44 LW 208

Limitation Act, 1963 — Article 120, 125
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High Courts26 Nov 1935

V.M. Kumaraswami Goundan Vs Ayya Goundan and Others

Madras High Court · AIR 1936 Mad 695 : 165 Ind. Cas. 258

Guardians and Wards Act, 1890 — Section 39
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High Courts26 Nov 1935

Seethamraju Ramanarayana Rao alias Ayyadevara Siva Rao Vs Seethamraju Ramakrishna Rao by maternal uncle and next friend Chennapragada Krishnamurthi and Another

Madras High Court · (1936) 70 MLJ 400

Civil Procedure Code, 1908 (CPC) — Section 96(3)
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High Courts25 Nov 1935

Gokavarapu Swami Vs Manda Satheyya and Another

Madras High Court · AIR 1936 Mad 283

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High Courts25 Nov 1935

Gokavarapu Swami Vs Manda Sateyya and Another

Madras High Court · (1936) ILR (Mad) 354 : (1936) 43 LW 235 : (1936) 70 MLJ 266

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High Courts25 Nov 1935

Adhikari Venku Naidu Vs Mahadevu Sanyasi and Others

Madras High Court · (1936) ILR (Mad) 356 : (1936) 43 LW 237 : (1936) 70 MLJ 204

Government of India Act, 1915 — Section 107
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High Courts22 Nov 1935

Zeebunnissa Begum Vs Mrs. H.B. Danagher and Another

Madras High Court · (1936) ILR (Mad) 942 : 163 Ind. Cas. 384 : (1936) 43 LW 592 : (1936) 70 MLJ 477

Guardians and Wards Act, 1890 — Section 27
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High Courts21 Nov 1935

Raju Goundan Vs Kuppu Goundan

Madras High Court · AIR 1936 Mad 402

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High Courts21 Nov 1935

In Re: R.R. Gopalchari

Madras High Court · AIR 1936 Mad 420 : (1936) ILR (Mad) 739

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High Courts21 Nov 1935

Siva Bushana Mudaliar Vs The President, Panchayat Board

Madras High Court · AIR 1936 Mad 204 : (1936) ILR (Mad) 261 : (1936) 43 LW 200 : (1936) 70 MLJ 113

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High Courts21 Nov 1935

Fraser and Ross Vs Corporation of Madras

Madras High Court · AIR 1936 Mad 624

City Municipal Act, 1919 — Section 18
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High Courts20 Nov 1935

Valiyakath Periyattal Vs (Karumathil Palakot) Govinda Menon

Madras High Court · AIR 1936 Mad 655 : (1936) 44 LW 458

Limitation Act, 1963 — Article 83
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High Courts19 Nov 1935

Peruvaniyan Krishna Kurup and Others Vs Chowwakaran Razhukkath Pokki and Others

Madras High Court · AIR 1936 Mad 598

Limitation Act, 1963 — Article 137, 144Malabar Compensation for Tenants Improvements Act, 1899 — Section 5
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High Courts19 Nov 1935

In Re: Mr. M.P. Narayana Menon for renewal of Second grade pleadership certificate Kasba Amsam and desam

Madras High Court · (1936) 43 LW 426 : (1936) 70 MLJ 498

Legal Practitioners Act, 1879 — Section 12
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High Courts19 Nov 1935

In Re: M.P.N., a Second Grade Pleader

Madras High Court · AIR 1936 Mad 318 : (1936) ILR (Mad) 732

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High Courts18 Nov 1935

Kondi Rena Athmaram Chettiar Vs Kondi Mana Saraswathi Ammal and Others

Madras High Court · 163 Ind. Cas. 837 : (1936) 43 LW 696 : (1936) 70 MLJ 542

Court Fees Act, 1870 — Section 7(ivA)
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High Courts18 Nov 1935

(Kondi Rana) Athmaram Chettiar Vs (Kondi Mana) Saraswathi Ammal and Others

Madras High Court · AIR 1936 Mad 344

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High Courts18 Nov 1935

E.R. Gurunatha Chettiar by next friend Angammal Vs The Secretary of State for India in Council

Madras High Court · AIR 1936 Mad 201 : (1936) ILR (Mad) 962 : 160 Ind. Cas. 939 : (1936) 43 LW 192 : (1936) 70 MLJ 625

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High Courts14 Nov 1935

Dondapati Lakshminarasimha Rao Dondapati Rama Rao Vs Gundabathula Raghavamma and Others

Madras High Court · 162 Ind. Cas. 53(1)

Evidence Act, 1872 — Section 92(4)
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