High Courts02 Mar 1953Dismissed
Dandigunta Venkataramaiah and Another Vs Dandigunta Audinarayanaiah and Others
Madras High Court · AIR 1953 Mad 929 : (1953) 66 LW 662 : (1953) 2 MLJ 177
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 85, 11
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,114 of 5,226
High Courts27 Feb 1953
Pusuluri Puchamma Vs Sankaramanchi Ramasitamma and Another
Madras High Court · AIR 1954 Mad 191 : (1953) 2 MLJ 392
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 27, Order 41 Rule 28, Order 41 Rule 29
High Courts27 Feb 1953
Provincial Government of Madras Vs Koda Lakshmi Devamma and Others
Madras High Court · AIR 1954 Mad 290 : (1953) 2 MLJ 312
Court Fees Act, 1870 — Article 17A, 17B, 7Criminal Procedure Code, 1898 (CrPC) — Section 88(6D)
High Courts26 Feb 1953Dismissed
Soorneedi Sathiraju and Others Vs Batchu Venkata Rao
Madras High Court · AIR 1953 Mad 873 : (1953) 2 MLJ 152
Tamil Nadu Agriculturists Relief Act, 1938 — Section 8(2)Transfer of Property Act, 1882 — Section 82
High Courts26 Feb 1953
Parakkandiyil Kutti and Another Vs Kakkat Kunhammad and Others
Madras High Court · AIR 1953 Mad 837 : (1954) 1 LLJ 134 : (1953) 66 LW 556
High Courts26 Feb 1953Dismissed
Commissioner of Income Tax, Madras Vs Vellingiri Gounder and Brothers, Coimbatore
Madras High Court · AIR 1954 Mad 118 : (1953) 24 ITR 166 : (1953) 2 MLJ 469
Income Tax Act, 1922 — Section 30, 33, 35, 66(1)
High Courts25 Feb 1953Dismissed
H. Chandanmull and Co., by Proprietor, C. Laxmichand Mehta Vs Mohanlal M. Mehta and Others
Madras High Court · AIR 1953 Mad 727 : (1954) ILR (Mad) 164 : (1953) 66 LW 344 : (1953) 1 MLJ 624 : (1953) 1 MLJ 182
Constitution of India, 1950 — Article 133(1)
High Courts25 Feb 1953Dismissed
Governor-General in Council Vs Gujrathi Sankarappa being minor by next friend and paternal uncle Moroji
Madras High Court · AIR 1953 Mad 838 : (1956) 69 LW 453 : (1953) 2 MLJ 76
Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1908 — Section 22
High Courts24 Feb 1953
Chandra Bhogi and Another Vs Guddappa Bhandary
Madras High Court · AIR 1953 Mad 846 : (1955) ILR (Mad) 445 : (1953) 66 LW 348 : (1953) 1 MLJ 662
Court Fees Act, 1870 — Article 17, 17B, 7
High Courts24 Feb 1953Dismissed
A.M.S.S.V.M. and Co., Ramanathapuram Chank Lessees, Kilakkarai, Ramanathapuram District by their managing partner S.V.M. Mohamed Jamaludeen Vs The State of Madras and Another
Madras High Court · (1953) ILR (Mad) 1175 : (1953) 66 LW 889 : (1953) 2 MLJ 587
Constitution of India, 1950 — Article 13(3), 245, 246, 251, 297Government of India Act, 1935 — Section 99(1)Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 20
High Courts23 Feb 1953Dismissed
Kanakkasseril Kaliani Amma's daughter 3rd tavazhi Karnavansthi Pappikutty Vs Kanakkasseril 2nd tavazhi tarwad Karnavan and manager Sankunni Nayar and Others
Madras High Court · AIR 1953 Mad 910
High Courts20 Feb 1953
In Re: C.G. Menon and Another
Madras High Court · AIR 1953 Mad 729 : (1953) 2 MLJ 61
Constitution of India, 1950 — Article 13, 13(1), 14, 372, 372(2)Fugitive Offenders Act, 1881 — Section 14
High Courts20 Feb 1953Dismissed
Alphanso Pinto Vs Thukru Hengsu and Another
Madras High Court · AIR 1955 Mad 206 : (1954) 67 LW 346 : (1954) 2 MLJ 445
Transfer of Property Act, 1882 — Section 106, 116
High Courts19 Feb 1953Dismissed
Padmanabha Bhatta and Others Vs H. Ramachandra Rao and Others
Madras High Court · AIR 1953 Mad 842 : (1953) 66 LW 457 : (1953) 2 MLJ 382
Limitation Act, 1908 — Article 142, 144, 10
High Courts18 Feb 1953
In Re: V. Bayamma and Others
Madras High Court · AIR 1953 Mad 745 : (1953) 1 MLJ 793
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 193
High Courts17 Feb 1953Dismissed
Kunjammal Vs Krishna Chettiar by agent, Velayudham Pillai
Madras High Court · AIR 1954 Mad 170 : (1953) 66 LW 558 : (1953) 2 MLJ 185
Civil Procedure Code, 1908 (CPC) — Section 48Court Fees Act, 1870 — Section 11Limitation Act, 1908 — Article 182
High Courts13 Feb 1953Allowed
Chittirala Mahalakshmamma Vs Senisetti Hanumayya and Another
Madras High Court · AIR 1953 Mad 916 : (1953) 1 MLJ 808
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47
High Courts13 Feb 1953Allowed
Gummadi Appayya and Others Vs Gavini Venkataratnam
Madras High Court · AIR 1954 Mad 1 : (1953) 2 MLJ 225
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 23, 11
High Courts13 Feb 1953Allowed
Deva Venkatakrishna Reddi and Others Vs G. Govindaraja Mudaliar
Madras High Court · AIR 1953 Mad 854 : (1955) ILR (Mad) 552 : (1953) 2 MLJ 814
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 100
High Courts06 Feb 1953Dismissed
Pottimurthi Sadasivayya Vs Tadepalli Venkata Narayana and Co.
Madras High Court · AIR 1953 Mad 845 : (1953) 1 MLJ 811
Contract Act, 1872 — Section 23