High Courts23 Jan 1948
H. Syed Abbas Saheb and Others Vs I. Syed Amir Hamiza Saheb and Others
Madras High Court · (1948) 1 MLJ 469
Civil Procedure Code, 1908 (CPC) — Section 92
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,206 of 5,226
High Courts23 Jan 1948
In Re: Mudduleti Buggappa and Another
Madras High Court · (1948) 61 LW 386 : (1948) 1 MLJ 440
High Courts22 Jan 1948
Muhammad Abdul Halim Baig Vs Muhammad Ali Hussain and Others
Madras High Court · AIR 1948 Mad 335 : (1948) 61 LW 281 : (1948) 1 MLJ 264
High Courts22 Jan 1948
The Official Receiver, representing the estate of Tadi Bulli Gangireddi of Rajahmundry Vs Tadi Murali Mohan Reddi and Others
Madras High Court · (1948) 61 LW 409 : (1948) 1 MLJ 473
Transfer of Property Act, 1882 — Section 82
High Courts22 Jan 1948
Chadalavada Satyanarayana Vs Alladi Suryanarayana
Madras High Court · (1949) 62 LW 156 : (1949) 1 MLJ 116
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7
High Courts21 Jan 1948
Panchaksharam Pillai Vs Rangaswami Pillai, trustee of Selva Vinayakar Koil Mutt and Others
Madras High Court · AIR 1948 Mad 332 : (1948) 61 LW 328 : (1948) 1 MLJ 337
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Jan 1948
Pamudurthi Suryanarayana Reddi and Others Vs Pamudurthi Venkata Reddi and Others
Madras High Court · AIR 1948 Mad 436 : (1949) ILR (Mad) 111 : (1948) 61 LW 289 : (1948) 1 MLJ 317
Arbitration Act, 1940 — Section 14, 17
High Courts20 Jan 1948
Chinniah Thevar Vs F.M. Badsha
Madras High Court · (1948) 61 LW 364 : (1948) 1 MLJ 314
Madras Buildings (Lease and Rent Control) Act, 1946 — Section 12(1)(a), 12(3)
High Courts20 Jan 1948
H. Shiva Rao Vs The Collector of Madras
Madras High Court · (1948) 61 LW 277 : (1948) 1 MLJ 266
High Courts20 Jan 1948
The Public Prosecutor Vs Jeevarathnam and Others
Madras High Court · AIR 1948 Mad 503 : (1948) 1 MLJ 452
Defence of India Rules, 1962 — Rule 84(vi)
High Courts19 Jan 1948
Mappillaisami Thevar and Others Vs Muthuswami Iyer
Madras High Court · (1949) ILR (Mad) 58 : (1948) 61 LW 296 : (1948) 1 MLJ 301
Criminal Procedure Code, 1898 (CrPC) — Section 259Penal Code, 1860 (IPC) — Section 352, 355
High Courts19 Jan 1948
Mohamed Ismail Sait Vs Abdul Hameed Sait and Others
Madras High Court · (1948) 61 LW 489 : (1948) 2 MLJ 87
High Courts19 Jan 1948
Sha Devichand Moolchand Vs Sha Dhanraj Kantilal
Madras High Court · (1948) 61 LW 267 : (1948) 1 MLJ 276
High Courts16 Jan 1948
Mohammed Haji Gani Vs A. Mohsin Raja
Madras High Court · AIR 1948 Mad 440 : (1948) 61 LW 387 : (1948) 1 MLJ 456
Presidency Small Cause Courts Act, 1882 — Section 41
High Courts16 Jan 1948
Nagupudi Krishnamma Naidu and Others Vs Polidili Chinna Venkapathi Naidu
Madras High Court · AIR 1948 Mad 450 : (1948) 61 LW 362 : (1948) 1 MLJ 359
Madras Estates Land Act, 1908 — Section 42(3), 77
High Courts09 Jan 1948
Swarnavalli Achi and Another Vs P.L.N.K.M. Nagappa Chettiar
Madras High Court · AIR 1948 Mad 331 : (1948) 61 LW 214 : (1948) 1 MLJ 230
High Courts09 Jan 1948
Gadiraju Srirama Sarma and Others Vs Gadiraju Venkatappa and Others
Madras High Court · AIR 1948 Mad 334 : (1948) 1 MLJ 334
Court Fees Act, 1870 — Section 7(v)
High Courts09 Jan 1948
Muthuvenkatasubba Reddiar and Another Vs Thangavel Chetti and Others
Madras High Court · AIR 1948 Mad 462 : (1949) ILR (Mad) 88 : (1948) 61 LW 302 : (1948) 1 MLJ 327
High Courts07 Jan 1948
Pemmani Rangappa Naidu Vs Gurram Venkalakshamma and Others
Madras High Court · (1948) 61 LW 375 : (1948) 1 MLJ 462