High Courts04 Aug 1948
The Official Receiver of Ramnad Vs P.L.P. Devarayan Chettiar and Others
Madras High Court · (1948) 61 LW 708 : (1948) 2 MLJ 415
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,199 of 5,226
High Courts02 Aug 1948
M.V. Shanmugavel Nadar and Sons, by Partner, M.V.S. Singaravel Nadar Vs The Commissioner of Income Tax
Madras High Court · (1948) 61 LW 783 : (1948) 2 MLJ 409
High Courts02 Aug 1948
M. Vs SHANMUGAVEL NADAR AND SONS v. COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1948) 16 ITR 355
Excess Profits Tax Act, 1940 — Section 8(1)
High Courts31 Jul 1948
In Re: Periaswami Nadar
Madras High Court · (1948) 61 LW 698 : (1948) 2 MLJ 411
High Courts30 Jul 1948
Sudarsana Venkatacharyulu and Others Vs Sri Venugopalaswami Varu and Others
Madras High Court · (1948) 2 MLJ 570
High Courts30 Jul 1948
G. Narayanaswami Naidu and Others Vs The Inspector of Police
Madras High Court · (1949) 1 MLJ 1
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts27 Jul 1948
The Public Prosecutor Vs Bondada Ramalingeswaraswamy
Madras High Court · (1949) CriLJ 326 : (1948) 61 LW 675 : (1948) 2 MLJ 351
High Courts23 Jul 1948
Pedapudi Nookaratnam Vs Pedapudi Venkata Suryanarayana
Madras High Court · (1949) ILR (Mad) 589 : (1948) 61 LW 655 : (1948) 2 MLJ 372
High Courts23 Jul 1948
In Re: Parasa Mangadu and Others
Madras High Court · (1949) CriLJ 324 : (1948) 61 LW 703 : (1948) 2 MLJ 375
High Courts23 Jul 1948
M.V. Berankutty Haji Vs C.I. Raman and Others
Madras High Court · (1949) CriLJ 223 : (1948) 61 LW 590 : (1948) 2 MLJ 257
High Courts23 Jul 1948
In re: Periaswami Nadar
Madras High Court · AIR 1949 Mad 375 : (1949) CriLJ 523
Penal Code, 1860 (IPC) — Section 392, 397
High Courts23 Jul 1948
In Re: Valluri Kamanna and Others
Madras High Court · (1949) ILR (Mad) 569 : (1948) 61 LW 809 : (1948) 2 MLJ 515
High Courts22 Jul 1948
Paturu Viswanatham and Another Vs Gunupati Balarami Reddi and Others
Madras High Court · (1948) 2 MLJ 542
High Courts22 Jul 1948
Govinda Nair Vs Srinivasa Pattar
Madras High Court · (1948) 61 LW 730 : (1948) 2 MLJ 463
High Courts21 Jul 1948
The Public Prosecutor Vs K.M. Ibrahim Sahib
Madras High Court · (1949) CriLJ 213 : (1948) 61 LW 635 : (1948) 2 MLJ 273
High Courts21 Jul 1948
R. Muthiah Thevar Vs P. Lakshmanan Pandithar
Madras High Court · (1948) 61 LW 792 : (1948) 2 MLJ 500
High Courts20 Jul 1948
Chaturvedula Venkata Lakshminarasimham and Another Vs Sha Ven Vaktaji Gomaji and Co., Sait Vummaji Manrupchand Firm
Madras High Court · (1948) 61 LW 760 : (1948) 2 MLJ 488
High Courts16 Jul 1948
Sabapathi Pillai (died) and Others Vs Mohammad Ilais Sait and Another
Madras High Court · (1948) 61 LW 670 : (1948) 2 MLJ 352
High Courts16 Jul 1948
Girjaram Singh Vs Moopu Samban and Others
Madras High Court · (1949) 62 LW 488 : (1949) 2 MLJ 305