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Madras High Court judgments

1,04,503 judgments · page 4,166 of 5,226

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High Courts25 Jan 1950Dismissed

F.X.D. Pinto and Another Vs Sheenappa Malli and Others

Madras High Court · AIR 1951 Mad 524 : (1950) 63 LW 1002 : (1942) 55 LW 1002 : (1950) 2 MLJ 169

Specific Relief Act, 1877 — Section 12Transfer of Property Act, 1882 — Section 60
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High Courts24 Jan 1950Dismissed

The Public Prosecutor Vs Dhanuskodia Pillai and Another

Madras High Court · AIR 1950 Mad 479 : (1951) ILR (Mad) 241 : (1942) 55 LW 1161

Motor Vehicles Act, 1939 — Section 3, 3(1)
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High Courts23 Jan 1950

Kuppuswami Reddi and Another Vs Pavanambal

Madras High Court · AIR 1950 Mad 728 : (1942) 55 LW 394

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
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High Courts23 Jan 1950

Tallapragada Veera Venkamma and Others Vs The Collector of West Godavari and Others

Madras High Court · AIR 1950 Mad 650

Defence of India Act, 1939 — Section 19(1)Government of India Act, 1935 — Section 299(2)Land Acquisition Act, 1894 — Section 18
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High Courts20 Jan 1950Dismissed

Korada Appala Sayanna Vs Sri Maharaja of Parlakimedi

Madras High Court · AIR 1950 Mad 690 : (1951) ILR (Mad) 233 : (1942) 55 LW 614

Madras Tenants and Ryots Protection Act, 1946 — Section 4(3)
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High Courts20 Jan 1950

In Re: K. Sundaresa Aiyar

Madras High Court · AIR 1950 Mad 657 : (1950) 20 CompCas 260

Companies Act, 1913 — Section 282A
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High Courts20 Jan 1950Dismissed

The Public Prosecutor Vs Ramlal Sabak

Madras High Court · AIR 1950 Mad 508 : (1950) 63 LW 298 : (1942) 55 LW 298

Madras Prohibition Act, 1937 — Section 4(1)
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High Courts19 Jan 1950Dismissed

Gadey Venkata Ratnam (deceased) and Others Vs Gadey Sitaramayya and Others

Madras High Court · AIR 1950 Mad 634 : (1951) ILR (Mad) 366 : (1942) 55 LW 588

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151, 152Evidence Act, 1872 — Section 114, 90
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High Courts19 Jan 1950Allowed

Karuppiah Ambalam Vs Andiappan Servai

Madras High Court · AIR 1950 Mad 462 : (1951) ILR (Mad) 65 : (1950) 63 LW 279 : (1942) 55 LW 279

Criminal Procedure Code, 1898 (CrPC) — Section 209, 436, 437
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High Courts19 Jan 1950

M. Mohamed Ibrahim Sahib Vs Bazhul Asu Habu

Madras High Court · AIR 1950 Mad 503

Criminal Procedure Code, 1898 (CrPC) — Section 307, 323, 436
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High Courts19 Jan 1950Allowed

Rajammal and Others Vs Kannammal

Madras High Court · AIR 1950 Mad 695 : (1950) 63 LW 302 : (1942) 55 LW 302

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
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High Courts18 Jan 1950

The Anglo French Textile Co. Ltd. Vs The Commissioner of Income Tax

Madras High Court · AIR 1950 Mad 647 : (1950) 18 ITR 906 : (1942) 55 LW 446

Income Tax Act, 1922 — Section 24(3), 34
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High Courts18 Jan 1950

In Re: S. Cariapppa

Madras High Court · AIR 1950 Mad 453

Criminal Procedure Code, 1898 (CrPC) — Section 342, 537
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High Courts18 Jan 1950

Anglo-French Textile Co. Ltd. Vs The Commissioner of Income Tax, No. 3

Madras High Court · AIR 1951 Mad 600 : (1950) 18 ITR 897 : (1950) 2 MLJ 798

Income Tax Act, 1922 — Section 4, 4(1), 42, 42(3), 4A
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High Courts18 Jan 1950

The Anglo-French Textile Co. Ltd. by agents, Best and Co. Ltd. Vs The Commissioner of Income Tax

Madras High Court · AIR 1951 Mad 597 : (1950) 18 ITR 888 : (1950) 1 MLJ 547

Income Tax Act, 1922 — Section 42, 42(1), 42(3)
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High Courts17 Jan 1950Allowed

Kolandayammal Vs Sinnavelappa Goundan and Others

Madras High Court · AIR 1952 Mad 27 : (1951) 64 LW 906 : (1951) 2 MLJ 438

Provincial Insolvency Act, 1920 — Section 28A
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High Courts16 Jan 1950

D. Mohideen Sahib and Co., Excise Contractors Vs Commissioner of Income Tax

Madras High Court · AIR 1950 Mad 451 : (1950) 18 ITR 200 : (1942) 55 LW 331

Income Tax Act, 1922 — Section 26A
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High Courts12 Jan 1950

Commissioner of Income Tax Vs Proprietors of "The Hindu"

Madras High Court · AIR 1950 Mad 671 : (1950) 18 ITR 237

Income Tax Act, 1922 — Section 1, 2(11), 22(2), 25, 25(3)
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High Courts12 Jan 1950

V.N.V. Devarajulu Chetty and Co. Vs The Commissioner of Income Tax

Madras High Court · AIR 1950 Mad 718 : (1950) 18 ITR 357 : (1942) 55 LW 616 : (1950) 2 MLJ 33

Income tax Act, 1922 — Section 10, 10(2), 44
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High Courts11 Jan 1950

Al. Vr. Pv. Vr. Veerappa Chettiar Vs The Commissioner of Income Tax

Madras High Court · AIR 1950 Mad 692 : (1950) 18 ITR 396 : (1942) 55 LW 404

Income Tax Act, 1922 — Section 14(1)
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