High Courts27 Oct 1949Dismissed
Ethilavulu Ammal and Others Vs Pethakkal and Others
Madras High Court · AIR 1950 Mad 390 : (1942) 55 LW 82
Limitation Act, 1908 — Article 44
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,172 of 5,226
High Courts27 Oct 1949Dismissed
Vasudevayya Vs Bhagirathi Bai and Others
Madras High Court · AIR 1950 Mad 333
Contract Act, 1872 — Section 69Transfer of Property Act, 1882 — Section 72
High Courts27 Oct 1949Dismissed
In Re: M. Pachiappan and Others
Madras High Court · AIR 1950 Mad 364
Criminal Procedure Code, 1898 (CrPC) — Section 206Penal Code, 1860 (IPC) — Section 124A
High Courts26 Oct 1949Allowed
Golden Knitting Co. Vs Mural Traders (India)
Madras High Court · AIR 1950 Mad 293 : (1942) 55 LW 25
Civil Procedure Code, 1908 (CPC) — Section 44A
High Courts26 Oct 1949
Venkatarama Ayyangar Vs Thulasi Ammal
Madras High Court · (1949) 2 MLJ 802
Guardians and Wards Act, 1890 — Section 25
High Courts26 Oct 1949
Golden Knitting Co. Vs Mural Traders (India) in Sind Market
Madras High Court · (1949) 2 MLJ 822
Civil Procedure Code, 1908 (CPC) — Section 44A
High Courts25 Oct 1949Dismissed
A. Ramalingaswami Naicker and Others Vs Venkitaswami Naicker
Madras High Court · AIR 1950 Mad 296
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, 2(2), 47, 96
High Courts25 Oct 1949Dismissed
Sri Raja Velugoti Sarbagna Kumara Krishna Yachendra Bahadur Varu, Rajah of Venkatagiri Vs Nookalapati Rami Reddi and Others
Madras High Court · AIR 1950 Mad 347 : (1942) 55 LW 84
Madras Estates Land Act, 1908 — Section 112, 145, 145(5), 147, 77
High Courts24 Oct 1949
Lakshmi Ammal and Others Vs Narayanaswami Naicker and Others
Madras High Court · AIR 1950 Mad 321 : (1942) 55 LW 21
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 25, Order 7 Rule 7, 107, 107(2)Hindu Married Womens Right to Separate Residence and Maintenance Act, 1946 — Section 2, 2(4)
High Courts24 Oct 1949Allowed
M. Varadarajulu Pillai Vs Gendapodinanniar and Others
Madras High Court · AIR 1950 Mad 392 : (1950) 63 LW 225 : (1942) 55 LW 225
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72, 115
High Courts24 Oct 1949
Raja Suraneni Suryaprakasa Rayanimgar and Another Vs Dodla Balaramireddi and Others
Madras High Court · AIR 1950 Mad 766 : (1942) 55 LW 182
Tamil Nadu Agriculturists Relief Act, 1938 — Section 7
High Courts24 Oct 1949Dismissed
R.M. Muthukrishnan Chettiar and Another Vs R.M. Muthalagiri Chettiar and Another
Madras High Court · AIR 1950 Mad 295
Arbitration Act, 1940 — Section 17Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13
High Courts20 Oct 1949Dismissed
N.V. Kuppuswami Ayyar Vs P. Mahadeva Chettiar
Madras High Court · AIR 1950 Mad 746 : (1950) ILR (Mad) 844 : (1942) 55 LW 67
Madras Buildings (Lease and Rent Control) Act, 1945 — Section 7Transfer of Property Act, 1882 — Section 116
High Courts20 Oct 1949
In Re: K.S.M. Mohammad Abdul Kadar Marakayar
Madras High Court · (1949) 2 MLJ 773
Penal Code, 1860 (IPC) — Section 282
High Courts20 Oct 1949
In Re: K. Vedanta Desikan
Madras High Court · (1949) 2 MLJ 745
Madras General Sales Tax Act, 1939 — Section 15
High Courts20 Oct 1949Dismissed
M. Munuswami Naicker Vs P. Kanniappa Naicker
Madras High Court · AIR 1950 Mad 273
Penal Code, 1860 (IPC) — Section 504
High Courts20 Oct 1949Dismissed
J.V. Venkatakrishna Ayyar Vs The Official Receiver
Madras High Court · AIR 1950 Mad 311
Provincial Insolvency Act, 1920 — Section 68
High Courts20 Oct 1949
M. Muniswami Naicker Vs P. Kanniappa Naicker
Madras High Court · (1949) 2 MLJ 767
Penal Code, 1860 (IPC) — Section 504
High Courts19 Oct 1949
In Re: Devata Lakshminarayana
Madras High Court · AIR 1950 Mad 266
Criminal Procedure Code, 1898 (CrPC) — Section 491Madras Maintenance of Public Order Act, 1949 — Section 2, 3
High Courts19 Oct 1949
In Re: Ponnuswami
Madras High Court · (1949) 2 MLJ 819
Penal Code, 1860 (IPC) — Section 304A