High Courts09 Dec 1947
The National Sewing Thread Co., Ltd., carrying on business in Chidambaram Vs James Chadwick and Bros. Ltd.
Madras High Court · AIR 1948 Mad 481 : (1949) ILR (Mad) 41 : (1948) 61 LW 310 : (1948) 1 MLJ 303
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,208 of 5,226
High Courts09 Dec 1947
The Public Prosecutor Vs Y. Ramachandrayya and Another
Madras High Court · AIR 1948 Mad 329 : (1948) 61 LW 114 : (1948) 1 MLJ 117
High Courts09 Dec 1947
Papanasam Chettiar and Another Vs Muthayya Chettiar (dead) and Others
Madras High Court · (1949) 1 MLJ 52
High Courts08 Dec 1947
Gujju Annapurnamma and Others Vs The Official Assignee, High Court
Madras High Court · (1948) 1 MLJ 465
High Courts08 Dec 1947
In Re: T.M. Sivaprakasam Pillai
Madras High Court · AIR 1948 Mad 292 : (1949) ILR (Mad) 893 : (1948) 61 LW 15 : (1948) 1 MLJ 21
High Courts05 Dec 1947
Yangalasetti Thirupathaiah Vs Kopalle Mangapathi Rao and Others
Madras High Court · (1948) 61 LW 280 : (1948) 1 MLJ 269
High Courts05 Dec 1947
Public Prosecutor Vs Nelliappa Pillai
Madras High Court · (1948) ILR (Mad) 827 : (1948) 61 LW 12 : (1948) 1 MLJ 23
High Courts04 Dec 1947
K.V. Narayanan Nair Vs T.P. Kesava Menon and Others
Madras High Court · AIR 1948 Mad 361 : (1948) 61 LW 282 : (1948) 1 MLJ 263
High Courts04 Dec 1947
S.K. Ramaswami Goundan Vs S.N.P. Subbaraya Goundan and Others
Madras High Court · AIR 1948 Mad 388 : (1948) 61 LW 193 : (1948) 1 MLJ 215
High Courts04 Dec 1947
P. Thirumal Nadar Vs Pichai Ammal and Another
Madras High Court · AIR 1948 Mad 349 : (1948) 61 LW 347 : (1948) 1 MLJ 364
High Courts02 Dec 1947
In Re: Venkoba Rao and Others
Madras High Court · AIR 1948 Mad 358 : (1948) 61 LW 111 : (1948) 1 MLJ 121
High Courts02 Dec 1947
K. Ranganatham Chetty Vs Koppulu Kanakaratnammah and Others
Madras High Court · (1948) 2 MLJ 189
Specific Relief Act, 1877 — Section 27A
High Courts01 Dec 1947
R.M.N.N. Nagappa Chettiar Vs Trojan and Company
Madras High Court · AIR 1948 Mad 446 : (1949) ILR (Mad) 29 : (1948) 61 LW 188 : (1948) 1 MLJ 173
High Courts28 Nov 1947
Sakhamuri Peraya and Others Vs Nimmaraju Kondayya and Others
Madras High Court · AIR 1948 Mad 430 : (1948) ILR (Mad) 872 : (1948) 61 LW 283 : (1948) 1 MLJ 290
High Courts28 Nov 1947
Vannappan Servai Vs Sinnathayee Ammal and Others
Madras High Court · (1948) 1 MLJ 455
High Courts28 Nov 1947
In Re: M.E. Sheik Mohamed and Others
Madras High Court · (1948) 61 LW 435 : (1948) 1 MLJ 410
High Courts28 Nov 1947
S. Rama Iyer Vs K.V. Nataraja Iyer
Madras High Court · AIR 1948 Mad 294 : (1948) 61 LW 136 : (1948) 1 MLJ 125
High Courts27 Nov 1947
P.L.N.K.M. Nagappa Chettiar Vs P.L.N.K.M.L. Lakshmanan Chettiar (dead) and Others
Madras High Court · (1948) 61 LW 423 : (1948) 1 MLJ 350
High Courts27 Nov 1947
A.M.S. Sheik Muhammed Maracair Vs Bathummal Beevi
Madras High Court · AIR 1948 Mad 458 : (1948) 61 LW 324 : (1948) 1 MLJ 298