High Courts17 Mar 1953Dismissed
Roddam Bhagyalakshmamma and Another Vs Sriram Kamalamma and Another
Madras High Court · (1953) 2 MLJ 249
Evidence Act, 1872 — Section 92
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,113 of 5,226
High Courts17 Mar 1953
Sabella Sahaba Reddy and Others Vs Karri Venkata Reddy and Others
Madras High Court · AIR 1953 Mad 832 : (1953) 66 LW 642 : (1953) 2 MLJ 279
Constitution of India, 1950 — Article 227(1)
High Courts13 Mar 1953Allowed
K.S.M. Guruswami Nadar Vs N.G. Ranganathan
Madras High Court · AIR 1954 Mad 402 : (1954) ILR (Mad) 341 : (1953) 1 MLJ 511
Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 108(1)
High Courts13 Mar 1953Allowed
S. Srinivasan and Another Vs P. Bhakthavatsulu Naidu
Madras High Court · AIR 1953 Mad 909 : (1953) 66 LW 661 : (1953) 2 MLJ 180
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3Limitation Act, 1908 — Article 159
High Courts13 Mar 1953Dismissed
A.S. Subbaraj Vs M. Muthiah and Others
Madras High Court · AIR 1954 Mad 336 : (1953) 66 LW 908 : (1953) 2 MLJ 577
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2, Order 33 Rule 5, Order 6 Rule 15, 151, 86Representation of the People Act, 1951 — Section 83, 83(1), 83(3), 85, 90(4)
High Courts13 Mar 1953Allowed
A. Rakkiyana Gounder Vs Chinnu Goundan and Another
Madras High Court · AIR 1954 Mad 84 : (1954) ILR (Mad) 271 : (1953) 66 LW 760 : (1953) 2 MLJ 450
Evidence Act, 1872 — Section 92Trusts Act, 1882 — Section 81
High Courts12 Mar 1953
In Re: D. Rajamannar and Others
Madras High Court · AIR 1953 Mad 746 : (1953) ILR (Mad) 572 : (1953) 66 LW 399 : (1953) 1 MLJ 676
Court Fees Act, 1870 — Article 1, 7(ivA)Suits Valuation Act, 1887 — Section 9Suits Valuation Rules, 1887 — Rule 2
High Courts12 Mar 1953
V.T.C. Chengama Naidu Vs Velayudha Mudaliar and Others
Madras High Court · AIR 1953 Mad 930 : (1953) 2 MLJ 183
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93, 144, 151, 47Tamil Nadu Agriculturists Relief Act, 1938 — Section 23, 24
High Courts12 Mar 1953Dismissed
Kandaswamy and Others Vs The Deputy Registrar of Co-operative Societies, Coimbatore and Another
Madras High Court · AIR 1954 Mad 348 : (1953) 66 LW 905 : (1953) 1 MLJ 584
Constitution of India, 1950 — Article 19(1), 226
High Courts12 Mar 1953Dismissed
Chalakaran Kuttayi Lakshmi and Another Vs Chalakaran Puthia Purayil Mukundan Karnavan and Others
Madras High Court · AIR 1954 Mad 235 : (1953) 2 MLJ 545
High Courts11 Mar 1953
Dalmia Cement (Bharat) Ltd. Vs Registrar of Joint Stock Companies, Madras
Madras High Court · AIR 1954 Mad 276 : (1953) 23 CompCas 139 : (1953) 66 LW 554 : (1953) 2 MLJ 94
Companies Act, 1913 — Section 131, 76
High Courts09 Mar 1953Dismissed
Pulimarathinkeel Katheesa and Another Vs Puthiapurayil Assema (Died) and Another
Madras High Court · AIR 1953 Mad 836 : (1953) 1 MLJ 805
Registration Act, 1908 — Section 17(2)
High Courts06 Mar 1953
Minakshi Mills, Ltd. Vs The Labour Appellate Tribunal and Others
Madras High Court · (1953) 1 LLJ 326
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 12, 13, 18, 19
High Courts06 Mar 1953
Abdul Rahman Sahib Vs Muhammad Siddig and Another
Madras High Court · AIR 1953 Mad 781 : (1953) ILR (Mad) 677 : (1953) 66 LW 480 : (1953) 1 MLJ 795
Arbitration Act, 1940 — Section 47Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts05 Mar 1953Dismissed
James Manickam Vs Jaya Narayan Daga
Madras High Court · AIR 1953 Mad 767 : (1953) 1 MLJ 825
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2Limitation Act, 1908 — Article 159
High Courts05 Mar 1953
Biyyala Chinna Narasamma Vs Biyyala Venkata Narasi Reddi and Others
Madras High Court · AIR 1954 Mad 282 : (1953) 66 LW 862 : (1953) 2 MLJ 695
Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 49Trusts Act, 1882 — Section 88
High Courts05 Mar 1953Allowed
Palani Sri Dandayuthapani Devasthanam Vs Mohammad Gani Rowther and Others
Madras High Court · AIR 1954 Mad 89 : (1953) 66 LW 812 : (1953) 2 MLJ 454
Tamil Nadu Agriculturists Relief Act, 1938 — Section 10, 8, 9, 9A(4)Transfer of Property Act, 1882 — Section 63A(2)
High Courts05 Mar 1953Allowed
Chennupati Venkatasubbamma Vs Nelluri Narayanaswami
Madras High Court · AIR 1954 Mad 215 : (1953) 66 LW 841
Evidence Act, 1872 — Section 32, 8Transfer of Property Act, 1882 — Section 123, 126
High Courts04 Mar 1953
Crompton Engineering Co., (Madras) Ltd. Vs Chief Controlling Revenue Authority, Madras
Madras High Court · AIR 1953 Mad 764 : (1953) ILR (Mad) 567 : (1953) 66 LW 385 : (1953) 1 MPLJ 620
Stamp Act, 1899 — Section 2(17)Transfer of Property Act, 1882 — Section 58, 59
High Courts03 Mar 1953Dismissed
Mittadar G. Ramaswamy Chettiar Vs K.K. Vallabha Anandar alias Subbier
Madras High Court · AIR 1953 Mad 841 : (1953) 66 LW 562 : (1953) 1 MLJ 810
Civil Procedure Code, 1908 (CPC) — Section 35