High Courts05 Dec 1935
Korrapati Sreeramulu Vs Nadella Ramakrishnayya and Others
Madras High Court · AIR 1936 Mad 500 : (1936) 43 LW 693 : (1936) 70 MLJ 532
Transfer of Property Act, 1882 — Section 82
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,446 of 5,226
High Courts05 Dec 1935
C. Athimolla Mudaliar Vs Fathimathul Kubra Begum Saheba and Others
Madras High Court · 161 Ind. Cas. 879 : (1936) 43 LW 364
Madras Estates Land Act, 1908 — Section 3(5)
High Courts04 Dec 1935
Sharof Ali Abdul Ali Shet Vs Safiaboo and Others
Madras High Court · 163 Ind. Cas. 626 : (1936) 44 LW 346 : (1936) 71 MLJ 247
High Courts04 Dec 1935
Rangaswami Pillai (dead) and Others Vs Narayanaswami Naicken (dead) and Others
Madras High Court · AIR 1936 Mad 557 : (1936) 44 LW 271 : (1936) 70 MLJ 691
High Courts04 Dec 1935
Sharof Ali Abdul Ali Shat Vs Safiaboo and Others
Madras High Court · AIR 1936 Mad 432
High Courts04 Dec 1935
(Packiri) Muhammad Rowther Vs Swaminatha Mudaliar
Madras High Court · AIR 1936 Mad 464 : (1936) 43 LW 542
High Courts04 Dec 1935
V.P.R.M.V. Muthaya Chettiar Vs S.S. Rm. S. Firm
Madras High Court · AIR 1936 Mad 506 : 163 Ind. Cas. 713
High Courts03 Dec 1935
In Re: Rangappa Goundan and Another
Madras High Court · (1936) ILR (Mad) 349 : (1936) 43 LW 305 : (1936) 70 MLJ 447
Criminal Procedure Code, 1898 (CrPC) — Section 509
High Courts02 Dec 1935
N.M. Roshan Umar Karim and Co., a Firm Carrying on business in partnership Vs The Madras and Southern Maharatta Railway Co. Ltd.
Madras High Court · AIR 1936 Mad 508 : (1936) ILR (Mad) 789 : 163 Ind. Cas. 493 : (1936) 43 LW 638 : (1936) 70 MLJ 608
High Courts02 Dec 1935
Lakshmi Vs (Kakiyil Puthanpura Veettil) Kalu and Others
Madras High Court · AIR 1936 Mad 422 : (1936) 43 LW 509
High Courts02 Dec 1935
Lakshmi alias Ammakutti Amma Vs Kakkiyil Puthanpura Vettil Kalu alias Ammu Amma's son Achutha Nair and Others
Madras High Court · (1936) 71 MLJ 82
High Courts02 Dec 1935
Nagadevara Venkatasubbamma Vs Nagadevara Venkataesw Aralu by Mother and Guardian Sarvalakshmamma
Madras High Court · 162 Ind. Cas. 292
High Courts02 Dec 1935
(Nagadevam) Venkatasubbamma Vs Nagadeva Venkateswaralu and Another
Madras High Court · AIR 1936 Mad 429 : (1936) 43 LW 718
High Courts29 Nov 1935
Sellammal alias Suppammal Vs Jothimani Nadar alias Vellai Veda Nadar and Others
Madras High Court · (1936) 43 LW 582 : (1936) 70 MLJ 398
Court Fees Act, 1870 — Section 7(v)
High Courts28 Nov 1935
S.V.R.M.A.R. Ramanathan Chettiar by authorised agent Harihara Aiyar Vs Rao Sahib A.S. Alaganan Chettiar and Others
Madras High Court · 163 Ind. Cas. 209 : (1936) 70 MLJ 683
High Courts28 Nov 1935
Kandadi Appana Krishnamachary Vs Sriman Madabhushi Simhadri Appalacharyulu
Madras High Court · AIR 1936 Mad 494 : 161 Ind. Cas. 751 : (1936) 43 LW 601
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts28 Nov 1935
S.V.B.M.A. Ramanatha Chettiar Vs A.S. Alaganan Chettiar and Others
Madras High Court · AIR 1936 Mad 437 : (1936) 43 LW 703
High Courts27 Nov 1935
T.S. Sankara Aiyar Vs Muhammad Gani Rowther and Others
Madras High Court · AIR 1936 Mad 276 : (1936) ILR (Mad) 744 : (1936) 43 LW 383 : (1936) 70 MLJ 257
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1