High Courts11 Jan 1950Dismissed
Annapurna Patrani and Others Vs Lakshmana Kara and Another
Madras High Court · AIR 1950 Mad 740 : (1951) ILR (Mad) 219 : (1942) 55 LW 325
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57, Order 38 Rule 9, 64
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,167 of 5,226
High Courts10 Jan 1950Dismissed
K. Appalaraju and Others Vs K. Rajagopala Narasaraju and Others
Madras High Court · AIR 1950 Mad 595 : (1950) 63 LW 352 : (1942) 55 LW 352
High Courts10 Jan 1950Dismissed
In Re: K. Radhakrishnan
Madras High Court · AIR 1950 Mad 443
Madras Buildings (Lease and Rent Control) Act, 1946 — Section 12(3), 12(4)
High Courts09 Jan 1950
The Commissioner of Income tax, Excess Profits tax Vs Parasram Jethanand
Madras High Court · AIR 1950 Mad 631 : (1950) 18 ITR 302 : (1942) 55 LW 453
Income Tax Act, 1922 — Section 42(1)
High Courts09 Jan 1950Dismissed
The Anglo French Textile Co. Ltd. Vs The Income Tax Appellate Tribunal, Madras Bench and Another
Madras High Court · AIR 1950 Mad 652 : (1951) ILR (Mad) 215 : (1950) 18 ITR 234 : (1942) 55 LW 271
Income Tax Act, 1922 — Section 66, 66(2)Specific Relief Act, 1877 — Section 45
High Courts09 Jan 1950
K. M. S. Lakshmanier and Sons Vs Commissioner of Income Tax and Excess Profits Tax, Madras.
Madras High Court · (1950) 18 ITR 734
Excess Profits Tax Act, 1940 — Rule 2A
High Courts06 Jan 1950
M. N. Murugappa Chetty and Sons Vs Commissioner of Income Tax, Madras.
Madras High Court · (1952) 21 ITR 311
Companies Act, 1956 — Section 2(9A)
High Courts06 Jan 1950Dismissed
Podila Venkanna Vs Chinchinada Venkanna and Others
Madras High Court · AIR 1950 Mad 509 : (1942) 55 LW 322
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 92Limitation Act, 1908 — Article 166, 18
High Courts06 Jan 1950
M.N. Murugappa Chetti and Sons, Tiruppur Vs The Commissioner of Income Tax, Madras
Madras High Court · AIR 1952 Mad 828 : (1952) 21 ITR 319 : (1952) 2 MLJ 17
Companies Act, 1913 — Section 2(9A)Income Tax Act, 1922 — Section 12A
High Courts05 Jan 1950
The Commissioner of Income Tax Vs Ar. PI. S. Pl Firm (Kedah) on behalf of non-resident partner, S.M.M. Muthukaruppan Chettiar
Madras High Court · AIR 1950 Mad 645 : (1950) 18 ITR 935 : (1950) 63 LW 443 : (1942) 55 LW 443
Income Tax Act, 1922 — Section 23(5), 4A
High Courts05 Jan 1950
The Commissioner of Income Tax Vs Sri C.S. Rajasundaram Chetty, Partner of Rajasundaram Chetty and Sons
Madras High Court · AIR 1950 Mad 480 : (1951) ILR (Mad) 209 : (1950) 18 ITR 145 : (1950) 63 LW 219 : (1942) 55 LW 219
Income Tax Act, 1922 — Section 16, 16(3)
High Courts04 Jan 1950
In Re: Sowrirajan
Madras High Court · AIR 1950 Mad 639 : (1942) 55 LW 195
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 392
High Courts04 Jan 1950
Commissioner of Income Tax Vs Sri K.M.A. Muthappa Chettiar
Madras High Court · AIR 1950 Mad 638 : (1950) 18 ITR 328
Income Tax Act, 1922 — Section 4, 4(1)
High Courts03 Jan 1950Dismissed
In Re: Manicka Nagendra Bagavathar (Prisoner)
Madras High Court · AIR 1950 Mad 484
Criminal Procedure Code, 1898 (CrPC) — Section 364, 533Madras Criminal Practice Rules, 1931 — Rule 85Penal Code, 1860 (IPC) — Section 302
High Courts17 Dec 1949Allowed
Kothandarama Reddiar Vs Chokkammal and Others
Madras High Court · AIR 1950 Mad 458
High Courts16 Dec 1949Dismissed
The Coimbatore Kamala Mills Ltd. Vs T. Sundaram and Others
Madras High Court · AIR 1950 Mad 725 : (1951) ILR (Mad) 21 : (1950) 63 LW 579 : (1942) 55 LW 579
Companies Act, 1913 — Section 34, 34(4)Evidence Act, 1872 — Section 101, 102, 103
High Courts16 Dec 1949Dismissed
R. Muniswani Goundar (died) and Another Vs B.M. Shamanna Gouda and Others
Madras High Court · AIR 1950 Mad 820 : (1942) 55 LW 605 : (1950) 2 MLJ 163
Limitation Act, 1908 — Article 113
High Courts16 Dec 1949Dismissed
Vummethala Rama Rao Vs Mukta Appayya and Others
Madras High Court · AIR 1950 Mad 651
Madras Estates Land Act, 1908 — Section 12(1)
High Courts16 Dec 1949Allowed
Marla Subrahmanyam Vs Chelikani China Soorayya
Madras High Court · AIR 1950 Mad 514 : (1950) ILR (Mad) 1053 : (1942) 55 LW 356
High Courts16 Dec 1949Allowed
Velu Padayachi Vs Sivasooriam Pillai
Madras High Court · AIR 1950 Mad 444 : (1950) ILR (Mad) 987 : (1942) 55 LW 234
Contract Act, 1872 — Section 23, 65Madras Abkari Act, 1886 — Section 15, 55, 56Madras Abkari Rules — Rule 27