High Courts07 Dec 1949Allowed
Irulayee Ammal Vs T.V. Murugiah and Others
Madras High Court · AIR 1950 Mad 640 : (1942) 55 LW 280 : (1950) 2 MLJ 17
Civil Procedure Code, 1908 (CPC) — Section 144, 151, 47
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,169 of 5,226
High Courts07 Dec 1949Dismissed
Ghulam Kadir and Another Vs The Municipal Council Negapattinam and Another
Madras High Court · AIR 1950 Mad 460
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66Limitation Act, 1908 — Article 166, 181, 95, 18
High Courts07 Dec 1949Dismissed
Subba Naidu and Another Vs Kannia Naidu
Madras High Court · AIR 1950 Mad 482
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 4, 2(11)
High Courts06 Dec 1949
Vanka Lakshminarayana Sastri Vs Mangalappalli Sundaramayya and Others
Madras High Court · AIR 1950 Mad 601 : (1950) 63 LW 395 : (1942) 55 LW 395
Contract Act, 1872 — Section 2
High Courts05 Dec 1949
In Re: E.B. Nagaratnammal
Madras High Court · AIR 1950 Mad 432
Madras Buildings (Lease and Rent Control) Act, 1946 — Section 3, 3(1)
High Courts05 Dec 1949Allowed
Sayyed Usman Saheb and Others Vs Vegisena Sivaramaraju and Others
Madras High Court · AIR 1950 Mad 463 : (1942) 55 LW 283
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 144, 151, 2(2), 47
High Courts05 Dec 1949
M.S.M.M. Meyyappa Chettiar Vs Commissioner of Income Tax
Madras High Court · AIR 1951 Mad 506 : (1950) 18 ITR 586 : (1950) 2 MLJ 353
Income Tax Act, 1922 — Section 25A, 25A(2), 25A(3)
High Courts02 Dec 1949Dismissed
Periannan and Others Vs Airabadeeswarar Soundaranayagi Amman Kovil of O'Siruvayal and Others
Madras High Court · AIR 1952 Mad 323 : (1952) ILR (Mad) 741 : (1952) 1 MLJ 71
Civil Procedure Code, 1908 (CPC) — Section 100, 115Madras Estates Land Act, 1908 — Section 185, 185(1), 185(2), 185(3), 192Permanent Settlement Regulation, 1793 — Section 4
High Courts02 Dec 1949Dismissed
In Re: P. Krishnamurthi
Madras High Court · AIR 1950 Mad 511 : (1950) 63 LW 79 : (1942) 55 LW 79
Madras City Police Act, 1888 — Section 37(4)
High Courts02 Dec 1949Allowed
Subramanian and Others Vs M.P. Vasudevan Chettiar and Others
Madras High Court · AIR 1950 Mad 488 : (1942) 55 LW 174
Arbitration Act, 1940 — Section 14, 41Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts01 Dec 1949Allowed
Kamala Gangalamma Vs Venkatarami Reddi
Madras High Court · AIR 1950 Mad 385 : (1950) 63 LW 66 : (1942) 55 LW 66
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts30 Nov 1949Allowed
Nagammal and Others Vs Varada Kandar and Others
Madras High Court · AIR 1950 Mad 606 : (1942) 55 LW 318
Transfer of Property Act, 1882 — Section 38
High Courts30 Nov 1949Dismissed
In Re: M. Venkataswami
Madras High Court · AIR 1950 Mad 406 : (1942) 55 LW 66
Railways Act, 1890 — Section 120
High Courts30 Nov 1949
V.S. Subramania Iyer Vs Rm. V.V. Ramasami Pillai
Madras High Court · AIR 1951 Mad 531 : (1950) 63 LW 347 : (1942) 55 LW 347
Specific Relief Act, 1877 — Section 42
High Courts30 Nov 1949Allowed
In Re: T. Venkataraya Chetti
Madras High Court · AIR 1950 Mad 440 : (1950) 63 LW 155 : (1942) 55 LW 155
Penal Code, 1860 (IPC) — Section 40
High Courts29 Nov 1949
Commissioner of Income Tax Vs Sri M.P. Viswanatha Rao (died) and Another
Madras High Court · AIR 1950 Mad 393 : (1950) ILR (Mad) 1031 : (1950) 18 ITR 68 : (1942) 55 LW 106
Income Tax Act, 1922 — Section 2, 2(6A), 2(6C), 6
High Courts25 Nov 1949Dismissed
Menankandi Madhavi Amma Vs Kannoli Kalathi Sucheela
Madras High Court · AIR 1950 Mad 613 : AIR 1950 Mad 612 : (1950) 63 LW 321 : (1942) 55 LW 321
Malabar Tenancy Act, 1930 — Section 3(1)Transfer of Property Act, 1882 — Section 105, 58
High Courts25 Nov 1949Dismissed
The Governor-General in Council Vs Khadi Mandali
Madras High Court · AIR 1950 Mad 438 : (1942) 55 LW 190
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Limitation Act, 1908 — Article 31Provincial Small Cause Courts Act, 1887 — Section 25
High Courts24 Nov 1949
In Re: Gigina Pasha Saheb
Madras High Court · AIR 1950 Mad 619
Madras General Sales Tax Act, 1939 — Section 15, 16A
High Courts24 Nov 1949Allowed
Public Prosecutor Vs Munuswamy and Others
Madras High Court · AIR 1950 Mad 365 : (1950) ILR (Mad) 1035 : (1950) 63 LW 18 : (1942) 55 LW 18
Penal Code, 1860 (IPC) — Section 353Tamil Nadu District Police Act, 1859 — Section 21