High Courts31 Oct 1935
In Re: Murugappa Thevan and Others
Madras High Court · (1936) 43 LW 257 : (1936) 70 MLJ 244
Penal Code, 1860 (IPC) — Section 34, 384
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,449 of 5,226
High Courts31 Oct 1935
Srimathu Raja Muthu Vijaya Raghunatha Doriasingam alias Gowri Vallaba Thevar Avergal, Zamindar of Sivaganga through Subramanya Ayyar, Dewan and authorised Agent Vs Muthu K.R.M. Muthayya Chettiar and Others
Madras High Court · AIR 1936 Mad 583 : 163 Ind. Cas. 539 : (1936) 43 LW 535 : (1937) 2 MLJ 466
High Courts30 Oct 1935
Neelikandi Moidin Vs Kunhayissa and Others
Madras High Court · AIR 1936 Mad 158 : (1936) 43 LW 380
High Courts30 Oct 1935
Veerana Goundan and Others Vs Sellappa Goundan and Others
Madras High Court · AIR 1936 Mad 262 : 162 Ind. Cas. 325
High Courts30 Oct 1935
Fatma Kani Ammal Vs Shaikh Dawood and Others
Madras High Court · AIR 1936 Mad 197 : 160 Ind. Cas. 733 : (1936) 43 LW 75
High Courts30 Oct 1935
Muthayya Kone Vs Rakappan Ambalam by authorised agent Perumal Ambalam and Another
Madras High Court · AIR 1936 Mad 137 : 160 Ind. Cas. 729 : (1936) 43 LW 221 : (1936) 70 MLJ 87
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts29 Oct 1935
(Pegatraju) Krishna Rao Vs (Yenati) Subbareddi and Others
Madras High Court · AIR 1936 Mad 379
High Courts29 Oct 1935
Mahaboob Khan Sahib Vs B. Govindarajulu Naidu
Madras High Court · AIR 1936 Mad 142 : 160 Ind. Cas. 955
High Courts29 Oct 1935
O.S. Varadachari Vs Secy. of State
Madras High Court · AIR 1936 Mad 602 : (1936) ILR (Mad) 872
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10
High Courts29 Oct 1935
Rahima Bee Vs Amathul Mannan Bee and Others
Madras High Court · AIR 1936 Mad 140 : (1936) 43 LW 589
High Courts29 Oct 1935
Varadachari Vs The Secretary of State for India in Council
Madras High Court · (1936) 70 MLJ 601
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10
High Courts29 Oct 1935
Pegatraju Krishna Rao Vs Yanati Subba Reddi (died) and Others
Madras High Court · 163 Ind. Cas. 154 : (1936) 43 LW 698 : (1936) 70 MLJ 570
High Courts29 Oct 1935
Koya Ankamma Vs Konaganchi Kameshwaramma and Others
Madras High Court · AIR 1936 Mad 346 : (1936) ILR (Mad) 549 : (1936) 43 LW 611
High Courts29 Oct 1935
Gudur Manga Reddi Vs P. Venkataraghava Ayyangar alias P.V. Raghavan
Madras High Court · AIR 1936 Mad 250 : (1936) 43 LW 429 : (1936) 70 MLJ 255
High Courts29 Oct 1935
O.S. Varadachari Vs The Secretary of State for India in Council
Madras High Court · 162 Ind. Cas. 868 : (1936) 43 LW 725
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10
High Courts29 Oct 1935
Koya Ankamma Vs Konaganchi Kameswaramma and Others
Madras High Court · AIR 1935 Mad 1 : 161 Ind. Cas. 797 : (1936) 70 MLJ 352
High Courts28 Oct 1935
(Tammana) Narayana Moorthy and Others Vs Kunala Purna Chendra Rao and Another
Madras High Court · AIR 1936 Mad 266
High Courts28 Oct 1935
Payidimarri Madhava Sarma and Others Vs Veluri Seshagirirayadu and Others
Madras High Court · 160 Ind. Cas. 935 : (1936) 43 LW 300 : (1936) 70 MLJ 292
Court Fees Act, 1870 — Section 11
High Courts28 Oct 1935
V.G. Venugopal Naidu Vs Lakshmi Ammal and Another
Madras High Court · (1936) ILR (Mad) 392 : (1936) 70 MLJ 288