High Courts27 Jan 1953
Akella China Venkatavadhamulu and Others Vs Muthangi Bachi Ramayya Garu and Others
Madras High Court · AIR 1954 Mad 383 : (1954) ILR (Mad) 158 : (1954) 1 MLJ 97
Tamil Nadu Agriculturists Relief Act, 1938 — Section 7
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,116 of 5,226
High Courts23 Jan 1953Dismissed
Annasami Mudaliar Vs Ekambari Ammal
Madras High Court · AIR 1953 Mad 712 : (1953) 66 LW 279 : (1953) 1 MLJ 649
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 151
High Courts23 Jan 1953
Mattupalli Venkata Subbarao and Others Vs Mattupalli Lakshminarasamma alias Hanumayamma and Others
Madras High Court · AIR 1954 Mad 222 : (1954) ILR (Mad) 26 : (1953) 66 LW 815
High Courts22 Jan 1953Dismissed
Ramayya and Another Vs Venkatachellamma and Another
Madras High Court · AIR 1953 Mad 834 : (1953) 1 MLJ 572
Arbitration Act, 1940 — Section 47
High Courts21 Jan 1953
Natesa Udayar Vs Kanagasabai Udayar and Others
Madras High Court · AIR 1954 Mad 279 : (1953) 2 MLJ 25
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts21 Jan 1953Dismissed
Visakapatnam Co-operative Motor Transport Ltd., Visakapatnam Vs G. Bangaruraju and Others
Madras High Court · (1954) ILR (Mad) 36 : (1953) 66 LW 310 : (1956) 1 MLJ 212
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 44, 44(2), 57
High Courts20 Jan 1953
In Re: Ganapathia Pillai and Another
Madras High Court · AIR 1953 Mad 936 : (1953) 66 LW 361
General Clauses Act, 1897 — Section 3(22)Penal Code, 1860 (IPC) — Section 353, 52, 99
High Courts19 Jan 1953
In Re: Venkataswami Aiya
Madras High Court · AIR 1953 Mad 941 : (1953) 66 LW 390 : (1953) 1 MLJ 658
Stamp Act, 1899 — Article 58, 27, 35, 64, 70
High Courts16 Jan 1953Dismissed
Madavi Amma Vs Nallammal and Another
Madras High Court · AIR 1953 Mad 924 : (1953) 66 LW 428 : (1953) 2 MLJ 112
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1, 115Madras Buildings (Lease and Rent Control) Act, 1949 — Section 12, 9
High Courts15 Jan 1953
Public Prosecutor Vs K. Jalayya and Another
Madras High Court · AIR 1954 Mad 303
Criminal Procedure Code, 1898 (CrPC) — Section 164, 476Penal Code, 1860 (IPC) — Section 193
High Courts15 Jan 1953
The Public Prosecutor Vs G. Sadagopan
Madras High Court · AIR 1953 Mad 785 : (1953) 1 MLJ 475
Criminal Procedure Code, 1898 (CrPC) — Section 238Evidence Act, 1872 — Section 35, 65, 74Penal Code, 1860 (IPC) — Section 161
High Courts15 Jan 1953Dismissed
Public Prosecutor Vs K.V.R. Annamalai Chettiar
Madras High Court · AIR 1953 Mad 862 : (1953) 1 MLJ 593
Madras Prevention of Food Adulteration Act, 1918 — Section 5, 5(1), 6(3)
High Courts12 Jan 1953
Public Prosecutor Vs Pattu Narasimhulu A.
Madras High Court · AIR 1953 Mad 810 : (1951) 2 MLJ 629
Madras Prevention of Food Adulteration Act, 1918 — Section 5
High Courts12 Jan 1953Dismissed
Sreenivasan and Others Vs Rangachari and Others
Madras High Court · AIR 1953 Mad 815 : (1953) 1 MLJ 595
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 94
High Courts12 Jan 1953
Public Prosecutor Vs Sarisetti Venkatasubbiah
Madras High Court · (1951) 2 MLJ 52
Madras General Sales Tax Act, 1939 — Section 16A
High Courts09 Jan 1953Allowed
Munagala Venkateswara Rao Vs Mohammad Mohibulla Saheb
Madras High Court · (1953) 66 LW 281 : (1953) 1 MLJ 636
Madras Buildings (Lease and Rent Control) Act, 1946 — Section 5, 6
High Courts09 Jan 1953Allowed
Geddam Subba Rao and Others Vs Balantrapu Satyanarayanamurthy
Madras High Court · AIR 1953 Mad 948 : (1953) 2 MLJ 85
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, 11, 34(2)
High Courts08 Jan 1953Allowed
Sidda Setty Vs Muniamma
Madras High Court · (1953) 66 LW 356
Hindu Married Womens Right to Separate Residence and Maintenance Act, 1946 — Section 2(2), 2(4), 2(7)
High Courts05 Jan 1953Allowed
Lakshmi Ammal and Others Vs Thangavel Asari
Madras High Court · AIR 1953 Mad 977 : (1953) 66 LW 413 : (1953) 1 MLJ 699
Hindu Widows Remarriage Act, 1856 — Section 2, 5