High Courts04 Apr 1950
Vengu Ayyar and Another Vs Yegyam Ayyar and Others
Madras High Court · AIR 1951 Mad 414 : (1950) 2 MLJ 642
Arbitration Act, 1940 — Section 16, 39
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,161 of 5,226
High Courts04 Apr 1950
In Re: M.R. Venkataraman
Madras High Court · AIR 1951 Mad 267 : (1951) ILR (Mad) 70 : (1942) 55 LW 769 : (1950) 1 MLJ 344
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1898 (CrPC) — Section 491, 561A
High Courts04 Apr 1950Dismissed
The Palghat Wariar Bank Ltd. Vs Mundan Kandath Purakkal Ramaswamy's son, Padmanabhan and Another
Madras High Court · AIR 1951 Mad 348 : (1942) 55 LW 852 : (1950) 2 MLJ 450
Companies Act, 1913 — Section 171
High Courts03 Apr 1950Dismissed
In Re: A.R. Krishnaswami Chettiar
Madras High Court · AIR 1950 Mad 713 : (1950) 63 LW 595 : (1942) 55 LW 595
Essential Supplies (Temporary Powers) Act, 1946 — Section 3(1), 3(2)
High Courts03 Apr 1950
Muruga Mudaliar (Deceased) and Others Vs Subba Reddiar
Madras High Court · AIR 1951 Mad 12 : (1951) ILR (Mad) 473 : (1951) 64 LW 18 : (1950) 2 MLJ 818
Registration Act, 1908 — Section 17(1), 2(7), 49
High Courts03 Apr 1950Dismissed
In Re: Navaneethammal
Madras High Court · AIR 1951 Mad 343 : (1950) 63 LW 1176 : (1942) 55 LW 1176 : (1950) 2 MLJ 579
Constitution of India, 1950 — Article 226(1)Madras Buildings (Lease and Rent Control) Act, 1946 — Section 6
High Courts03 Apr 1950
Rm. P. Ar. Ramanathan Chettiar Vs Pl. Ar. Lakshmanan Chettiar
Madras High Court · AIR 1951 Mad 325
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts31 Mar 1950Dismissed
In Re: Ponnuswami and Another
Madras High Court · AIR 1950 Mad 777 : (1950) 2 MLJ 200
Criminal Procedure Code, 1898 (CrPC) — Section 439Tamil Nadu Hindu (Bigamy Prevention and Divorce) Act, 1949 — Section 4(2)
High Courts31 Mar 1950Dismissed
Dr. V. Ramakamath and Others Vs The Surgeon General with the Government of Madras
Madras High Court · AIR 1951 Mad 227 : (1951) ILR (Mad) 419 : (1950) 63 LW 823 : (1942) 55 LW 823 : (1950) 2 MLJ 322
Tamil Nadu Medical Registration Act, 1914 — Section 22, 24(1)Tamil Nadu Medical Registration Rules — Rule 19
High Courts31 Mar 1950Dismissed
Synabhog Marthandu Rao (died) Vs Rao Bahadur Chenna Basappa Kuruba Gond and Others
Madras High Court · AIR 1951 Mad 388 : (1950) 2 MLJ 653
Limitation Act, 1908 — Article 120, 91Transfer of Property Act, 1882 — Section 53
High Courts30 Mar 1950
M. Ranganatham Pillai, L.R. of the deceased Vaduvambal Ammal Vs T. Govindarajulu Naidu
Madras High Court · (1950) 63 LW 1023 : (1942) 55 LW 1023 : (1950) 2 MLJ 280
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Presidency Small Cause Courts Act, 1882 — Section 41, 48
High Courts29 Mar 1950Dismissed
The Public Prosecutor Vs Chakala Chenna Chitambarappa
Madras High Court · AIR 1950 Mad 784 : (1950) 63 LW 761 : (1942) 55 LW 761 : (1950) 2 MLJ 168
High Courts29 Mar 1950Allowed
Sp. Rm. Ramaswami Chettiar Vs Sp. Rm. Sp. Ramanathan Chettiar and Others
Madras High Court · AIR 1951 Mad 251 : (1951) ILR (Mad) 125 : (1950) 63 LW 1031 : (1942) 55 LW 1031 : (1950) 1 MLJ 400
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 3, Order 45 Rule 6, 109, 110Constitution of India, 1950 — Article 133, 135, 137Federal Court (Enlargement of Jurisdiction) Act, 1947 — Section 3
High Courts27 Mar 1950
In Re: Pillalamarri Venkateswarlu, a detenu in the Central Jail
Madras High Court · AIR 1951 Mad 269 : (1951) ILR (Mad) 135 : (1942) 55 LW 1035 : (1950) 2 MLJ 207
Constitution of India, 1950 — Article 194, 226, 382Criminal Procedure Code, 1898 (CrPC) — Section 491Madras Maintenance of Public Order Act, 1949 — Section 2, 3, 4
High Courts27 Mar 1950Allowed
M.R. Venkataraman Vs Commissioner of Police and Another
Madras High Court · AIR 1951 Mad 1015
Constitution of India, 1950 — Article 13, 20, 21, 22, 22(4)Madras Maintenance of Public Order Act, 1949 — Section 15, 19, 2, 2(1), 3Preventive Detention (Extension of Duration) Order, 1950 — Section 16
High Courts27 Mar 1950Dismissed
Tripuramallu Venkatappayya and Others Vs Vema Venkata Subba Rao and Others
Madras High Court · AIR 1951 Mad 274 : (1950) 63 LW 996 : (1942) 55 LW 996 : (1950) 2 MLJ 261
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11Limitation Act, 1908 — Article 182, 182(5)
High Courts24 Mar 1950Allowed
Padmanabha Kakkothaya and Others Vs Keshava Derinjithaya and Another
Madras High Court · AIR 1951 Mad 239 : (1942) 55 LW 830 : (1950) 2 MLJ 438
Contract Act, 1872 — Section 43
High Courts24 Mar 1950Dismissed
Arunachala Naicker Vs Ghulam Mahmood Saheb
Madras High Court · AIR 1951 Mad 408 : (1950) 63 LW 940 : (1942) 55 LW 940 : (1951) 2 MLJ 537
Transfer of Property Act, 1882 — Section 106
High Courts24 Mar 1950Allowed
Karuppiah Nadar Vs Veerabadran Chettiar and Others
Madras High Court · AIR 1951 Mad 456 : (1950) 2 MLJ 761
Provincial Insolvency Act, 1920 — Section 9
High Courts24 Mar 1950Dismissed
Goteti Ramachandra Rao and Another Vs Kasa Ammiraju and Others
Madras High Court · AIR 1951 Mad 356 : (1950) 63 LW 975 : (1942) 55 LW 975 : (1950) 2 MLJ 551
Limitation Act, 1908 — Article 142