High Courts13 Feb 1950
Muthammal and another Vs Chandrakasa Udayar and others
Madras High Court · (1950) 02 MAD CK 0027
Succession Act, 1925 — Section 106, 109, 96
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,165 of 5,226
High Courts13 Feb 1950Allowed
Athivarapu Venkatarami Reddi Vs Kotamreddi Rami Reddi
Madras High Court · AIR 1950 Mad 582 : (1951) ILR (Mad) 375 : (1942) 55 LW 583
Civil Procedure Code, 1908 (CPC) — Section 35, 38, 42Limitation Act, 1908 — Article 182, 182(5)
High Courts10 Feb 1950
Dr. Mohammad Ibrahim Vs Syed Ahmed Khan and Another
Madras High Court · AIR 1950 Mad 556 : (1942) 55 LW 410
Madras Buildings (Lease and Rent Control) Act, 1946 — Section 10, 12(4), 7(3)
High Courts10 Feb 1950Dismissed
Panguluru Pullappa Naidu and Others Vs Lakku Venkatanarappa Reddi and Others
Madras High Court · AIR 1950 Mad 578
Civil Procedure Code, 1908 (CPC) — Section 115, 152
High Courts10 Feb 1950Allowed
Vedachala Naicker Vs P.K. Duraiswami Mudaliar
Madras High Court · AIR 1951 Mad 593 : (1950) 1 MLJ 732
Madras City Tenants Protection Act, 1922 — Section 11, 9
High Courts08 Feb 1950Allowed
In Re: Kuchampudi Satyanarayana Raju and Others
Madras High Court · AIR 1950 Mad 729 : (1942) 55 LW 354
Tamil Nadu Gaming Act, 1930 — Section 12
High Courts08 Feb 1950Dismissed
Payingatan Chappan and Others Vs Kelu and Others
Madras High Court · AIR 1951 Mad 460 : (1942) 55 LW 795 : (1950) 2 MLJ 271
Malabar Tenancy Act, 1930 — Section 14, 20, 33
High Courts07 Feb 1950Allowed
Natesa Sastrigal and Another Vs Alamelu Achi by power agent, K.S. Sundaram Chettiar
Madras High Court · AIR 1950 Mad 541 : (1942) 55 LW 388
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 105, 2(11), 97
High Courts06 Feb 1950Dismissed
Rasa Koundan and Another Vs Janaki Ammal and Another
Madras High Court · AIR 1951 Mad 333 : (1951) ILR (Mad) 342 : (1942) 55 LW 625 : (1950) 2 MLJ 177
Limitation Act, 1908 — Article 142, 149Madras Hindu Religious Endowments Act, 1926 — Section 44A
High Courts03 Feb 1950Allowed
Nanjappa Goundan Vs Peria Ramaswami Goundan and Others
Madras High Court · AIR 1951 Mad 459 : (1951) 64 LW 927 : (1951) 2 MLJ 343
High Courts02 Feb 1950Dismissed
Pethu Reddiar Vs Kandaswami Pillai and Others
Madras High Court · AIR 1950 Mad 560 : (1942) 55 LW 366
Civil Procedure Code, 1908 (CPC) — Section 100, 101Evidence Act, 1872 — Section 101, 102, 103Limitation Act, 1908 — Article 44
High Courts02 Feb 1950
Commissioner of Income- tax Vs K.E. Sundara Mudaliar and Others
Madras High Court · AIR 1950 Mad 566 : (1950) 18 ITR 259 : (1942) 55 LW 456
Income Tax Act, 1922 — Section 1, 2, 2(1)
High Courts02 Feb 1950
V.M. Raghavalu Naidu and Sons by executors, C.G. Krishnaswami Naidu and Another Vs Commissioner of Income Tax and Excess Profits Tax
Madras High Court · AIR 1950 Mad 790 : (1950) 18 ITR 787 : (1950) 2 MLJ 300
Income Tax Act, 1922 — Section 10, 3, 41, 41(1)
High Courts02 Feb 1950Allowed
Sree Kalahasteeswaraswami Varu Devasthanam Vs Mareedu Adinarayana and Others
Madras High Court · AIR 1950 Mad 691 : (1950) 2 MLJ 817
Government of India Act, 1935 — Section 205, 205(1)Provincial Insolvency (Amendment) Act, 1948 — Section 28Provincial Insolvency Act, 1920 — Section 28A
High Courts02 Feb 1950Allowed
M. Venkatasamiappa Vs Srinidhi Ltd.
Madras High Court · (1950) 02 MAD CK 0022
Arbitration Act, 1940 — Section 14, 14(2), 2(a), 2(c), 20
High Courts01 Feb 1950Dismissed
In Re: Oomayan alias Gnanaprakasam
Madras High Court · AIR 1950 Mad 577 : (1942) 55 LW 371
Criminal Procedure Code, 1898 (CrPC) — Section 418
High Courts01 Feb 1950Dismissed
Depuru Veeraraghava Reddi Vs Depuru Kamalamma and Another
Madras High Court · AIR 1951 Mad 403 : (1942) 55 LW 952 : (1950) 2 MLJ 575
Evidence Act, 1872 — Section 101, 103, 115, 21
High Courts25 Jan 1950Dismissed
Sayyed Shah Abdul Latif Mohideen Khadiri Sujjatha Shibathullahi Sahib Vs Mohammad Labbai and Others
Madras High Court · AIR 1950 Mad 596 : (1950) 63 LW 369 : (1942) 55 LW 369
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 115, 92
High Courts25 Jan 1950Allowed
Doraiswami Goundan Vs Subramania Mudaliar
Madras High Court · AIR 1950 Mad 659 : (1942) 55 LW 381
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)Madras Hindu Religious Endowments Act, 1926 — Section 44B