High Courts20 Apr 1950
Chekka Subrahmanyam Vs The Union of India (UOI)
Madras High Court · AIR 1951 Mad 416 : (1950) 2 MLJ 656
Civil Procedure Code, 1908 (CPC) — Section 80
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,160 of 5,226
High Courts19 Apr 1950Dismissed
In Re: V.S. Shanmuga Mudaliar
Madras High Court · AIR 1951 Mad 276 : (1950) 63 LW 829 : (1942) 55 LW 829 : (1950) 2 MLJ 399
Constitution of India, 1950 — Article 226Stamp Act, 1899 — Section 57
High Courts18 Apr 1950Dismissed
In Re: Venkayalapati Kotaiah of Narasaraopet
Madras High Court · AIR 1951 Mad 350 : (1951) ILR (Mad) 535 : (1950) 63 LW 785 : (1942) 55 LW 785 : (1950) 2 MLJ 264
Evidence Act, 1872 — Section 24
High Courts17 Apr 1950Allowed
R.G.N. Price. Official Liquidator, Andhra Paper Mills Co. Ltd. Vs The State of Madras
Madras High Court · (1950) 04 MAD CK 0034
Transfer of Property Act, 1882 — Section 55
High Courts17 Apr 1950
Rajala Hanumanthappa Vs Mundluru Gangappa
Madras High Court · AIR 1951 Mad 256 : (1951) ILR (Mad) 620 : (1950) 63 LW 783 : (1942) 55 LW 783 : (1950) 2 MLJ 284
Legal Practitioners (Fees) Rules, 1973 — Rule 33
High Courts14 Apr 1950
Ramalingam Reddi by next friend Vanajakshi Ammal and Another Vs Babanambal Ammal
Madras High Court · AIR 1951 Mad 431 : (1950) 2 MLJ 597
Contract Act, 1872 — Section 11Guardians and Wards Act, 1890 — Section 30
High Courts14 Apr 1950
T.N. Venkataraman and Others Vs Pushkalammal
Madras High Court · AIR 1950 Mad 823 : (1951) ILR (Mad) 549 : (1942) 55 LW 865 : (1950) 2 MLJ 171
Criminal Procedure Code, 1898 (CrPC) — Section 177Tamil Nadu Hindu (Bigamy Prevention and Divorce) Act, 1949 — Section 4
High Courts14 Apr 1950Dismissed
S.N.T. Kumaraswami Chettiar and Others Vs M.S.M. Chinnathambi Chettiar and Others
Madras High Court · AIR 1951 Mad 291 : (1951) ILR (Mad) 593 : (1942) 55 LW 889 : (1950) 2 MLJ 453
Companies Act, 1913 — Section 4Limitation Act, 1908 — Article 62, 23
High Courts14 Apr 1950Dismissed
N. Chinnakannu Pillai Vs N.S. Sundaram
Madras High Court · AIR 1951 Mad 437 : (1950) 2 MLJ 607
General Clauses Act, 1897 — Section 24Succession Act, 1925 — Section 371, 388
High Courts14 Apr 1950
In Re: Madithati Venkata Reddi and Another
Madras High Court · AIR 1951 Mad 331 : (1951) ILR (Mad) 544 : (1950) 63 LW 839 : (1942) 55 LW 839 : (1950) 2 MLJ 298
Evidence Act, 1872 — Section 24Madras Criminal Practice Rules, 1931 — Rule 85Penal Code, 1860 (IPC) — Section 302
High Courts12 Apr 1950
In Re: C.M. Raghavan and Another
Madras High Court · AIR 1950 Mad 814 : (1951) ILR (Mad) 636 : (1942) 55 LW 841 : (1950) 2 MLJ 195
Criminal Procedure Code, 1898 (CrPC) — Section 205, 342
High Courts12 Apr 1950Dismissed
Adapala Subba Reddy and Another Vs Adapala Andemma and Others
Madras High Court · AIR 1951 Mad 393 : (1950) 2 MLJ 650
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, 151Succession Act, 1925 — Section 247
High Courts11 Apr 1950Dismissed
Kamala Bai Ammal Vs Theethachari alias Appu Rao and Others
Madras High Court · AIR 1951 Mad 345 : (1950) 63 LW 1027 : (1942) 55 LW 1027 : (1950) 2 MLJ 286
Tamil Nadu Agriculturists Relief Act, 1938 — Section 4
High Courts11 Apr 1950Dismissed
Gutta Radhakristnayya minor, by mother and guardian Nagarattamma Vs Gutta Sarasamma
Madras High Court · AIR 1951 Mad 213 : (1951) ILR (Mad) 607 : (1942) 55 LW 854 : (1950) 2 MLJ 338
Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 5, 53A
High Courts06 Apr 1950Dismissed
Chukka Annam Naidu (died) and Others Vs Kolachala Apparao and Others
Madras High Court · AIR 1951 Mad 231 : (1951) ILR (Mad) 442 : (1942) 55 LW 942 : (1950) 2 MLJ 396(2)
Madras Estates Land Act, 1908 — Section 6(1)
High Courts06 Apr 1950
Devulapalli Ramamoorthy Sastri Vs Jallu Ammanna
Madras High Court · AIR 1951 Mad 376 : (1942) 55 LW 809 : (1950) 2 MLJ 442
Madras Estates Land Act, 1908 — Section 3(2)
High Courts06 Apr 1950Allowed
Pattipati Ramalingaiah and Another Vs Nagulagunta Subbarami Reddi
Madras High Court · AIR 1951 Mad 390 : (1950) 2 MLJ 634
Contract Act, 1872 — Section 23
High Courts05 Apr 1950Dismissed
Tirugnanasambandam Pillai Vs K.R. Shanmughasundaram Pillai and Another
Madras High Court · AIR 1951 Mad 374 : (1950) 63 LW 991 : (1942) 55 LW 991 : (1950) 2 MLJ 553
High Courts05 Apr 1950Dismissed
A.L. Vr. St. Veerappa Chettiar Vs Chinnasami alias Samba Goundan and Others
Madras High Court · AIR 1951 Mad 263 : (1942) 55 LW 817 : (1950) 2 MLJ 328
Tamil Nadu Agriculturists Relief Act, 1938 — Section 1