High Courts14 Sept 1948
The Madura Sri Meenakshi Sundareswaral Devasthanams Vs Sellathayee
Madras High Court · (1948) 61 LW 843 : (1948) 2 MLJ 592
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,196 of 5,226
High Courts13 Sept 1948
Katikara Simhagiri Dora alias Latchanna Dora and Others Vs Sri Vyricherla Chandramani Pattamahadevi, Zamindarini of Chemudu
Madras High Court · (1949) 1 MLJ 171
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 Sept 1948Allowed
Katikara Simhagiri Dora alias Latchanna Dora and Others Vs Sri Vyricherla Chandramani Pattamahadevi Zemindarini of Chemudu
Madras High Court · AIR 1950 Mad 15
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts10 Sept 1948
The Indo Commercial Bank Ltd. Vs The Corporation of Madras
Madras High Court · (1948) 2 MLJ 626
High Courts10 Sept 1948
A. Ramachandra Naidu Vs Kandaswami Mudaliar
Madras High Court · (1948) 61 LW 807 : (1948) 2 MLJ 577
High Courts10 Sept 1948
R.M.S.M.P. Subramanian Chettiar Vs The Official Receiver of Ramnad
Madras High Court · (1949) 1 MLJ 143
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts10 Sept 1948
Maragani Ramalingam and Others Vs Maridu Koteswara Rao
Madras High Court · (1949) 1 MLJ 144
Limitation Act, 1963 — Section 5
High Courts09 Sept 1948
In Re: W. Kanniah Lal by his Agent, N. Narasinga Prasad
Madras High Court · (1948) 61 LW 840 : (1948) 2 MLJ 628
High Courts07 Sept 1948
Singaravelu alias Singaram Chettiar Vs Pattammal
Madras High Court · (1949) ILR (Mad) 613 : (1948) 61 LW 800 : (1948) 2 MLJ 519
High Courts07 Sept 1948
The Corporation of Madras Vs The Scindia Steam Navigation Co. Limited
Madras High Court · (1949) 1 MLJ 108
High Courts03 Sept 1948
COMMISSIONER OF Income Tax, MADRAS Vs SIDDAREDDY VENKATASUBBA REDDY AND BROS.
Madras High Court · (1949) ILR (Mad) 783 : (1949) 17 ITR 15 : (1949) 62 LW 940
Income Tax Act, 1961 — Section 10(2)
High Courts31 Aug 1948
Parthasarathy and Another Vs Krishnamoorthy and Another
Madras High Court · (1948) 61 LW 661 : (1948) 2 MLJ 391
High Courts31 Aug 1948
G. Narayanaswami Naidu Vs The Inspector of Police and Another
Madras High Court · (1949) 62 LW 573 : (1949) 2 MLJ 337
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts26 Aug 1948
CALICO PRINTERS ASSOCIATION LTD. Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1949) 17 ITR 149
High Courts23 Aug 1948
K. P. G. B. U. G. M. S. S. A. MOHAMAD ABDUL KAREEM and CO. Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1949) ILR (Mad) 720 : (1948) 16 ITR 412
Companies Act, 1956 — Section 4Contract Act, 1872 — Section 23Income Tax Act, 1961 — Section 66(1)
High Courts20 Aug 1948
R. Nilakanta Iyer Vs Ramanarayana Iyer and Others
Madras High Court · (1948) 61 LW 768 : (1948) 2 MLJ 504
High Courts20 Aug 1948
Venkatachalam Chetty and Another Vs Ramaswami Chetty and Another
Madras High Court · (1949) CriLJ 866 : (1948) 61 LW 848 : (1949) 1 MLJ 646
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts18 Aug 1948
Bongu Sri Ramamurthy Naidu and Others Vs Bongu Satyanarayana Naidu and Others
Madras High Court · (1949) ILR (Mad) 584 : (1948) 61 LW 757 : (1948) 2 MLJ 511
High Courts18 Aug 1948
In Re: Subbaratnam and Others
Madras High Court · (1949) 1 MLJ 152
Criminal Procedure Code, 1898 (CrPC) — Section 144