High Courts16 Dec 1935
Sivamali Goundan Vs Ramaswmi Goundan
Madras High Court · AIR 1936 Mad 989 : (1936) 44 LW 704
Specific Relief Act, 1877 — Section 42
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,445 of 5,226
High Courts13 Dec 1935
(Bhavanasi) Rangappa and Another Vs (Kamisetti) Venkataswami
Madras High Court · AIR 1936 Mad 334
High Courts13 Dec 1935
(Jalmana) Veeraraghavalu Naidu Vs Suryanarayana Panda and Others
Madras High Court · AIR 1936 Mad 338 : (1936) 43 LW 525
High Courts13 Dec 1935
Jalmana Veeraraghavalu Naidu Vs Suriyanarayana Panda and Others
Madras High Court · 163 Ind. Cas. 303
High Courts13 Dec 1935
Namburi Suraparaju Vs Nulu Venkatarathnam
Madras High Court · AIR 1936 Mad 347 : (1936) 43 LW 386 : (1936) 70 MLJ 471
High Courts13 Dec 1935
R. Muthuswamy Pillai Vs S. Veeraswamy Pillai
Madras High Court · 163 Ind. Cas. 251 : (1936) 43 LW 514 : (1936) 70 MLJ 433
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4
High Courts13 Dec 1935
Bhavansi Rangappa and Another Vs Kamisetti Venkataswami
Madras High Court · 163 Ind. Cas. 177 : (1936) 43 LW 503 : (1936) 70 MLJ 537
Limitation Act, 1963 — Article 65
High Courts12 Dec 1935
Gudimetla Ramireddi Vs Gudimetla Satyam and Others
Madras High Court · AIR 1936 Mad 636 : 167 Ind. Cas. 356 : (1936) 43 LW 773
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts10 Dec 1935
K.V. Al. Rm. Alagappa Chettiar Vs The Official Assignee and Another
Madras High Court · 161 Ind. Cas. 947
Presidency Towns Insolvency Act, 1909 — Section 85
High Courts10 Dec 1935
K.V.Al.Rm. Alagappa Chettiar Vs The Official Assignee and J. Mciver
Madras High Court · (1936) ILR (Mad) 862 : (1936) 43 LW 432 : (1936) 70 MLJ 563
Presidency Towns Insolvency Act, 1909 — Section 75, 85
High Courts09 Dec 1935
Secy. of State Vs Sivasankaram Pillai
Madras High Court · AIR 1936 Mad 412 : (1936) 43 LW 507
High Courts09 Dec 1935
The Secretary of State for India in Council Vs Sivasankaram Pillai
Madras High Court · (1936) ILR (Mad) 876 : 163 Ind. Cas. 107 : (1936) 70 MLJ 404
Madras Local Boards Act, 1884 — Section 213
High Courts09 Dec 1935
Polegar Meghavaranam Naidu and Others Vs A.M. Mahommad Mohideen Sahib and Another
Madras High Court · AIR 1936 Mad 782 : (1936) 44 LW 135
Limitation Act, 1963 — Article 99
High Courts09 Dec 1935
Natesan Chettiar Vs Mariyayee Ammal
Madras High Court · AIR 1936 Mad 526 : 163 Ind. Cas. 809
High Courts06 Dec 1935
The Public Prosecutor Vs Chinta Venkatarayudu and Others
Madras High Court · AIR 1936 Mad 471 : (1936) 43 LW 544 : (1936) 70 MLJ 503
Madras Prevention of Food Adulteration Act, 1918 — Section 5
High Courts06 Dec 1935
(Paparaju) Veeraghavayya Vs Atluri Venkata Lakshmayya and Another
Madras High Court · AIR 1936 Mad 468
High Courts06 Dec 1935
Kongot Puthen Veetlil Ammu Vs Kongot Puthen Veetlil Nagappan Nair Karmavan and Another
Madras High Court · AIR 1936 Mad 653 : 165 Ind. Cas. 764
High Courts06 Dec 1935
Kongot Puthen Veethil Ammal alias Devaki Amma Vs Nagappan Nair Karnavan and Another
Madras High Court · (1936) ILR (Mad) 972 : (1936) 44 LW 29 : (1936) 71 MLJ 103
High Courts06 Dec 1935
Verudhunagar Municipality Vs Thiruvadamaruthur Ekanatha Rao
Madras High Court · AIR 1936 Mad 498
High Courts05 Dec 1935
C. Athimoola Mudaliar Vs Fathimathul Kubra Begam Saheba and Others
Madras High Court · (1936) ILR (Mad) 882 : (1936) 71 MLJ 493