High Courts07 Mar 1951
Abdullah Vs State
Madras High Court · AIR 1951 Mad 883(1) : (1951) 64 LW 477 : (1951) 1 MLJ 698
Madras Prohibition Act, 1937 — Section 16, 34, 4(1)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,147 of 5,226
High Courts07 Mar 1951Dismissed
Kandinella Ramayya Vs The Madras State
Madras High Court · AIR 1951 Mad 1003 : (1951) 64 LW 643 : (1951) 2 MLJ 96
Constitution of India, 1950 — Article 226
High Courts26 Feb 1951
In Re: Guruswami Thevar
Madras High Court · AIR 1951 Mad 902 : (1951) 64 LW 657 : (1951) 1 MLJ 549
Criminal Procedure Code, 1898 (CrPC) — Section 367(1)
High Courts26 Feb 1951Dismissed
Chadalavada Seetharamayya Vs Velivolu Kesavayya
Madras High Court · AIR 1952 Mad 108 : (1951) 64 LW 786
Provincial Insolvency Act, 1920 — Section 44, 44(2), 44(3)
High Courts23 Feb 1951
In Re: K.K.S. Karuppiah Nadar and Others
Madras High Court · AIR 1951 Mad 885(1) : (1951) 1 MLJ 477
Opium Act, 1878 — Section 9
High Courts23 Feb 1951Dismissed
Panattil Narayanan Nair and Others Vs Palappetti Vatakkepet Vallath Karunakaran Nair and Others
Madras High Court · AIR 1952 Mad 32 : (1951) 2 MLJ 526
Madras Hindu Religious Endowments Act, 1926 — Section 76
High Courts22 Feb 1951
Muhammad Mustapa Rowther Vs State
Madras High Court · (1951) 64 LW 512 : (1951) 1 MLJ 576
Penal Code, 1860 (IPC) — Section 5
High Courts22 Feb 1951Dismissed
K. Murugappa Chettiar Vs C. Balasundaram Chetty and Another
Madras High Court · AIR 1952 Mad 173 : (1951) 64 LW 397 : (1951) 1 MLJ 513
Madras Buildings (Lease and Rent Control) Act, 1946 — Section 7
High Courts22 Feb 1951Allowed
A. Rajagopal Mudaliar Vs The Official Trustee, High Court, Madras
Madras High Court · AIR 1952 Mad 79 : (1951) 64 LW 1090 : (1951) 2 MLJ 559
Guardians and Wards Act, 1890 — Section 33
High Courts21 Feb 1951Dismissed
In Re: Muthuvedi Ammal and Another
Madras High Court · AIR 1952 Mad 170 : (1951) 64 LW 476 : (1951) 1 MLJ 674
Criminal Procedure Code, 1898 (CrPC) — Section 198, 199Penal Code, 1860 (IPC) — Section 426
High Courts16 Feb 1951Dismissed
G. Chandrasekhara Reddi Vs Commissioner of Income Tax and Another
Madras High Court · AIR 1951 Mad 897 : (1952) ILR (Mad) 451 : (1951) 19 ITR 616 : (1951) 64 LW 455 : (1951) 1 MLJ 565
Constitution of India, 1950 — Article 14, 19(1)Income Tax Act, 1922 — Section 61(1), 61(3)
High Courts16 Feb 1951Dismissed
Maddipati Ramanna alias Tatabbayi and others Vs Maddipati Subbarayudu and others
Madras High Court · AIR 1951 Mad 886(1)
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151, 152Court Fees Act, 1870 — Section 12, 13, 7, 7(5), 7(v)(b)
High Courts16 Feb 1951Dismissed
M.B. Namazi Vs Deputy Custodian of Evacuee Property and Others
Madras High Court · AIR 1951 Mad 930 : (1951) 2 MLJ 1
Administration of Evacuee Property Ordinance, 1949 — Section 19, 20, 7Constitution of India, 1950 — Article 14, 15, 19, 19(1), 19(5)
High Courts16 Feb 1951Dismissed
Bysani Kamalamma Vs Syed Ismail Ispahani E. Venkata Sastri
Madras High Court · AIR 1951 Mad 895 : (1952) ILR (Mad) 353 : (1951) 64 LW 446 : (1951) 1 MLJ 676
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4Madras High Court (Original Side) Rules, 1956 — Order 1 Rule 3, Order 7 Rule 4
High Courts16 Feb 1951Allowed
A.R. Senthilanathan Chettiar Vs The Panchayat Board of Mohanur
Madras High Court · AIR 1952 Mad 182 : (1951) 64 LW 703 : (1951) 2 MLJ 345
Madras Local Boards Act, 1920 — Section 193, 193(1), 212(2)
High Courts16 Feb 1951Dismissed
Maddipati Ramanna alias Tatabbayi and Others Vs Maddipati Subbarayudu and Others
Madras High Court · AIR 1951 Mad 886(1)
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151, 152Court Fees Act, 1870 — Section 7Suits Valuation Act, 1887 — Section 8
High Courts14 Feb 1951
Lingambhotla Subbayya Vs The Subordinate Judge and Another
Madras High Court · AIR 1951 Mad 864(1) : (1951) 64 LW 396 : (1951) 1 MLJ 514
Madras Buildings (Lease and Rent Control) Act, 1946 — Section 7
High Courts14 Feb 1951Allowed
Andavar and Others Vs Periathambi Padayachi and Others
Madras High Court · AIR 1952 Mad 257 : (1951) 64 LW 940 : (1951) 2 MLJ 232
Madras Hindu Religious Endowments Act, 1926 — Section 84(1)Trusts Act, 1882 — Section 6
High Courts13 Feb 1951Dismissed
Muthu Naicken Vs Mariappa Pillai and Another
Madras High Court · AIR 1953 Mad 754 : (1951) 64 LW 765 : (1952) 2 MLJ 172
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts12 Feb 1951Dismissed
In Re: Bora Narasimhulu
Madras High Court · AIR 1952 Mad 165 : (1951) 1 MLJ 478
Evidence Act, 1872 — Section 33