High Courts18 Aug 1948
Kodavalur Subbamma Vs Lota Narayanamurthi and Others
Madras High Court · (1949) 1 MLJ 56
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,197 of 5,226
High Courts17 Aug 1948
Commissioner of Income Tax and Excess Profits Tax Vs Sri R.S.A. Sankara Aiyar
Madras High Court · (1949) 17 ITR 8
Income Tax Act, 1961 — Section 10(2)(xi)
High Courts17 Aug 1948
The Commissioner of Income Tax and Excess Profits Tax Vs Sri R.S.A. Sankara Aiyar
Madras High Court · (1948) 61 LW 856 : (1948) 2 MLJ 493
High Courts17 Aug 1948
COMMISSIONER OF Income Tax AND EXCESS PROFITS TAX, MADRAS Vs SRI R. S. A. SANKARA AIYAR.
Madras High Court · (1949) 17 ITR 8
Income Tax Act, 1961 — Section 10(2)(xi)
High Courts16 Aug 1948
BURUGU NAGAYYA AND RAJANNA Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1949) 17 ITR 194
Income Tax Act, 1961 — Section 66(1)
High Courts16 Aug 1948
COMMISSIONER OF Income Tax, MADRAS Vs A. SP. S. KR. KARUPPAN CHETTIAR.
Madras High Court · (1948) 16 ITR 376
Income Tax Act, 1961 — Section 10(2)(xii)
High Courts16 Aug 1948
The Commissioner of Income Tax Vs Sri A.SP.S.KR. Karuppan Chettiar alias Swaminthan Chettiar
Madras High Court · (1948) 61 LW 699 : (1948) 2 MLJ 445
High Courts16 Aug 1948
Burugu Nagayya and Another Vs Commissioner of Income Tax
Madras High Court · (1949) 1 MLJ 623
Income Tax Act, 1961 — Section 66(1)
High Courts13 Aug 1948
Nandula Bhavani Sankaram Vs Saladi Mangamma and Others
Madras High Court · (1948) 61 LW 677 : (1948) 2 MLJ 412
High Courts13 Aug 1948
P. Sundaresan and Others Vs P. Venkatesiah and Others
Madras High Court · (1948) 61 LW 795 : (1948) 2 MLJ 421
High Courts13 Aug 1948
Shankaranarayana Kadambalithaya Vs Vasudeva Achuta Hebbara and Others
Madras High Court · (1948) 61 LW 808 : (1948) 2 MLJ 553
High Courts13 Aug 1948
Kanjanur Sri Agneswaraswami Devasthanam Vs Thillai Govinda Pandithan
Madras High Court · (1948) 61 LW 711 : (1948) 2 MLJ 413
High Courts13 Aug 1948
Penukonda Rathakrishnamurthy Vs Balasubramania and Co. and Others
Madras High Court · (1948) 2 MLJ 601
High Courts12 Aug 1948
The Commissioner of Income Tax and Excess Profits Tax Vs Chari and Ram
Madras High Court · (1948) 61 LW 802 : (1948) 2 MLJ 525
High Courts12 Aug 1948
Alla Annapurnamma Vs P.L. Swami
Madras High Court · AIR 1949 Mad 245 : (1948) 61 LW 712
Registration Act, 1908 — Section 17(2)(vi)
High Courts12 Aug 1948
P. A. RAJU CHETTIAR AND BROTHERS Vs COMMISSIONER OF INCOME TAX, MADRAS.
Madras High Court · (1949) ILR (Mad) 644 : (1949) 17 ITR 51
Income Tax Act, 1961 — Section 26A, 66
High Courts12 Aug 1948
R. A. GOODSIR AND CO., MADRAS Vs COMMISSIONER OF EXCESS PROFITS TAX, MADRAS.
Madras High Court · (1949) ILR (Mad) 550 : (1948) 16 ITR 367
Income Tax Act, 1961 — Section 10(4)(b)
High Courts12 Aug 1948
G.M. Madappa Vs The Commissioner of Income Tax
Madras High Court · (1948) 61 LW 755 : (1948) 2 MLJ 483
High Courts12 Aug 1948
Chekku and Others Vs Mukthiar Managers of Poomulli Mana Krishnan Nambudripad and Another
Madras High Court · (1948) 61 LW 709 : (1948) 2 MLJ 406
High Courts12 Aug 1948
In Re: Periyaswami Asari
Madras High Court · (1949) CriLJ 240 : (1948) 2 MLJ 452
Penal Code, 1860 (IPC) — Section 302