High Courts16 Jan 1936
Rajaratnam Pillai Vs Emperor
Madras High Court · AIR 1936 Mad 341 : (1936) 43 LW 367
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,444 of 5,226
High Courts16 Jan 1936
In Re: Rajaratnam Pillai
Madras High Court · (1936) ILR (Mad) 442 : 161 Ind. Cas. 846 : (1936) 70 MLJ 340
Criminal Procedure Code, 1898 (CrPC) — Section 190, 246
High Courts15 Jan 1936
Ramaswami Chetti Vs Anaiya Padayachi and Others
Madras High Court · AIR 1936 Mad 545 : 165 Ind. Cas. 737
High Courts15 Jan 1936
Addala Chinna Venkatraju and Others Vs Sri Kanchumarti Venkataseetha Ramachandra Rao Garu (deceased) and Others
Madras High Court · AIR 1936 Mad 504 : 163 Ind. Cas. 607 : (1936) 44 LW 366 : (1936) 71 MLJ 218
Madras Estates Land Act, 1908 — Section 30(1)
High Courts10 Jan 1936
(Samanthan Karakkattitathil) Chandukutti Nambiyar Vs (Kaniyarakkal Thayikkandi) Moosan Kunhi Kalandan
Madras High Court · AIR 1936 Mad 616 : 163 Ind. Cas. 803 : (1936) 43 LW 665
Limitation Act, 1963 — Section 20
High Courts09 Jan 1936
Chinnathayee alias Kondammal Vs Lakshmi Achi (deceased) and Others
Madras High Court · (1936) 43 LW 740 : (1936) 71 MLJ 511
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts08 Jan 1936
V.K.R.N.S.M. Subramanian Chettiar Vs V.K.R.N.P.S.S.M. Somasundaram Chettiar
Madras High Court · AIR 1936 Mad 642 : (1937) ILR (Mad) 1064 : (1936) 44 LW 185 : (1937) 1 MLJ 60
High Courts08 Jan 1936
Mannava Rama Rao Vs Mannava Venkata Subbayya and Others
Madras High Court · AIR 1937 Mad 274 : 173 Ind. Cas. 347 : (1937) 46 LW 309
High Courts07 Jan 1936
Secy. of State Vs Duvvuri Somayya and Others
Madras High Court · AIR 1936 Mad 550 : 163 Ind. Cas. 87 : (1936) 43 LW 761
High Courts07 Jan 1936
Prabhala Krishnamurthi Vs Valluri Lingayya and Another
Madras High Court · AIR 1936 Mad 677 : 165 Ind. Cas. 632 : (1936) 43 LW 653
High Courts07 Jan 1936
S. Varada Chettiar Vs P. Duraiswami Mudaliar
Madras High Court · AIR 1936 Mad 673
High Courts20 Dec 1935
(Pispati) Gurusamayya and Another Vs Hindu Religious Endowments Board and Others
Madras High Court · AIR 1936 Mad 352
High Courts20 Dec 1935
Kasthuri Varadhanamma Vs Thanamala Muniswami Reddi
Madras High Court · AIR 1936 Mad 503 : (1936) ILR (Mad) 975 : 163 Ind. Cas. 93 : (1936) 43 LW 494 : (1936) 70 MLJ 491
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts20 Dec 1935
Pisipati Guruswamayya and Another Vs The Hindu Religious Endowment Board and Others
Madras High Court · (1936) 43 LW 424 : (1936) 70 MLJ 315
Hindu Religious Endowments Act — Section 73
High Courts19 Dec 1935
Ganesa Moorthi Naidu Vs Jayalakshmi Ammal and Others
Madras High Court · AIR 1936 Mad 650
Specific Relief Act, 1877 — Section 9
High Courts19 Dec 1935
Nagarathna Mudaliar Vs Sami Pillai and Another
Madras High Court · AIR 1936 Mad 682 : (1936) ILR (Mad) 979 : (1936) 71 MLJ 187
High Courts17 Dec 1935
Banakar Basappa alias Dodda Basappa and Another Vs Hansaji Gulabchand Firm
Madras High Court · AIR 1936 Mad 660 : (1936) ILR (Mad) 1049 : (1936) 44 LW 97 : (1936) 71 MLJ 333
High Courts17 Dec 1935
Secy. of State Vs K. Sarangapani Ayyangar and Another
Madras High Court · AIR 1936 Mad 320
High Courts17 Dec 1935
Banakar Basappa and Another Vs Hansji Gulabchand Firm
Madras High Court · 164 Ind. Cas. 959
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts16 Dec 1935
Sivamalai Goundan Vs Ramaswami Goundan and Another
Madras High Court · 166 Ind. Cas. 573
Specific Relief Act, 1877 — Section 42