High Courts15 Dec 1937
S. Maruthamuthu Naicker Vs P. Kadir Badsha Rowther and Others
Madras High Court · AIR 1938 Mad 377 : (1938) ILR (Mad) 568 : (1938) 47 LW 309 : (1938) 1 MLJ 378
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,400 of 5,226
High Courts15 Dec 1937
Ramchandra Naidu and Others Vs Vengama Naidu and Others
Madras High Court · 174 Ind. Cas. 493
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2Trusts Act, 1882 — Section 91
High Courts14 Dec 1937
M.C. Krishnan Nambiar Vs The Municipal Prosecutor
Madras High Court · AIR 1938 Mad 709 : (1938) 47 LW 771 : (1938) 2 MLJ 31
Tamil Nadu Elementary Education Act, 1920 — Section 34, 36
High Courts14 Dec 1937
Garapati Venkanna Vs Mullapudi Atchutaramanna and Others
Madras High Court · AIR 1938 Mad 542 : (1938) 47 LW 492 : (1938) 1 MLJ 610
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Court Fees Act, 1870 — Section 28
High Courts14 Dec 1937
The Pollachi Transport, Ltd., by General Manager Mr. G.D. Naidu Vs Arumuga Kounder
Madras High Court · AIR 1938 Mad 485 : (1938) ILR (Mad) 636 : (1938) 47 LW 186 : (1938) 1 MLJ 864
Workmens Compensation Act, 1923 — Section 10(1), 30
High Courts13 Dec 1937
Soora Kulasekara Chetty and Another Vs Tholasingam Chetty
Madras High Court · AIR 1938 Mad 349 : (1938) ILR (Mad) 675 : (1938) 47 LW 314 : (1938) 1 MLJ 344
Criminal Procedure Code, 1898 (CrPC) — Section 435
High Courts13 Dec 1937
N.N.R.M. Lakshmanan Chettiar and Others Vs N.N.L. Ramasamy Chettiar (deceased) and Others
Madras High Court · AIR 1938 Mad 641 : (1938) 1 MLJ 616
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts10 Dec 1937
Ikkassintakath Abdurahiman and Another Vs Nadakkavu Malikkal Beeran Koya
Madras High Court · AIR 1938 Mad 402 : (1938) ILR (Mad) 716 : 173 Ind. Cas. 424 : (1938) 47 LW 159 : (1938) 1 MLJ 571
Workmens Compensation Act, 1923 — Section 27
High Courts10 Dec 1937
Chatlapalli Suryaprakasa Rao Vs Polisetti Venkataratnam and Others
Madras High Court · AIR 1938 Mad 523 : (1938) 47 LW 388 : (1938) 1 MLJ 342
High Courts10 Dec 1937
Koti Bharma Lingappa Vs S. Nilakantappayya Wadiar and Others
Madras High Court · AIR 1938 Mad 533 : (1938) 1 MLJ 586
Registration Act, 1908 — Section 17, 49
High Courts10 Dec 1937
Sivanagalingam Pillai Vs K.V. Ambalavana Pillai and Another
Madras High Court · AIR 1938 Mad 479 : (1938) 47 LW 300
Court Fees Act, 1870 — Section 13
High Courts09 Dec 1937
Puvvada Satyanarayanamurthy Vs Gadepalli Sundara Rao
Madras High Court · AIR 1938 Mad 603
High Courts09 Dec 1937
Putti Ramachar and Others Vs P.V. Venkata Row and Others
Madras High Court · AIR 1938 Mad 661 : (1938) 47 LW 764 : (1938) 2 MLJ 623
Civil Procedure Code, 1908 (CPC) — Section 92Hindu Religious Endowments Act — Section 73
High Courts09 Dec 1937
Dasa E. Krishna Chetty Vs Kalavalu Pedda Narayanappa
Madras High Court · (1938) 47 LW 259 : (1938) 1 MLJ 229
High Courts08 Dec 1937
Kotta Venkatraju Garu Vs Sri Rajah Sahib Maharban Dostan Sri Raja Ravu Kumara Mahipathi Surya Rao Bahadur Garu, Sirdar, Rajahmundry Sircar and Maharaja of Pithapuram and Others
Madras High Court · AIR 1938 Mad 342 : (1938) ILR (Mad) 381 : (1938) 47 LW 245 : (1938) 1 MLJ 256
Madras Estates Land Act, 1908 — Section 77
High Courts07 Dec 1937
Natesa Nattar and Others Vs Manicka Nattar and Another
Madras High Court · AIR 1938 Mad 398 : (1938) 47 LW 175 : (1938) 1 MLJ 181
High Courts07 Dec 1937
Gojineni Bapayya Vs Gojineni Ramakrishnayya and Others
Madras High Court · AIR 1938 Mad 568 : (1938) 47 LW 477 : (1938) 1 MLJ 582
High Courts07 Dec 1937
P.M.V.P. Pappu Reddiar (deceased) and Another Vs S.A. Pichu Aiyar
Madras High Court · AIR 1938 Mad 493 : (1938) 47 LW 188 : (1938) 1 MLJ 829
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts07 Dec 1937
C. Krishnaveni Ammal and Another Vs P.S. Subrahmanyam Chetty and Others
Madras High Court · AIR 1938 Mad 547 : (1938) 48 LW 119
Registration Act, 1908 — Section 49