High Courts12 Mar 1948
In Re: K.S. Doraiswami Iyer
Madras High Court · (1948) 61 LW 648 : (1948) 2 MLJ 116
Penal Code, 1860 (IPC) — Section 120B
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,204 of 5,226
High Courts12 Mar 1948
V. Ramaswami Gupta Vs Pasuparthi Krishnayya
Madras High Court · (1948) 61 LW 653 : (1948) 2 MLJ 104
Court Fees Act, 1870 — Section 7(x)(a)
High Courts11 Mar 1948
In Re: The French India Central Transport, Limited
Madras High Court · AIR 1948 Mad 497 : (1948) 61 LW 406 : (1948) 1 MLJ 401
High Courts11 Mar 1948
In Re: Pedda Muni Reddi and Another
Madras High Court · AIR 1948 Mad 472 : (1948) 61 LW 363 : (1948) 1 MLJ 377
Penal Code, 1860 (IPC) — Section 353
High Courts10 Mar 1948
B. Rangaswami Naidu Vs Vummidi Bangaru Chetty and Sons and Another
Madras High Court · (1948) 61 LW 486 : (1948) 2 MLJ 82
High Courts05 Mar 1948
THE COIMBATORE TRANSPORT LTD., COIMBATORE Vs THE GOVERNOR-GENERAL IN COUNCIL.
Madras High Court · (1948) 16 ITR 169
Income Tax Act, 1961 — Section 66
High Courts05 Mar 1948
The Public Prosecutor Vs Kupandra Chetty
Madras High Court · AIR 1948 Mad 478 : (1948) 61 LW 400 : (1948) 1 MLJ 468
Madras Prevention of Food Adulteration Act, 1918 — Section 20(2)(b)
High Courts04 Mar 1948
Thikka Surya Rao and Others Vs Sirangu Sathiraju and Another
Madras High Court · AIR 1948 Mad 510 : (1949) ILR (Mad) 293 : (1948) 61 LW 344 : (1948) 1 MLJ 396
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts27 Feb 1948
Sathya Engineering Contractors Vs S. Nachammal and Another
Madras High Court · (1992) 2 MLJ 221
Contract Act, 1872 — Section 70
High Courts26 Feb 1948
Verkattil Unnyethamma's son Raman Nambiar and Another Vs K.K. Govindan Nayar
Madras High Court · (1948) 61 LW 646 : (1948) 2 MLJ 381
High Courts26 Feb 1948
Karai Chinnappa Naidu Vs B.K. Deenadayalu Naidu
Madras High Court · (1948) 61 LW 395 : (1948) 1 MLJ 411
Limitation Act, 1963 — Section 5
High Courts25 Feb 1948
Srirangam Municipality Vs R.V. Palaniswami Pillai
Madras High Court · AIR 1948 Mad 479 : (1948) 1 MLJ 418
High Courts25 Feb 1948
Musaliyam Veettil Kottulungal Muhammad Vs Vallur Manakkal Akkiraman Namboodiri
Madras High Court · (1948) 61 LW 681 : (1948) 2 MLJ 428
High Courts23 Feb 1948
Kaliammal and Others Vs Sundarammal and Others
Madras High Court · (1949) ILR (Mad) 171 : (1948) 61 LW 332 : (1948) 1 MLJ 366
Evidence Act, 1872 — Section 32(3)
High Courts20 Feb 1948
W. Kanniah Lal by his duly constituted agent W. Narasingh Prasad Vs The Corporation of Madras
Madras High Court · AIR 1948 Mad 508 : (1948) 61 LW 390 : (1948) 1 MLJ 435
High Courts20 Feb 1948
In Re: Jayaraman and Others
Madras High Court · (1949) ILR (Mad) 137 : (1948) 61 LW 343 : (1948) 1 MLJ 341
Penal Code, 1860 (IPC) — Section 147, 148, 149
High Courts20 Feb 1948
Ellappa Naicken Vs K. Lakshmana Naicken (dead) and Others
Madras High Court · (1948) 61 LW 365 : (1948) 1 MLJ 383
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts19 Feb 1948
Nallai Chakravarthulu Andalamma Vs P. Natesam Pillai and Another
Madras High Court · (1948) 61 LW 487 : (1948) 2 MLJ 85
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts19 Feb 1948
Kalahasti Veeramma Vs Prattipati Lakshmayya and Others
Madras High Court · (1948) 61 LW 407 : (1948) 1 MLJ 427
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 5
High Courts18 Feb 1948
In Re: Arunachala Goundan and Others
Madras High Court · (1948) 61 LW 476 : (1948) 1 MLJ 444
Penal Code, 1860 (IPC) — Section 353