High Courts06 Feb 1953Dismissed
E.S. Raghavendra Rao and Others Vs Venkammal and Others
Madras High Court · AIR 1953 Mad 855 : (1955) ILR (Mad) 635 : (1953) 66 LW 433 : (1953) 1 MLJ 801
Limitation Act, 1908 — Article 185, 185(5)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,115 of 5,226
High Courts06 Feb 1953Dismissed
In Re: K.A. Meera Sahib Tharaganar and Brothers
Madras High Court · AIR 1953 Mad 716 : (1953) 23 ITR 451 : (1953) 1 MLJ 674
Constitution of India, 1950 — Article 14Income Tax Act, 1922 — Section 23, 5(8)
High Courts05 Feb 1953Dismissed
Ananthoth Gopalan Vs Eram Veettil Kanaran and Another
Madras High Court · AIR 1953 Mad 925 : (1953) 1 MLJ 812
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 53A
High Courts05 Feb 1953Allowed
Chellammal and Another Vs K.T.A. Abdul Rahiman Rowther and Others
Madras High Court · AIR 1953 Mad 856 : (1955) ILR (Mad) 675 : (1953) 2 MLJ 827
Court Fees Act, 1870 — Article 17Suits Valuation Act, 1887 — Section 8
High Courts05 Feb 1953Dismissed
Kallubandi Nanjamma Vs Kethe Rangappa and Others
Madras High Court · AIR 1954 Mad 173 : (1953) 66 LW 729 : (1953) 2 MLJ 737
Transfer of Property Act, 1882 — Section 53
High Courts05 Feb 1953
Rangaswami Naicker Vs Janakiammal
Madras High Court · AIR 1953 Mad 876 : (1953) 2 MLJ 110
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 26, Order 34 Rule 15
High Courts04 Feb 1953Dismissed
The Masulipatam Municipal Council Vs The Brundavan Talkies Ltd., Masulipatam
Madras High Court · AIR 1953 Mad 864 : (1953) 66 LW 394 : (1953) 1 MLJ 536
Tamil Nadu District Municipalities Act, 1920 — Section 131
High Courts04 Feb 1953
Tirukoilur Sri Viratteswarar Devasthanam and Others Vs R.M.M.S.T.C.T. Ramanathan Chettiar and Others
Madras High Court · (1952) 2 MLJ 430
High Courts03 Feb 1953Allowed
V.M. Chockalingam Chettiar Vs T.A.S.V. Alagammai Achi and Another
Madras High Court · AIR 1953 Mad 927 : (1953) 1 MLJ 806
High Courts03 Feb 1953Dismissed
Kothari and Sons Vs V. Krishna Rao
Madras High Court · AIR 1953 Mad 726 : (1953) 66 LW 369 : (1953) 1 MLJ 821
Civil Procedure Code, 1908 (CPC) — Section 100, 101Limitation Act, 1908 — Article 90, 24
High Courts02 Feb 1953
In Re: Gaffar Khan
Madras High Court · AIR 1953 Mad 875 : (1953) 66 LW 427 : (1953) 2 MLJ 96
Criminal Procedure Code, 1898 (CrPC) — Section 215, 561A
High Courts29 Jan 1953Allowed
Pyda China Venkatramanna and Another Vs Gummididala Gopala Rao Garu and Another
Madras High Court · AIR 1953 Mad 976 : (1953) 2 MLJ 247
Madras Estates Land Act, 1908 — Section 3(15), 3(16), 4
High Courts29 Jan 1953Allowed
Puttayya and Another Vs Varanashi Subraya Hebbar and Others
Madras High Court · AIR 1953 Mad 988 : (1954) ILR (Mad) 43 : (1954) 67 LW 1116 : (1953) 2 MLJ 209
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 92, Order 21 Rule 92(1), Order 22 Rule 2
High Courts29 Jan 1953Dismissed
Rathinasabapathy Pillai and Another Vs Saraswathi Ammal
Madras High Court · AIR 1954 Mad 307 : (1953) 66 LW 852 : (1953) 2 MLJ 459
Hindu Womens Right to Property Act, 1937 — Section 2, 3(2)Transfer of Property Act, 1882 — Section 39
High Courts29 Jan 1953Dismissed
Voruganti Seshireddi Vs Vanka Venkata Subbayya and Others
Madras High Court · AIR 1953 Mad 840 : (1954) ILR (Mad) 211 : (1953) 66 LW 447 : (1953) 1 MLJ 823
Negotiable Instruments Act, 1881 (NI) — Section 46, 47, 48, 51
High Courts28 Jan 1953Allowed
State of Madras and Another Vs Srinivasa Aiyangar
Madras High Court · AIR 1953 Mad 743 : (1953) 66 LW 347 : (1953) 1 MLJ 630
Constitution of India, 1950 — Article 133(1)
High Courts28 Jan 1953Dismissed
Dr. Dwaraka Bai Vs Professor Nainan Mathews
Madras High Court · AIR 1953 Mad 792
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 13, 14, 15Divorce Act, 1869 — Section 10
High Courts28 Jan 1953Allowed
Sha Gomraj Poonamchand Vs Ponnuru Venkatrathnam Chetty
Madras High Court · AIR 1953 Mad 857 : (1953) 66 LW 922 : (1953) 2 MLJ 92
Madras Buildings (Lease and Rent Control) Act, 1949 — Section 7(2)
High Courts27 Jan 1953
Coral Indira Gonsalves, falsely called Iswariah Vs Joseph Prabhakar Iswariah
Madras High Court · AIR 1953 Mad 858 : (1953) 1 MLJ 591
Divorce Act, 1869 — Section 16, 19, 19(1)Evidence Act, 1872 — Section 45Specific Relief Act, 1877 — Section 42
High Courts27 Jan 1953
Kolandayammal Vs Krishnaswami Goundan and Others
Madras High Court · AIR 1954 Mad 167 : (1953) ILR (Mad) 1109 : (1953) 66 LW 1106 : (1953) 2 MLJ 80
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23