COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,403 of 5,226
A.V. Narayanaswami Pillai Vs Secretary of State
Madras High Court · AIR 1938 Mad 400 : (1938) 47 LW 199
In Re: Dhanukodi Nayakkar and Others
Madras High Court · AIR 1938 Mad 435 : (1938) 47 LW 488 : (1938) 1 MLJ 628
Puthiya Veettil Moideen's son Ahammu Vs Patiyath Ayidross Haji's son Kunhu Muhammad Haji and Others
Madras High Court · AIR 1938 Mad 836 : (1938) 2 MLJ 251
K.M. Srinivasam Pillai Vs Y.P.R.L. Alagappa Chettiar and Another
Madras High Court · AIR 1938 Mad 372 : (1938) 48 LW 797 : (1938) 1 MLJ 50
Public Prosecutor Vs Captain R. Rajagopalan
Madras High Court · AIR 1938 Mad 233 : (1937) 46 LW 959
G. Meenakshisundaram Aiyar Vs Swaminatha Aiyar
Madras High Court · AIR 1938 Mad 456 : (1938) ILR (Mad) 451 : (1938) 48 LW 448 : (1938) 2 MLJ 404
In Re: Mana
Madras High Court · AIR 1938 Mad 448 : (1938) 47 LW 139
Ladooram Sowcar and Another Vs Nidamarti Jala Durgaprasadarayudu
Madras High Court · AIR 1938 Mad 463 : (1938) 47 LW 255
Srimathu Raja Muthu Vijaya Raghunatha Doraisingam alias Gouri Vallabha Thevar, Zamindar of Sivaganga, through his Dewan and authorised agent, Mr. R.M. Sundaram, I.C.S. Vs Muthu K.R.M. Muthia Chettiar and Others
Madras High Court · (1938) ILR (Mad) 873 : (1938) 47 LW 278 : (1938) 2 MLJ 1016
Guzulu Devendra Ayyar Vs P.C. Muthu Chettiar and Another
Madras High Court · AIR 1938 Mad 329 : (1938) 47 LW 760
Mahalakshmi Amma Vs Krishna Holla
Madras High Court · AIR 1938 Mad 320 : (1938) 1 MLJ 236
Krishnaswami Aiyar Vs Sabarathnam Chetti and Others
Madras High Court · AIR 1938 Mad 394 : (1938) 1 MLJ 101
Secretary of State Vs Sree Rajah Venkata Kumara Mahipathi Surya Rao Bahadur Garu, Maharajah of Pithapur and Others
Madras High Court · AIR 1938 Mad 470 : (1938) 48 LW 163
Ruddarraju Venkayamma Vs Kalidindi Sitaramaraju and Others
Madras High Court · 173 Ind. Cas. 951 : (1938) 48 LW 800 : (1938) 1 MLJ 157
Anantha Pattar Vs Padmanabha Panikkar and Others
Madras High Court · AIR 1938 Mad 468 : (1938) 47 LW 679 : (1938) 1 MLJ 79
Puthia Kovilagath Thekke Kettu Thavazhiyil Manavedan Vs Puthia Kovilagath Thekhe Kettu Thavazhiyil Karnavan Manavedan
Madras High Court · AIR 1938 Mad 474
Alamelu Ammal Vs C. Parthasarathy Naidu
Madras High Court · AIR 1938 Mad 326 : (1938) 47 LW 31 : (1938) 2 MLJ 95
Katta Venkataratnam and Others Vs The Secretary of State for India in Council
Madras High Court · AIR 1938 Mad 318 : (1938) 1 MLJ 187
Ramakrishna Reddy and Another Vs Official Receiver and Another
Madras High Court · AIR 1938 Mad 461