High Courts18 Feb 1948
In Re: Ganeshmal Sait and Others
Madras High Court · AIR 1948 Mad 513 : (1949) CriLJ 33 : (1948) 61 LW 400 : (1948) 1 MLJ 412
Penal Code, 1860 (IPC) — Section 384
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,205 of 5,226
High Courts17 Feb 1948
In Re: Pedda Iswara Reddy
Madras High Court · AIR 1948 Mad 520 : (1949) ILR (Mad) 106 : (1948) 61 LW 305 : (1948) 1 MLJ 310
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Provincial Insolvency Act, 1920 — Section 75, 75(1)
High Courts16 Feb 1948
Mohammed Ibrahim Maracayar Vs Ismail Maracayar, Power-of-attorney Agent of Fathima Bi
Madras High Court · (1949) 1 MLJ 445
High Courts16 Feb 1948
Nalluru Veera Raghavayya and Another Vs Nalluru Koti Rattamma and Others
Madras High Court · (1948) 61 LW 392 : (1948) 1 MLJ 425
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 6(2)
High Courts13 Feb 1948
Potru Subbiah Vs Palaparthi Venkteswarlu and Others
Madras High Court · AIR 1948 Mad 464 : (1948) 61 LW 397 : (1948) 1 MLJ 478
High Courts13 Feb 1948
Munuswami Chetti and Another Vs Muniswami Chetti and Others
Madras High Court · AIR 1948 Mad 477 : (1948) 61 LW 387 : (1948) 1 MLJ 395
Easements Act, 1882 — Section 36
High Courts11 Feb 1948
Kammala Seshagiri Rao alias Prof. Giri Rao Vs Kammala Somasundaramma (first petitioner) and Another
Madras High Court · (1949) ILR (Mad) 94 : (1948) 61 LW 326 : (1948) 1 MLJ 315
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts11 Feb 1948
Katragadda Rajagopala Rao, Publisher of the abovesaid Newspaper "Prajasakti" Vs The Province of Madras
Madras High Court · AIR 1948 Mad 326 : (1949) ILR (Mad) 149 : (1948) 61 LW 306 : (1948) 2 MLJ 165
Press (Emergency Powers) Act, 1931 — Section 23
High Courts10 Feb 1948
P.N.S. Aiyar Vs K.J. Nathan
Madras High Court · (1949) ILR (Mad) 130 : (1948) 61 LW 293 : (1948) 1 MLJ 295
High Courts09 Feb 1948
Kuppammal and Others Vs Seetharama Aiyar
Madras High Court · AIR 1948 Mad 528 : (1948) 61 LW 358 : (1948) 1 MLJ 355
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts07 Feb 1948
In Re: Andi Thevan
Madras High Court · (1949) 1 MLJ 182
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 395
High Courts06 Feb 1948
Chivatapu Lakshminarayana Vs Maddirala Subbayya and Others
Madras High Court · AIR 1948 Mad 514 : (1948) 61 LW 413 : (1948) 1 MLJ 459
Madras Hindu Religious Endowments Act, 1923 — Section 43
High Courts03 Feb 1948
A. Mohammad Hassan Sahib and Others Vs The Podanur Sunnath Jamath by President C.A. Alli Sahib and Others
Madras High Court · AIR 1948 Mad 516 : (1948) 61 LW 381 : (1948) 1 MLJ 379
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts03 Feb 1948
V. Gurulinga Mudaliar Vs Thayyanayaki Ammal
Madras High Court · AIR 1948 Mad 522 : (1948) 61 LW 415 : (1948) 1 MLJ 343
Succession Act, 1925 — Section 373(4), 375(1)
High Courts03 Feb 1948
Battepati Parthasarathy Gupta Vs The Calcutta Glass and Silicate Works (1936) Ltd.
Madras High Court · (1948) 61 LW 510 : (1948) 2 MLJ 101
High Courts28 Jan 1948
Kapa Kasi Viswanadham Vs Bondili Madan Singh and Others
Madras High Court · AIR 1948 Mad 422 : (1949) ILR (Mad) 64 : (1948) 61 LW 208 : (1948) 1 MLJ 223
High Courts28 Jan 1948
In Re: Swaranath Bhatia
Madras High Court · AIR 1948 Mad 427 : (1948) 61 LW 211 : (1948) 1 MLJ 219
High Courts27 Jan 1948
Sanka Punnaiya Vs Battu Bhadraiya
Madras High Court · AIR 1948 Mad 441 : (1948) 61 LW 395 : (1948) 1 MLJ 394
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts26 Jan 1948
In Re: M.P. Gopal Menon (Advocate)
Madras High Court · AIR 1948 Mad 525 : (1948) 61 LW 349 : (1948) 1 MLJ 361
High Courts23 Jan 1948
Harichandran Pagadai Vs Thangaswami Nadar
Madras High Court · (1949) CriLJ 778 : (1948) 61 LW 841 : (1948) 2 MLJ 571