Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 54(2), Order 21 Rule 66(2), Order 21 Rule 67, Order 21 Rule 69(2)Limitation Act, 1963 — Article 165, 166

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High Courts18 Jan 1951Dismissed

V.P. Abu Syed Sahib Vs V.P. Ahmed Mohideen Sahib

Madras High Court · AIR 1951 Mad 722 : (1951) 1 MLJ 429

Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(2)

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High Courts17 Jan 1951

In Re: K. Venkataratnam and Others

Madras High Court · (1951) 1 MLJ 430

Criminal Procedure Code, 1898 (CrPC) — Section 161, 161(3)

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High Courts12 Jan 1951Dismissed

K.K. Rm. Muthayee Achi (died) and Another Vs A.K. Rm. S. Rm. Sabbiah Chettiar and Another

Madras High Court · AIR 1951 Mad 903 : (1951) 64 LW 479 : (1951) 1 MLJ 573

Contract Act, 1872 — Section 25, 25(3)

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High Courts11 Jan 1951Allowed

K. Bhashyam Iyengar and Another Vs The Superintendent of Police, Special Branch, C.I.D. and Others

Madras High Court · AIR 1951 Mad 855 : (1951) 64 LW 299 : (1951) 1 MLJ 450

Government of India Act, 1935 — Section 175(3)

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High Courts11 Jan 1951Dismissed

Mathurai Sadhu Seva Samajam Vs The Official Assignee, representing the Estate of M.K. Balakrishnier and Sons

Madras High Court · AIR 1951 Mad 875 : (1951) 64 LW 654 : (1951) 1 MLJ 548

Societies Registration Act, 1860 — Section 15, 16

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High Courts11 Jan 1951Allowed

Polavarapu Venkataswarlu Vs Polavarapu Subbayya

Madras High Court · AIR 1951 Mad 910 : (1952) ILR (Mad) 150 : (1951) 64 LW 468 : (1951) 1 MLJ 580

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts11 Jan 1951Dismissed

Parvathathammal Vs Sivasankara Bhattar and Others

Madras High Court · AIR 1952 Mad 265 : (1951) 2 MLJ 191

Specific Relief Act, 1963 — Section 27ATransfer of Property Act, 1882 — Section 3

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High Courts11 Jan 1951

Mrs. A. Ananthalakshmi Ammal Vs Tiffin's Barytes, Asbestos and Paints Limited

Madras High Court · AIR 1952 Mad 60 : (1951) 21 CompCas 294 : (1951) 64 LW 1091 : (1951) 2 MLJ 586

Companies Act, 1913 — Section 76, 79(3)

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High Courts09 Jan 1951Allowed

Ramdayal Rameswarilal Vs Vissamsetti Chandra Narasimham

Madras High Court · AIR 1951 Mad 843 : (1951) 64 LW 1037 : (1951) 1 MLJ 49

Arbitration Act, 1940 — Section 2, 34

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High Courts08 Jan 1951Allowed

G. Venkatareddi Vs P. Nagireddi

Madras High Court · AIR 1951 Mad 851 : (1951) 64 LW 475 : (1951) 1 MLJ 569

Evidence Act, 1872 — Section 101, 102, 103

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High Courts08 Jan 1951Dismissed

In Re: Palaniswami Goundan

Madras High Court · AIR 1952 Mad 175 : (1951) 64 LW 731 : (1951) 1 MLJ 265

Penal Code, 1860 (IPC) — Section 302

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High Courts08 Jan 1951Dismissed

Paruchuru Thirumala Satyanarayanacharyulu and Another Vs Vannava Ramalingam and Others

Madras High Court · AIR 1952 Mad 86 : (1952) ILR (Mad) 77 : (1951) 64 LW 598 : (1951) 2 MLJ 74

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115, 2(2)Court Fees Act, 1870 — Section 12

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High Courts05 Jan 1951Dismissed

R.G.N. Price, Official Liquidator of the Andhra Paper Mills Co., Ltd., (in liqn.) Vs M. Chandrasekharan, President of the Andhra Paper Mills Workers Union

Madras High Court · AIR 1951 Mad 987 : (1951) 21 CompCas 251 : (1951) 64 LW 705 : (1951) 2 MLJ 185

Companies Act, 1913 — Section 171, 230(1)Industrial Disputes Act, 1947 — Section 15(2)

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High Courts05 Jan 1951Allowed

Meesala Seethayya Vs Kallidi Venkanna and Another

Madras High Court · AIR 1951 Mad 1010 : (1951) 2 MLJ 299

Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1908 — Article 138, 182Provincial Insolvency Act, 1920 — Section 28, 28A

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High Courts05 Jan 1951

In Re: Comr. for Workmen's Compensation

Madras High Court · AIR 1951 Mad 880 : (1951) 64 LW 659 : (1951) 2 MLJ 23

Civil Procedure Code, 1908 (CPC) — Section 13, 9Government of India Act, 1935 — Section 176Workmens Compensation Act, 1923 — Section 2(2)

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High Courts05 Jan 1951Allowed

Saraswathi Ammal and Another Vs Rajagopal Ammal

Madras High Court · AIR 1952 Mad 81 : (1952) ILR (Mad) 1 : (1951) 64 LW 589 : (1951) 2 MLJ 63

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 35, Order 49 Rule 3, 109, 110

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