High Courts31 Aug 1949Dismissed
S. Rangaraju Naidu Vs D.J. Keymer and Co. Ltd.
Madras High Court · AIR 1950 Mad 230 : (1949) 62 LW 783
Madras High Court (Original Side) Rules, 1956 — Order 7 Rule 7(2)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,176 of 5,226
High Courts31 Aug 1949
S. Rangaraju Naidu Vs D.J. Keymer and Co., Ltd.
Madras High Court · (1949) 2 MLJ 591
High Courts31 Aug 1949
A.S. Govindan Vs Mrs. Margaret Jayammal
Madras High Court · (1949) 2 MLJ 557
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts30 Aug 1949
Kutoor Vengayil Rayarappen Nayanar of Kullon Vengayil Tarwad Vs Kutoor Vengayil Valiyu Madhavi Amma and Others
Madras High Court · (1949) 2 MLJ 601
Civil Procedure Code, 1908 (CPC) — Section 109(a), 109(c)
High Courts30 Aug 1949Dismissed
Kutoor Vengayil Rayarappen Nayanar Karnavan of Kullon Vengayil Tarwad Vs Kutoor Vengayil Valiyu Madhavi Amma and Others
Madras High Court · AIR 1950 Mad 215 : (1949) 62 LW 792
Civil Procedure Code, 1908 (CPC) — Section 109
High Courts28 Aug 1949
The Kandan Textile Ltd. Vs The Industrial Tribunal (1) and Others
Madras High Court · AIR 1951 Mad 616
Industrial Disputes Act, 1947 — Section 10(1), 2Trade Unions Act, 1926 — Section 8
High Courts26 Aug 1949
The Kandan Textile Ltd. Vs The Industrial Tribunal I and Others
Madras High Court · (1949) 2 MLJ 789
Industrial Disputes Act, 1947 — Section 10(1)(c)
High Courts26 Aug 1949
Kuteer Vengayil Rayarappan Nayanar, Karnavan of Kuteer Vengayil Tarwad Vs Kuteer Vengayil Valiya Madhavi Amma and Others
Madras High Court · (1949) 2 MLJ 599
Civil Procedure Code, 1908 (CPC) — Section 104
High Courts26 Aug 1949
Kakumanu Pattabhiramayya Vs Mekala Mallareddi and Others
Madras High Court · (1949) 2 MLJ 747
Civil Procedure Code, 1908 (CPC) — Section 21
High Courts26 Aug 1949Dismissed
Kutteer Vengayil Rayarappan Nayanar, Karnavan of Kutteer Vengayil Tarwad Vs Kutteer Vengayil Valiya Madhavi Amma and Others
Madras High Court · AIR 1950 Mad 212 : (1949) 62 LW 799
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, 104
High Courts25 Aug 1949
Anumolu Tirupatirayolu (died) and Others Vs Kaluri Venkata Subba Rao and Others
Madras High Court · (1949) 2 MLJ 768
High Courts25 Aug 1949
Sripada Sambasiva Rao Vs Kaki Venkatasuryanarayanamurthy and Others
Madras High Court · (1949) 2 MLJ 543
High Courts24 Aug 1949
Gamoji Venkata Ramakrishnarao Vs Gullapalli Sambamurti
Madras High Court · (1949) 2 MLJ 833
Agriculturists Relief Act — Section 21
High Courts23 Aug 1949
M.A. Malik Vs V.S. Thiruvengadaswami Mudaliar
Madras High Court · (1949) 2 MLJ 604
Civil Procedure Code, 1908 (CPC) — Section 51
High Courts23 Aug 1949
S. Muhammad Eusoof Maricar Vs K. Subramanian Chettiar and Others
Madras High Court · (1949) 2 MLJ 735
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts22 Aug 1949
Naranamangalath Manakkal Parameswaran Nambudiripad Vs Kuttah Narayanan and Others
Madras High Court · (1949) 2 MLJ 633
High Courts19 Aug 1949Dismissed
Mangapathi Naidu Vs M.K. Krishnaswami Naidu and Others
Madras High Court · AIR 1950 Mad 762
High Courts19 Aug 1949
Krishnammal Vs R. Lakshmi Ammal
Madras High Court · (1949) 2 MLJ 647
Succession Act, 1925 — Section 371
High Courts19 Aug 1949
M. Nataraja Mudaliar Vs Ponnu Kannammal
Madras High Court · (1949) 2 MLJ 737
Presidency Small Cause Courts Act, 1882 — Section 38
High Courts19 Aug 1949
Kottan Vs K.V. Kannan and Another
Madras High Court · (1949) 2 MLJ 776
Negotiable Instruments Act, 1881 (NI) — Section 106, 93