High Courts07 Dec 1950Allowed
Mariyala Sambayya Vs Narala Bala Subba Reddi and Another
Madras High Court · AIR 1952 Mad 564 : (1951) 1 MLJ 353
Civil Procedure Code, 1908 (CPC) — Section 88
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,151 of 5,226
High Courts07 Dec 1950
In re : Kunta Gowramma
Madras High Court · (1952) CriLJ 1057 : (1951) 64 LW 280 : (1951) 2 MLJ 31
High Courts07 Dec 1950Allowed
Mydeen Beevi Ammal Vs T.N. Mydeen Rowther (died) and Others
Madras High Court · AIR 1951 Mad 992 : (1951) 64 LW 756
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts07 Dec 1950
Kolandayappan and Others Vs The State
Madras High Court · (1951) 2 MLJ 29
Madras Maintenance of Public Order Act, 1949 — Section 2(1)(a)
High Courts05 Dec 1950Allowed
Modalavalana Mukundarao and Others Vs Hanumantha Suryanarayana Naidu
Madras High Court · AIR 1951 Mad 1011 : (1951) 1 MLJ 435
Usurious Loans Act, 1918 — Section 3
High Courts05 Dec 1950Allowed
Doddapaneni Sitaramiah and Others Vs Sanka Kanakaiah and Others
Madras High Court · AIR 1952 Mad 602 : (1951) 1 MLJ 701
Transfer of Property Act, 1882 — Section 119
High Courts04 Dec 1950Allowed
Nallamilli Veerayamma Vs Nallamilli Venkanna and Others
Madras High Court · AIR 1951 Mad 809 : (1951) 64 LW 321 : (1951) 1 MLJ 364
Hindu Womens Right to Property Act, 1937 — Section 1, 3Transfer of Property Act, 1882 — Section 134
High Courts01 Dec 1950
Chava Seetha Ramayya Vs Kadiyala Pattayya
Madras High Court · AIR 1951 Mad 853 : (1951) 1 MLJ 577
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts01 Dec 1950Allowed
Thalagadadivi Saty Venkata Subba Rao Vs Yellapragada Ananda Rao and Others
Madras High Court · AIR 1952 Mad 491 : (1951) 64 LW 335 : (1951) 1 MLJ 410
Civil Procedure Code, 1908 (CPC) — Section 9Madras Hereditary Village Offices Act, 1895 — Section 10, 10(2), 10(3), 10(4), 10(6)Madras Subordinate Collectors and Revenue Malversation (Amendment) Regulations, 1828 — Section 3
High Courts01 Dec 1950
Doraikannu Asari Vs Nataraja Chetty and Others
Madras High Court · (1951) 2 MLJ 26
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts01 Dec 1950Allowed
Raju's Cafe and Others Vs The Industrial Tribunal and Another
Madras High Court · AIR 1951 Mad 865 : (1952) ILR (Mad) 130 : (1951) 1 LLJ 219 : (1951) 64 LW 217 : (1951) 1 MLJ 236
Industrial Disputes Act, 1947 — Section 10(1)
High Courts01 Dec 1950Dismissed
Kattikoolathil Mammu Vs Vinayaka Kamath and Others
Madras High Court · AIR 1951 Mad 816 : (1951) 1 MLJ 420
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts01 Dec 1950Allowed
Chullikana Shambatta and Others Vs Cherakoodlu Narayana Bhatta and Others
Madras High Court · AIR 1951 Mad 917 : (1951) 64 LW 497 : (1951) 1 MLJ 596
General Clauses Act, 1897 — Section 13Transfer of Property Act, 1882 — Section 92
High Courts30 Nov 1950Dismissed
In Re: S. Ramiah and Others
Madras High Court · AIR 1951 Mad 773 : (1951) 1 MLJ 191
Penal Code, 1860 (IPC) — Section 186, 21
High Courts30 Nov 1950Dismissed
Sistla Yagnanarayana Sastri Vs Chilukuri Lakshminarayana and Others
Madras High Court · AIR 1952 Mad 495 : (1951) 1 MLJ 502
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Limitation Act, 1908 — Article 125
High Courts30 Nov 1950
In Re: Marutha Goundan alias Kulla Goundan
Madras High Court · AIR 1952 Mad 504 : (1951) 1 MLJ 510
Hemp Drug Rules, 1936 — Rule 23Madras Prohibition Act, 1937 — Section 4(1)Madras Prohibition Supplementary Act, 1941 — Section 2
High Courts30 Nov 1950Allowed
S. Venkatarama Ayyar Vs Unnamalai Ammal and Another
Madras High Court · AIR 1951 Mad 883 : (1951) ILR (Mad) 835 : (1951) 64 LW 346 : (1951) 1 MLJ 474
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts29 Nov 1950Dismissed
Palakkadvath Chanthu's children Achuthan and Others Vs Poothakandiyil Choyi
Madras High Court · AIR 1952 Mad 704 : (1951) 1 MLJ 507
Malabar Tenancy Act, 1930 — Section 3
High Courts29 Nov 1950Partly Allowed
Kamma Jogappa Vs Bacham Hanumakka
Madras High Court · AIR 1952 Mad 498 : (1951) 64 LW 803 : (1951) 2 MLJ 45
Guardians and Wards Act, 1890 — Section 34, 35, 36, 43, 47
High Courts28 Nov 1950Allowed
Bava G. Gopalaswami Mudaliar Vs V.S. Thyagaraja Mudaliar and Others
Madras High Court · AIR 1951 Mad 693 : (1951) 64 LW 154 : (1951) 1 MLJ 248
Madras Hindu Religious Endowments (Amendment) Act, 1946 — Section 84(1), 84(2)