COURT ARCHIVE

Madras High Court judgments

1,04,503 judgments · page 4,171 of 5,226

High Courts14 Nov 1949

Commissioner of Income and Excess Profits Tax Vs Coimbatore Pioneer Mills Ltd.

Madras High Court · AIR 1950 Mad 661 : (1950) ILR (Mad) 1010 : (1950) 18 ITR 213 : (1950) 63 LW 204 : (1942) 55 LW 204

Excess Profits Tax Act, 1940 — Section 10A

High Courts11 Nov 1949Allowed

P.S. Rajagopala Chetty Vs S. Abdul Shukkoor Sahib and Others

Madras High Court · AIR 1950 Mad 396 : (1942) 55 LW 74

Transfer of Property Act, 1882 — Section 52

High Courts09 Nov 1949

A.M.M. Sayed Abdul Cader Vs Commr. of Income Tax

Madras High Court · AIR 1950 Mad 715 : (1950) 18 ITR 310

Income Tax Act, 1922 — Section 4A

High Courts07 Nov 1949Dismissed

Ummadi Bala Venkata Reddi and Others Vs Kanala Narayana Reddi and Others

Madras High Court · AIR 1950 Mad 630 : (1942) 55 LW 75

Provincial Insolvency Act, 1920 — Section 75, 75(3)

High Courts07 Nov 1949Dismissed

Ammalu alias Pachiammal Vs Govindu Pillai and Another

Madras High Court · AIR 1950 Mad 609 : (1950) 63 LW 72 : (1942) 55 LW 72

High Courts04 Nov 1949Dismissed

Muthuswami Goundan and Another Vs Dhanushkodi Nadar and Another

Madras High Court · AIR 1950 Mad 734

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 10Limitation Act, 1908 — Article 29, 49

High Courts04 Nov 1949

Dravida Nadu, a Tamil Weekly Vs The Government of the Province of Madras

Madras High Court · AIR 1950 Mad 742 : (1950) 63 LW 633 : (1942) 55 LW 633

Press (Emergency Powers) Act, 1931 — Section 4(1)

High Courts04 Nov 1949Dismissed

Ellappa Goundan and Others Vs Ellappa Goundan

Madras High Court · AIR 1950 Mad 409 : (1950) 63 LW 145 : (1942) 55 LW 145

Penal Code, 1860 (IPC) — Section 499, 500

High Courts04 Nov 1949

C.N. Annadurai Vs The Government of the Province of Madras

Madras High Court · (1951) ILR (Mad) 8 : (1950) 2 MLJ 189

High Courts04 Nov 1949

In Re: A.K. Gopalan

Madras High Court · (1949) 2 MLJ 730

Criminal Procedure Code, 1898 (CrPC) — Section 561A

High Courts03 Nov 1949Dismissed

Navan Kattayya Goundan Vs Mambattanveettu Kannan alias Periabbu Goundan

Madras High Court · AIR 1950 Mad 598 : (1942) 55 LW 81

Easements Act, 1882 — Section 4

High Courts03 Nov 1949

Viramallu Swarajya Lakshmi Mancharamma Vs Viramallu Satyanarayana and Another

Madras High Court · AIR 1950 Mad 356 : (1950) 63 LW 20 : (1942) 55 LW 20

Hindu Married Womens Right to Separate Residence and Maintenance Act, 1946 — Section 2(4), 2(7)

High Courts03 Nov 1949

In Re: E.P.T. Valyudam and Others

Madras High Court · AIR 1950 Mad 324

Government of India Act, 1935 — Section 42, 88Madras Maintenance of Public Order (Removal of doubts and Amendment) Ordinance, 1949 — Section 1(3), 19, 3, 4A

High Courts01 Nov 1949

Ramamurthi Ayyar and Others Vs Kuppuswami Ayyar

Madras High Court · AIR 1950 Mad 621 : (1942) 55 LW 399

Contract Act, 1872 — Section 124Registration Act, 1908 — Section 32, 34Transfer of Property Act, 1882 — Section 35, 55(2)

High Courts01 Nov 1949Dismissed

Arumuga Mudaliar Vs Muruga Mudaliyar (died) and Others

Madras High Court · AIR 1950 Mad 603 : (1942) 55 LW 222

Registration Act, 1908 — Section 17, 17(1), 49

High Courts01 Nov 1949Dismissed

SV. L. SV. Sevugan Chettiar Vs Chinnasami Reddiar and Another

Madras High Court · AIR 1950 Mad 654 : (1951) ILR (Mad) 30 : (1942) 55 LW 104

Usurious Loans Act, 1918 — Section 3(2)

High Courts28 Oct 1949Dismissed

Manda Subbamma and Another Vs Karri Venkanna

Madras High Court · AIR 1950 Mad 749

Limitation Act, 1908 — Article 73, 80

High Courts28 Oct 1949Dismissed

Vadlamudi Venkateswarlu and Another Vs Ravipati Ramamma and Another

Madras High Court · AIR 1950 Mad 379 : (1950) ILR (Mad) 874 : (1942) 55 LW 32

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22

High Courts28 Oct 1949Dismissed

Chunduru Krishnayya and Another Vs Sree Seethanagara Veeranjaneya Cin and Oil Mills, Nagasarapu Krishnamurthi and Co. and Others

Madras High Court · AIR 1950 Mad 386

Madras Civil Rules of Practice — Rule 21Provincial Insolvency Act, 1920 — Section 19, 19(1), 27, 79

High Courts27 Oct 1949

Senapathi Mudaliar Vs Deivanai Ammal

Madras High Court · (1949) 2 MLJ 820