High Courts15 Mar 1950Dismissed
S. Chokkalingam Pillai and Another Vs M.S.S.M. Ganesa Shanmugasundaram Pillai
Madras High Court · AIR 1951 Mad 284 : (1942) 55 LW 927 : (1950) 2 MLJ 605
Evidence Act, 1872 — Section 116
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,163 of 5,226
High Courts15 Mar 1950
Kistappa Naicker Vs Parvati Ammal and Others
Madras High Court · AIR 1951 Mad 360 : (1950) 63 LW 107 : (1942) 55 LW 107 : (1950) 2 MLJ 255
Hindu Married Womens Right to Separate Residence and Maintenance Act, 1946 — Section 2Presidency Small Cause Courts Act, 1882 — Section 18, 19
High Courts15 Mar 1950Dismissed
Palaniyandi Chetti and Others Vs Kandappa Goundan
Madras High Court · AIR 1951 Mad 281 : (1950) 1 MLJ 372
Arbitration Act, 1940 — Section 47Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts15 Mar 1950Dismissed
Koroth Tanicheri Kunhikannan Nambiar Vs Cheriath Cheeru and Others
Madras High Court · AIR 1951 Mad 383 : (1942) 55 LW 1150 : (1950) 2 MLJ 549
High Courts14 Mar 1950Allowed
Sri Rajah Bommadevara Naganna Naidu Bahadur Zammindar Garu represented by guarantor and Others Vs Sri Rajah Bommadevara Venkatarayulu Naidu Bahadur Zamindar Garu (dead) and Others
Madras High Court · AIR 1951 Mad 234 : (1942) 55 LW 845 : (1950) 2 MLJ 459
Limitation Act, 1908 — Article 120, 62
High Courts14 Mar 1950Allowed
Subramania Chetty and Another Vs Ganesan Pillai
Madras High Court · AIR 1950 Mad 665 : (1951) ILR (Mad) 463 : (1942) 55 LW 575
Criminal Procedure Code, 1898 (CrPC) — Section 522(1), 522(3), 522(8)
High Courts14 Mar 1950
Patur Venkataseshayya Vs Dubagunta Subrahmanyam and Others
Madras High Court · AIR 1951 Mad 547 : (1950) 1 MLJ 611
Limitation Act, 1908 — Article 120, 62Trusts Act, 1882 — Section 82
High Courts10 Mar 1950Dismissed
Maddukuri Rattamma and Others Vs Mattina Venkata Rao and Another
Madras High Court · AIR 1950 Mad 694 : (1942) 55 LW 474
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts10 Mar 1950Dismissed
S.N. Pachamuthu Nadar Vs Naga Pillai and Others
Madras High Court · AIR 1951 Mad 295
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts10 Mar 1950Allowed
K. Nagabhushana Reddy by guardian K.V. Srinivasa Reddy Vs Reddivari Narasamma
Madras High Court · AIR 1951 Mad 279 : (1942) 55 LW 961 : (1950) 2 MLJ 482
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts09 Mar 1950Allowed
Manda Venkayya Vs Margeni Pitchayya and Another
Madras High Court · AIR 1951 Mad 391 : (1950) 2 MLJ 629
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 17
High Courts08 Mar 1950Dismissed
Balasubramanian Chettiar Vs Al. Vr. St. Veerappa Chettiar and Another
Madras High Court · AIR 1950 Mad 783 : (1950) 63 LW 999 : (1942) 55 LW 999 : (1950) 2 MLJ 206
Madras Tenants and Ryots Protection Act, 1946 — Section 4
High Courts07 Mar 1950Dismissed
Mooka, Naicker Vs A.K. Venkatasami Naidu and Another
Madras High Court · AIR 1950 Mad 807 : (1942) 55 LW 997 : (1950) 2 MLJ 194
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 41 Rule 5
High Courts06 Mar 1950Dismissed
Bonthala Baliah Vs Santiveerappa Sivarudrappa Srigari and Others
Madras High Court · AIR 1950 Mad 800 : (1951) ILR (Mad) 237 : (1942) 55 LW 764 : (1950) 2 MLJ 162
Provincial Insolvency Act, 1920 — Section 50(2)
High Courts03 Mar 1950Allowed
Ramakrishna Naidu Vs Srinivasalu Naidu
Madras High Court · AIR 1950 Mad 552 : (1942) 55 LW 467
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1908 — Article 182, 182(3), 9
High Courts03 Mar 1950
The Public Prosecutor Vs Annavarapu Ramasubba Rao and Another
Madras High Court · AIR 1950 Mad 551
Madras Prevention of Food Adulteration Act, 1918 — Section 15
High Courts03 Mar 1950Dismissed
Chenkuniyrath Kannu's daughter Kalathil Madhavi Vs Uppungal Makkunny's son Krishnan and Others
Madras High Court · AIR 1950 Mad 550
Malabar Tenancy Act, 1930 — Section 33
High Courts03 Mar 1950Dismissed
Sheik Meera Sahib Vs Akkalaneni Venkatapathi Naidu
Madras High Court · AIR 1951 Mad 326 : (1950) 2 MLJ 544
Stamp Act, 1899 — Section 36
High Courts03 Mar 1950Dismissed
The Rajanagaram Village Co-operative Society Vs P. Veerasami Mudaly
Madras High Court · AIR 1951 Mad 322 : (1942) 55 LW 965 : (1950) 2 MLJ 486
Contract Act, 1872 — Section 182, 3, 4
High Courts03 Mar 1950Dismissed
Machireddi Narappa Vs Proddatur Subbarayadu and Others
Madras High Court · AIR 1951 Mad 340 : (1942) 55 LW 772 : (1950) 2 MLJ 253
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, 48