COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,401 of 5,226
Sri Sri Durga Madhava Deo Garu Vs Sri Sri Radhamohana Rajendra Deo Garu and Others
Madras High Court · AIR 1938 Mad 522 : (1938) 47 LW 327 : (1938) 1 MLJ 437
Abubacker Labbai Vs Chinnathambi Rowther
Madras High Court · AIR 1938 Mad 262 : (1938) ILR (Mad) 460 : (1938) 47 LW 154 : (1938) 1 MLJ 159
In Re: Veeraswami Padayachi
Madras High Court · AIR 1938 Mad 399 : (1938) ILR (Mad) 633 : (1938) 47 LW 178 : (1938) 1 MLJ 402
In Re: Mr. N. Gopala Aiyar, Pleader; In Re: K. Sambasiva Aiyar
Madras High Court · (1938) 1 MLJ 410
The Public Prosecutor Vs Srinivasa Rao and Another
Madras High Court · AIR 1938 Mad 541 : (1938) 47 LW 535 : (1938) 1 MLJ 669
Bhamidipati Satyanarayana, Receiver, Chinchinada Estate Vs Alluri Krishnamraju
Madras High Court · AIR 1938 Mad 459 : (1938) ILR (Mad) 630 : (1938) 47 LW 179 : (1938) 1 MLJ 204
A.N.C.T. Subbiah Thevar, Trustee of Sree Vedapuriswaraswami Koil and Others Vs N.R. Samiappa Mudaliar and Others
Madras High Court · AIR 1938 Mad 353 : (1938) ILR (Mad) 586 : (1938) 47 LW 344 : (1938) 1 MLJ 334
S.N.V.R. Narayanan Chetti Vs S.Pr.Al. Periappan alias Ramanathan Chettiar minor by mother and guardian Sivagami Achi and Others
Madras High Court · AIR 1938 Mad 887 : (1938) ILR (Mad) 1031 : (1938) 48 LW 454 : (1938) 2 MLJ 557
Rarichan by guardian Unnooli alias Madhavi Vs M.R. Anantanarayana Aiyar
Madras High Court · AIR 1938 Mad 313 : (1938) 47 LW 153 : (1938) 1 MLJ 235
In Re: Vatasseri Ittichathara Valia Mannadiar (Karnavan and Manager of Tarwad)
Madras High Court · AIR 1938 Mad 495 : (1938) 47 LW 258 : (1938) 1 MLJ 255
In Re: Dasi Viraya
Madras High Court · AIR 1938 Mad 490 : 175 Ind. Cas. 422 : (1938) 47 LW 161
In Re: Public Prosecutor
Madras High Court · AIR 1938 Mad 613 : (1938) 47 LW 473
In Re: Rahiman Khan Sahib
Madras High Court · AIR 1938 Mad 403 : (1938) 47 LW 149
Devulapalli Sabhanadri Sastrulu Vs Dorbala Nagayya Sastry and Others
Madras High Court · AIR 1938 Mad 420 : (1938) ILR (Mad) 578 : (1938) 47 LW 363 : (1938) 1 MLJ 413
Chada Mangiah and Others Vs The Secretary of State for India in Council
Madras High Court · AIR 1938 Mad 619 : (1938) 47 LW 263 : (1938) 1 MLJ 519
In Re: Dasi Virayya alias Sampson
Madras High Court · (1938) 1 MLJ 289
K. Sundaram Aiyangar Vs The Official Receiver of Trichinopoly
Madras High Court · AIR 1938 Mad 594 : (1938) 1 MLJ 543
Marneni Kondappa Naidu and Another Vs Pamidi Marri Mahalakshmamma and Another
Madras High Court · (1938) 1 MLJ 206
S.M.R. Shanmugham Chettiar (died) and Another Vs The Official Receiver
Madras High Court · (1938) 47 LW 557 : (1938) 1 MLJ 682