High Courts19 Oct 1949Dismissed
In Re: M. Abraham
Madras High Court · AIR 1950 Mad 233 : (1950) ILR (Mad) 858 : (1949) 62 LW 864
Penal Code, 1860 (IPC) — Section 341
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,173 of 5,226
High Courts18 Oct 1949Dismissed
Appat Krishna Poduval Vs Lakshmi Nathiar and Others
Madras High Court · AIR 1950 Mad 751
Civil Procedure Code, 1908 (CPC) — Section 152, 21Suits Valuation Act, 1887 — Section 11
High Courts18 Oct 1949
Penumetcha Annapurnamma Vs Polisetti Jagannadham
Madras High Court · (1949) 2 MLJ 836
Limitation Act, 1908 — Section 182(5)
High Courts14 Oct 1949
Avudainayagam Pillai Vs Pitchiah Chettiar alias Pitchiah Pillai and Others
Madras High Court · AIR 1950 Mad 358 : (1942) 55 LW 97
Limitation Act, 1908 — Article 12Madras Estates Land Act, 1908 — Section 112, 116, 117, 145, 147
High Courts14 Oct 1949Dismissed
Kuthiravattath Kottayil Kotharayan alias Nallapata Nayar alias Prabakaran Thamban Vs Muthu alias Muhammad and Others
Madras High Court · AIR 1950 Mad 355
Limitation Act, 1908 — Section 144
High Courts14 Oct 1949Dismissed
Arunachala Pillai Vs Ponnusami Naidu and Another
Madras High Court · AIR 1950 Mad 404 : (1950) 63 LW 73 : (1942) 55 LW 73
Madras Hindu Religious Endowments (Amendment) Act, 1946 — Section 84(3)
High Courts13 Oct 1949
Veluchami Pillai by Next Friend Chellathayee alias Meenakshi Ammal Vs K.R. Sankaralingam Pillai and Others
Madras High Court · (1949) 2 MLJ 782
Court Fees Act, 1870 — Article 17B
High Courts13 Oct 1949
Janaswami Venkataseshamma Vs Sri Prativadi Bhayankaram Ranganaryakamma alias Kanakavalliammavarlangaru
Madras High Court · AIR 1950 Mad 769 : (1950) ILR (Mad) 775 : (1942) 55 LW 70
Civil Procedure Code, 1908 (CPC) — Section 149
High Courts13 Oct 1949Allowed
Veluchami Pillai by next friend, Chellathayee alias Meenakshi Ammal Vs K.R. Sankaralingam Pillai and Others
Madras High Court · AIR 1950 Mad 353 : (1950) ILR (Mad) 852 : (1942) 55 LW 1154
Madras Court Fees Act, 1870 — Article 17B
High Courts13 Oct 1949Allowed
Ramaswami Naicken Vs Viswanatha Chetty alias Subramania Chetty and Others
Madras High Court · AIR 1950 Mad 343
Contract Act, 1872 — Section 69, 70
High Courts13 Oct 1949Allowed
Korada Atchanna Vs Jayanti Seetharamaswami
Madras High Court · AIR 1950 Mad 387
Madras Estates Land Act, 1908 — Section 151, 189, 6, 6(1), 77
High Courts13 Oct 1949Dismissed
R. Venkatesachary and Others Vs The Judge, Court of Small Causes and Others
Madras High Court · AIR 1950 Mad 366
Madras Buildings (Lease and Rent Control) Act, 1946 — Section 7
High Courts13 Oct 1949
R. Venkatesachary and Others Vs The Judge, Court of Small Causes and Another
Madras High Court · (1949) 2 MLJ 784
High Courts13 Oct 1949Dismissed
Vadakumpprath Pillai's Son, Muthu Vs Kulathinkol Kuppan's Son Narayanan and Others
Madras High Court · AIR 1950 Mad 351 : (1942) 55 LW 16
High Courts13 Oct 1949Allowed
Mukkamalla Venkatasubba Reddi, minor by mother and guardian Venkatamma and Another Vs Mukkamalla Kesava Reddi alias Dastagiri Reddi, minor by next friend Rachamreddi Chinna Reddi
Madras High Court · AIR 1950 Mad 297
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 2
High Courts13 Oct 1949Allowed
In Re: The Calicut Hosieries and Others
Madras High Court · AIR 1950 Mad 231 : (1949) 62 LW 866
Industrial Disputes Act, 1947 — Section 23, 24, 26(2)
High Courts13 Oct 1949
Vedakumpprath Pillai's son Muthu Vs Kulathinkal Kuppan's son Narayanan and Others
Madras High Court · (1949) 2 MLJ 804
High Courts12 Oct 1949Dismissed
Pulavarthi Lakshmanaswami Vs Pulavarthi Sitaramamurthi and Others
Madras High Court · AIR 1950 Mad 319 : (1950) 63 LW 65 : (1942) 55 LW 65
High Courts12 Oct 1949Dismissed
Mrs. N. Lakshmi Vs The Official Assignee of Madras
Madras High Court · AIR 1950 Mad 410 : (1950) ILR (Mad) 895 : (1942) 55 LW 115
Presidency Towns Insolvency Act, 1909 — Section 36, 36(1), 36(4), 36(5), 7
High Courts12 Oct 1949
Palla Sanyasi Vs Kayitha Guruvulu
Madras High Court · (1949) 2 MLJ 738
Hindu Widows Remarriage Act, 1856 — Section 5