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Madras High Court judgments

1,04,503 judgments · page 4,174 of 5,226

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High Courts12 Oct 1949

V.K. Murugappa Mudaliar Vs P.M. Desappa Nayanim Varu and Others

Madras High Court · AIR 1950 Mad 314 : (1950) ILR (Mad) 779 : (1942) 55 LW 1062

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 57
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High Courts12 Oct 1949Dismissed

Adisesha Ayyar Vs Pappammal

Madras High Court · AIR 1950 Mad 341

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 5 Rule 19, 11
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High Courts11 Oct 1949Dismissed

Sankala Ramaswami and Others Vs Godavarthi Jagannathaswami

Madras High Court · AIR 1950 Mad 369

Madras Estates Land Act, 1908 — Section 189, 3(2)
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High Courts10 Oct 1949

In Re: Kalyanam Veerabhadrayya

Madras High Court · (1949) 2 MLJ 663

Criminal Procedure Code, 1898 (CrPC) — Section 491
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High Courts07 Oct 1949Allowed

Venkateswara Ettu Naicker Vs Ayyammal and Others

Madras High Court · AIR 1950 Mad 367

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54(2), Order 21 Rule 66, Order 21 Rule 67, Order 21 Rule 90, 100Limitation Act, 1908 — Article 166, 181
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High Courts07 Oct 1949

Kandaswami Naick Vs Ponnu Naick alias Veerappa Naick and Others

Madras High Court · (1949) 2 MLJ 839

Madras Estates Land Act, 1908 — Section 112
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High Courts06 Oct 1949Allowed

Parisa Mudaliar and Others Vs Nataraja Udayar alias Natesa Udayar and Others

Madras High Court · AIR 1950 Mad 337 : (1950) ILR (Mad) 788 : (1942) 55 LW 250

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High Courts06 Oct 1949

Ayyammal and Another Vs Thangavelu Padayachi

Madras High Court · (1949) 2 MLJ 764

Civil Procedure Code, 1908 (CPC) — Section 144, 47
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High Courts05 Oct 1949

The Indian Sugars and Refineries, Ltd. Vs V.M.P. Malaiperumal Pillai

Madras High Court · AIR 1950 Mad 755 : (1950) 63 LW 217 : (1942) 55 LW 217

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 8Presidency Towns Insolvency Act, 1909 — Section 82A, 82B
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High Courts05 Oct 1949

T.A. Menon Vs K.P. Parvathi Ammal

Madras High Court · (1949) 2 MLJ 823

Madras Marumakkathayam Act, 1932 — Section 6
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High Courts04 Oct 1949Dismissed

Penujuri Govindappa Vs D. Chayappa

Madras High Court · AIR 1950 Mad 277

Madras Estates Land Act, 1908 — Section 27, 28, 3, 3(11)
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High Courts04 Oct 1949

Penjuri Govindappa Vs D- Chayyappa

Madras High Court · (1949) 2 MLJ 770

Madras Estates Land Act, 1908 — Section 77
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High Courts28 Sept 1949

In Re: Thammineni Santhanamma and Others

Madras High Court · (1956) 2 MLJ 74

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High Courts16 Sept 1949Dismissed

In Re: Balakrishna Ayyar and Another

Madras High Court · AIR 1950 Mad 753

Criminal Procedure Code, 1898 (CrPC) — Section 145Specific Relief Act, 1877 — Section 9
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High Courts16 Sept 1949Allowed

Thalluri Lakshminarasayya Vs Narella Appalaswami and Another

Madras High Court · AIR 1950 Mad 756

Civil Procedure Code, 1908 (CPC) — Section 55, 55(4)Limitation Act, 1908 — Article 182, 182(7)
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High Courts16 Sept 1949Allowed

S. Raja Ghetty and Others Vs Jagannathadas Govindas and Others

Madras High Court · AIR 1950 Mad 284 : (1949) 62 LW 860

Madras Buildings (Lease and Rent Control) Act, 1946 — Section 2, 7(2)
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High Courts16 Sept 1949Allowed

Jagadambal Vs Saraswathi Ammal and Another

Madras High Court · AIR 1950 Mad 303 : (1950) ILR (Mad) 755 : (1942) 55 LW 167

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High Courts16 Sept 1949Allowed

Rasa Goundan and Another Vs Ramai Goundan

Madras High Court · AIR 1950 Mad 276 : (1950) 63 LW 59 : (1942) 55 LW 59

Madras Hindu Religious Endowments Act, 1926 — Section 44B, 44B(2)
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High Courts15 Sept 1949Dismissed

In Re: Gadiraju Narayanaraju and Others

Madras High Court · AIR 1952 Mad 790 : (1952) 2 MLJ 141

Criminal Procedure Code, 1898 (CrPC) — Section 350, 350(1), 526(8)
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High Courts15 Sept 1949

Kanumarla Polamma (died) and Others Vs Dandaga Sooramma and Others

Madras High Court · (1949) 2 MLJ 817

Civil Procedure Code, 1908 (CPC) — Section 151
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