High Courts12 Aug 1948
G. M. MADAPPA Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1948) 16 ITR 385
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,198 of 5,226
High Courts12 Aug 1948
Commissioner of Income Tax and Excess Profits Tax Vs Chari and Ram
Madras High Court · (1949) ILR (Mad) 559 : (1949) 17 ITR 1
Income Tax Act, 1961 — Section 13
High Courts12 Aug 1948
COMMISSIONER OF Income Tax AND EXCESS PROFITS TAX, MADRAS Vs MESSRS. CHARI AND RAM, MADURA.
Madras High Court · (1949) ILR (Mad) 559 : (1949) 17 ITR 1
Income Tax Act, 1961 — Section 13
High Courts11 Aug 1948
The Maharajah of Pithapuram Vs Cittoori Venkataraju
Madras High Court · (1948) 2 MLJ 631
High Courts11 Aug 1948
T.V. Varada Pillai Vs The Corporation of Madras
Madras High Court · (1948) 61 LW 657 : (1948) 2 MLJ 379
High Courts11 Aug 1948
C. Vs GOVINDARAJULU IYER v. COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1948) 16 ITR 391
Income Tax Act, 1961 — Section 22(1)
High Courts11 Aug 1948
C.V. Govindarajulu Iyer Vs The Commissioner of Income Tax
Madras High Court · (1949) ILR (Mad) 624 : (1948) 61 LW 744 : (1948) 2 MLJ 436
High Courts10 Aug 1948
W. L. KNOPP Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1948) 16 ITR 398
High Courts10 Aug 1948
Vadula Satyanarayanamurty Vs The Official Receiver, West Godavary and Others
Madras High Court · (1948) 2 MLJ 426
High Courts10 Aug 1948
W.L. Knopp Vs The Commissioner of Income Tax
Madras High Court · (1948) 61 LW 754 : (1948) 2 MLJ 482
High Courts09 Aug 1948
The Commissioner of Income Tax Vs D. Arokiaswami Chetti and Co.
Madras High Court · (1948) 61 LW 700 : (1948) 2 MLJ 439
High Courts09 Aug 1948
COMMISSIONER OF Income Tax, MADRAS Vs D. AROKIASWAMI CHETTI AND CO.
Madras High Court · (1949) ILR (Mad) 617 : (1948) 16 ITR 404
Partnership Act, 1932 — Section 17
High Courts06 Aug 1948
Ponnambalam Pillai Vs Panjaksharam Pillai and Others
Madras High Court · (1948) 61 LW 855 : (1948) 2 MLJ 600
High Courts06 Aug 1948
Karamadai Naicken Vs R. Raju Pillai and Another
Madras High Court · (1948) 61 LW 786 : (1948) 2 MLJ 454
High Courts06 Aug 1948
R. Srinivasan and Others Vs The Andhra Bank, Ltd.,
Madras High Court · (1948) 61 LW 859 : (1948) 2 MLJ 569
High Courts05 Aug 1948
Maramreddi Ramireddi, minor by Guardian and Natural Mother, Nagabhushanamma Vs Vallapareddi Ramakrishnareddi and Another
Madras High Court · (1948) 61 LW 846 : (1948) 2 MLJ 473
High Courts04 Aug 1948
In Re: Amirthalingam Pillai
Madras High Court · (1949) ILR (Mad) 593 : (1948) 61 LW 779 : (1948) 2 MLJ 416
High Courts04 Aug 1948
P. CHELLAIAH PILLAI Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1949) ILR (Mad) 544 : (1948) 16 ITR 350
Income Tax Act, 1961 — Section 66(1)
High Courts04 Aug 1948
P. Chellaiah Pillai Vs The Commissioner of Income Tax
Madras High Court · (1948) 61 LW 683 : (1948) 2 MLJ 418
High Courts04 Aug 1948
In re: Amirthalingam Pillai
Madras High Court · AIR 1949 Mad 385 : (1949) CriLJ 541
Criminal Procedure (Amendment) Act, 2010 — Section 1Government of India Act, 1935 — Section 205, 223, 228, 233