High Courts05 Jan 1951Dismissed
The Indian Mutual Life Assocn. Ltd. Vs The Comr., Corpn. of Madras
Madras High Court · AIR 1951 Mad 876(1) : (1951) 64 LW 418 : (1951) 1 MLJ 706
Specific Relief Act, 1877 — Section 45
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,150 of 5,226
High Courts04 Jan 1951Dismissed
Chunchu Narayana and Others Vs Karrapati Kesappa
Madras High Court · AIR 1951 Mad 721 : (1951) ILR (Mad) 387 : (1951) 64 LW 289 : (1951) 1 MLJ 296
Constitution of India, 1950 — Article 134(1), 136Criminal Procedure Code, 1898 (CrPC) — Section 145(4)
High Courts04 Jan 1951Allowed
Nallamuthu Pillai and Others Vs R. Aravamudhu Iyengar and Another
Madras High Court · AIR 1952 Mad 263 : (1951) 2 MLJ 205
Transfer of Property Act, 1882 — Section 73
High Courts03 Jan 1951
Johara Bibi and others Vs Mohammad Sadak Thambi Marakayar and others
Madras High Court · (1951) 01 MAD CK 0005
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7, Order 32 Rule 7(2)
High Courts02 Jan 1951
The Commissioner of Income Tax, Madras Vs S.V.R.N. Palaniappa Chettiar (died) and Others
Madras High Court · AIR 1952 Mad 92 : (1952) ILR (Mad) 211 : (1951) 20 ITR 170 : (1951) 1 MLJ 202
Income Tax (Amendment) Act, 1939 — Section 25(4)Income Tax Act, 1922 — Section 25, 25(4)
High Courts02 Jan 1951
S.N.A.S. Annamalai Chettiar Vs The Commissioner of Income Tax, Madras
Madras High Court · AIR 1952 Mad 271 : (1952) ILR (Mad) 120 : (1951) 20 ITR 238 : (1951) 2 MLJ 335
Income Tax Act, 1922 — Section 25, 25(3), 26
High Courts02 Jan 1951Allowed
Puthiyatuth Parvathi alias Kunhi Kava Amma Vs Nelliyoth Makkam Amma (died) and Others
Madras High Court · AIR 1951 Mad 187 : (1952) ILR (Mad) 92 : (1951) 64 LW 361 : (1951) 1 MLJ 497
Transfer of Property Act, 1882 — Section 58, 72, 98
High Courts02 Jan 1951Allowed
Seeram Appala Raju Vs The Official Receiver
Madras High Court · AIR 1951 Mad 879(1) : (1951) 64 LW 661 : (1951) 1 MLJ 551
Limitation Act, 1908 — Article 182, 182(5)Provincial Insolvency Act, 1920 — Section 37, 37(1)
High Courts18 Dec 1950Allowed
In Re: K.V.R.S. Mani
Madras High Court · AIR 1951 Mad 707 : (1952) ILR (Mad) 986 : (1951) 64 LW 178 : (1951) 1 MLJ 184
Criminal Procedure Code, 1898 (CrPC) — Section 540
High Courts14 Dec 1950Dismissed
K.A.S. Mohammed Ibrahim Vs Jaithoon Bivi Ammal, represented by her next friend and guardian, Shaik Dawood Rowther
Madras High Court · AIR 1951 Mad 831 : (1951) 64 LW 326 : (1951) 1 MLJ 449
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts14 Dec 1950
Gnanaprakasam Fernanda Vs M.S. Ratnasami Nadar
Madras High Court · (1951) 1 MLJ 425
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts12 Dec 1950Dismissed
P.M. Desappa Nayanim Varu and Others Vs Ramabhaktula Ramiah and Others
Madras High Court · AIR 1952 Mad 559 : (1951) 64 LW 774 : (1951) 2 MLJ 43
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 2
High Courts12 Dec 1950
In Re: Intoor John
Madras High Court · AIR 1953 Mad 774 : (1951) 2 MLJ 54
Penal Code, 1860 (IPC) — Section 304A
High Courts12 Dec 1950
Suganchand and Co. Vs Brahmayya and Co.
Madras High Court · AIR 1951 Mad 910(1) : (1951) 21 CompCas 224 : (1952) ILR (Mad) 22 : (1951) 64 LW 482 : (1951) 2 MLJ 9
Negotiable Instruments Act, 1881 (NI) — Section 5
High Courts12 Dec 1950
The Karnataka Films Ltd. Vs The Official Receiver, Madras, as such the Official Liquidator of Chitrakala Movietone Ltd. and Others
Madras High Court · AIR 1952 Mad 481 : (1951) 21 CompCas 138
Civil Procedure Code, 1908 (CPC) — Section 20Companies Act, 1913 — Section 195, 229, 235, 235(1)Trusts Act, 1882 — Section 6
High Courts12 Dec 1950
Burra Venkata Kamaraju and Others Vs Nemethunissa Begum Saheba and Others
Madras High Court · (1951) 64 LW 656 : (1951) 1 MLJ 524
Court Fees Act, 1870 — Section 11
High Courts11 Dec 1950Allowed
G. Madar Sahib Vs The Governor-General of India in Council and Others
Madras High Court · AIR 1952 Mad 679 : (1951) 64 LW 451
Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1890 — Section 72
High Courts08 Dec 1950Dismissed
P. Venkateswara Rao Vs K. Satyanarayana and Others
Madras High Court · AIR 1951 Mad 774 : (1951) 64 LW 284 : (1951) 1 MLJ 234
Madras Devadasis (Prevention of Dedication) Act, 1947 — Section 3(3)
High Courts08 Dec 1950
Sathayee Vs Angappa Kone
Madras High Court · AIR 1951 Mad 719 : (1951) 1 MLJ 91
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts07 Dec 1950
In Re: T.K. Rajagopalan
Madras High Court · AIR 1951 Mad 705 : (1951) 64 LW 257 : (1951) 1 MLJ 92
Madras Buildings (Lease and Rent Control) Act, 1949 — Section 3(1)