High Courts07 Nov 1950Allowed
N. Vaithianathan Vs The Union of India
Madras High Court · AIR 1951 Mad 658(1) : (1951) 1 MLJ 84
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,153 of 5,226
High Courts07 Nov 1950Dismissed
Kollepara Puthayya and Another Vs Nalla Suramma
Madras High Court · AIR 1951 Mad 713 : (1951) 1 MLJ 168
High Courts06 Nov 1950
In Re: K.T.K. Thangamani
Madras High Court · AIR 1951 Mad 610 : (1951) ILR (Mad) 969 : (1951) 1 MLJ 101
Madras Security Prisoners Rules, 1947 — Rule 17(2)
High Courts03 Nov 1950Dismissed
Manager, United Commercial Bank Ltd. Vs Commr. of Labour and Another
Madras High Court · AIR 1951 Mad 141 : (1952) ILR (Mad) 43 : (1951) 1 LLJ 1 : (1951) 64 LW 210 : (1951) 1 MLJ 213
Industrial Disputes Act, 1947 — Section 10, 2Tamil Nadu Shops and Establishments Act, 1947 — Section 41, 41(2)
High Courts03 Nov 1950Allowed
Sheikh Esuf Rowther alias A.S. Mohammed Yusuf and Others Vs Sheikh Davad Rowther and Another
Madras High Court · AIR 1951 Mad 658 : (1951) 1 MLJ 93
Arbitration Act, 1940 — Section 17Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Article 158
High Courts03 Nov 1950
Muthuveeranna Chettiar Vs Muthuvenkatarama Chettiar and Others
Madras High Court · AIR 1951 Mad 711 : (1951) 1 MLJ 196
Limitation Act, 1908 — Article 182
High Courts02 Nov 1950Dismissed
Srirangam Municipality Vs R.V. Palaniswami Pillai
Madras High Court · AIR 1951 Mad 807 : (1951) ILR (Mad) 897 : (1951) 64 LW 327 : (1951) 1 MLJ 281
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts01 Nov 1950Allowed
B. Rehanna Basanna and Others Vs B. Adeppa and Others
Madras High Court · AIR 1951 Mad 732 : (1951) 1 MLJ 289
Court Fees Act, 1870 — Section 7
High Courts01 Nov 1950Allowed
Thiruneelakanta Mudaliar Vs Velayudha Mudaliar and Others
Madras High Court · AIR 1951 Mad 824 : (1951) 64 LW 889
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Limitation Act, 1908 — Article 118, 6
High Courts01 Nov 1950Dismissed
A. Akkuliya Naidu Vs Mattiba Venkataswamy Naidu and Others
Madras High Court · AIR 1951 Mad 659 : (1951) ILR (Mad) 838 : (1951) 64 LW 125 : (1951) 1 MLJ 189
Criminal Procedure Code, 1898 (CrPC) — Section 145, 148(3)
High Courts01 Nov 1950Dismissed
The Andhra Paper Mills Co., Ltd. Vs Anand Bros.
Madras High Court · AIR 1951 Mad 783 : (1952) ILR (Mad) 60 : (1952) 65 LW 1243 : (1951) 1 MLJ 340
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 19, Order 8 Rule 6Companies Act, 1913 — Section 171, 229
High Courts01 Nov 1950Allowed
Sri Narayana Dossju Varu, the Mahant of Sri Hathiramjee Mutt Vs The Madras Hindu Religious Endowments Board
Madras High Court · AIR 1951 Mad 706 : (1951) 64 LW 225 : (1951) 1 MLJ 62
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts31 Oct 1950Allowed
The State of Madras Vs Chitturi Ramanna and Others
Madras High Court · AIR 1951 Mad 710 : (1951) 64 LW 261 : (1951) 1 MLJ 164
Provincial Small Cause Courts Act, 1887 — Article 31, 7, 15
High Courts31 Oct 1950
Hajee Mohammad Hussain Sait of Hajee Abdulla Hajee Abubucker and Co. Vs The Commissioner and Council, Corporation of Madras
Madras High Court · AIR 1951 Mad 765 : (1951) ILR (Mad) 821 : (1951) 64 LW 286 : (1951) 1 MLJ 231
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts31 Oct 1950Dismissed
The State of Madras Vs Sree Raja Ravu Venkata Kumara Mahipathi Surya Rao Bahadur Garu Maharajah of Pithapuram Trustee of Shree Rajah Ram Venkata Mahipathi Gangadhara Rama Rao Bahadur Garu and Others
Madras High Court · AIR 1952 Mad 510 : (1951) ILR (Mad) 932 : (1951) 64 LW 716 : (1951) 1 MLJ 454
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 80Madras Rivers Conservancy Act, 1884 — Section 16, 25Transfer of Property Act, 1882 — Section 117
High Courts30 Oct 1950Partly Allowed
Vetcha Subba Rao and Another Vs Vetcha Veeraraju
Madras High Court · AIR 1951 Mad 656 : (1951) 1 MLJ 95
Court Fees Act, 1870 — Article 17B, 7
High Courts27 Oct 1950Allowed
In Re: Doddappagari Munuswami Reddy
Madras High Court · AIR 1951 Mad 717 : (1951) 2 MLJ 25
Tamil Nadu District Police Act, 1859 — Section 47
High Courts26 Oct 1950Dismissed
Tripuramallu Venkatanarasu Vs Jamili Venkatarangayya and Others
Madras High Court · AIR 1951 Mad 656(1) : (1951) 1 MLJ 145
Provincial Insolvency Act, 1920 — Section 28
High Courts24 Oct 1950
Puzhakkal Kannan Vs Kakkatta Keezhalan Ambu Kurup and Others
Madras High Court · AIR 1951 Mad 810 : (1951) 64 LW 318 : (1951) 1 MLJ 493
High Courts24 Oct 1950
Nidamanuri Subbayya and Others Vs Nidamanuri Ramalakshmi
Madras High Court · (1951) 1 MLJ 143
Transfer of Property Act, 1882 — Section 52