High Courts07 Jan 1938
Amirthavalli Ammal by her next friend T.A. Arumugham Pillai and Others Vs Sironmani Ammal and Others
Madras High Court · (1938) ILR (Mad) 757 : (1938) 47 LW 470 : (1938) 1 MLJ 422
Guardians and Wards Act, 1890 — Section 7(1)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,399 of 5,226
High Courts06 Jan 1938
Pakkiri Muhammad Rowther Vs L. Swaminatha Mudaliar
Madras High Court · AIR 1938 Mad 573 : (1938) 47 LW 474 : (1938) 1 MLJ 796
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts05 Jan 1938
The Villupuram Urban Co-operative Bank Vs Balasubramania Mudali
Madras High Court · AIR 1938 Mad 809 : (1938) 48 LW 285 : (1938) 2 MLJ 186
High Courts04 Jan 1938
N. Kayambu Pillai Vs Lakshmi Ammani Ammal by Guardian ad litem the Manager of Court of Wards for Marungapuri Estate
Madras High Court · AIR 1938 Mad 491 : (1938) 47 LW 405 : (1938) 2 MLJ 137
High Courts03 Jan 1938
The Secretary of State for India in Council Vs Muniappan Chetti and Others
Madras High Court · AIR 1938 Mad 509 : (1938) 48 LW 115 : (1938) 2 MLJ 355
High Courts03 Jan 1938
Sri Rajah Rai Sri Venkatraya Krishna Rangarao Bahadur Zamindar, minor by father and next friend Sri Rajah Rao Sri Ramakrishna Rangarao Bahadur, Zamindar of Kirlampudi, etc., Estate Vs Lanka Appayya and Others
Madras High Court · AIR 1938 Mad 504 : (1938) 47 LW 354 : (1938) 1 MLJ 384
High Courts30 Dec 1937
In Re: L, a Pleader, Rajam, M. Narayanamurti
Madras High Court · (1937) 12 MAD CK 0003
Transfer of Property Act, 1882 — Section 136
High Courts17 Dec 1937
G. Subbarayaloo Vs Ranganatha Mudaliar and Others
Madras High Court · AIR 1938 Mad 571 : (1938) 47 LW 480 : (1938) 1 MLJ 530
Representation of the People (Scotland) Act, 1868 — Section 27
High Courts17 Dec 1937
In Re: Adiraju Somanna
Madras High Court · AIR 1939 Mad 634 : (1938) ILR (Mad) 988 : (1938) 47 LW 578 : (1938) 2 MLJ 100
Government of India Act, 1935 — Section 224(2)Legal Practitioners Act, 1879 — Section 36
High Courts17 Dec 1937
Bachu Mallikarjuna Rao Vs The Official Receiver and Others
Madras High Court · AIR 1938 Mad 449 : (1938) ILR (Mad) 1063 : (1938) 47 LW 705 : (1938) 1 MLJ 471
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts17 Dec 1937
In Re: Last Will and Testament of Hajee Sir Ismail Sait Mahomed Yoonus
Madras High Court · (1938) 1 MLJ 444
Succession Act, 1925 — Section 70
High Courts17 Dec 1937
In Re: Narapa Reddi Sesha Reddi
Madras High Court · (1938) 47 LW 542 : (1938) 1 MLJ 876
Penal Code, 1860 (IPC) — Section 466, 474
High Courts16 Dec 1937
MANICKAM CHETTIAR Vs Income Tax OFFICER, MADURA.
Madras High Court · AIR 1938 Mad 360 : (1938) 6 ITR 180
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts16 Dec 1937
Manickam Chettiar Vs The Income Tax Officer and Another
Madras High Court · (1938) ILR (Mad) 744 : (1938) 47 LW 368 : (1938) 1 MLJ 351
Income Tax Act, 1961 — Section 46
High Courts16 Dec 1937
Kunnamprath Payyantan Govindan, Karnavan and Manager of the Tarwad Vs J.S. D'Silva, Administrator, Roman Catholic Church
Madras High Court · AIR 1938 Mad 581 : (1938) 47 LW 236 : (1938) 1 MLJ 313
Limitation Act, 1963 — Article 139
High Courts16 Dec 1937
Thazhe Nelloli Pazhe Peringati Athiramankutti and Another Vs Thazhe Nelloli Pazhe Peringati Uppari alias Kunhi Parayayi and Others
Madras High Court · AIR 1938 Mad 570 : (1938) 47 LW 386 : (1938) 1 MLJ 400
High Courts16 Dec 1937
Manubolu Rangareddi Vs Maramreddi Dasaradharami Reddi and Others
Madras High Court · AIR 1938 Mad 441 : (1938) ILR (Mad) 841 : (1938) 47 LW 498 : (1938) 1 MLJ 552
Madras Proprietary Estates Village Service Act, 1894 — Section 10(2), 10(3)
High Courts15 Dec 1937
Ramachandra Naidu and Others Vs Vengama Naidu and Others
Madras High Court · AIR 1938 Mad 357 : (1938) ILR (Mad) 829 : (1938) 48 LW 76
Trusts Act, 1882 — Section 91
High Courts15 Dec 1937
Chadalavada Venkata Subbayya Vs The Secretary of State for India in Council and Another
Madras High Court · AIR 1938 Mad 483 : (1938) 1 MLJ 539
Madras Hereditary Village Offices Act, 1895 — Section 13
High Courts15 Dec 1937
R.S. Ramachandran and Another Vs R.G. Balasubramania Aiyar
Madras High Court · AIR 1938 Mad 347 : (1938) ILR (Mad) 667 : (1938) 47 LW 268 : (1938) 1 MLJ 285
Civil Procedure Code, 1908 (CPC) — Section 115